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BHARAT BATTERY MANUFACTURING CO PVT LTD Vs. COMMISSIONER OF SALES TAX
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November 27, 2006 |
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BLUE DART AVIATION LTD Vs. ACCT/HOWRAH RANGE
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January 16, 2006 |
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COASTAL AGRO INDUSTRIES LTD. Vs. STATE OF ANDHRA PRADESH
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October 30, 2006 |
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FRESH EXPRESS Vs. COMMERCIAL TAX OFFICER
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June 22, 2006 |
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INDIAN PLYWOOD INDUSTRIES Vs. DEPUTY COMMISSIONER COMMERCIAL TAXES
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January 6, 2006 |
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INDO INDUSTRIES AND COMMERCE Vs. C T O LYONS RANGE
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November 15, 2006 |
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JAKHOTIA PLASTICS (P) LIMITED Vs. STATE OF ANDHRA PRADESH
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December 22, 2006 |
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MASQATI DAIRY PRODUCTS Vs. STATE OF ANDHRA PRADESH
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March 9, 2006 |
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MOHAN BAKERS P LIMITED Vs. ACCT SPECIAL CELL
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November 1, 2006 |
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PREMIER FILMS Vs. C T O SHYAMBAZAR CHARGE
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July 11, 2006 |
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RAM SAW MILL Vs. ASSISTANT COMMISSIONER OF SALES TAX CENTRAL SECTION
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April 13, 2006 |
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S.V. INDUSTRIES Vs. STATE OF ANDHRA PRADESH
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November 15, 2006 |
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SANJIB BOTHRA Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
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July 10, 2006 |
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SAPTAGIRI FISH AND POULTRY MEDICALS Vs. STATE OF ANDHRA PRADESH
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November 6, 2006 |
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SILIGURI BATTERY CO Vs. COMMERCIAL TAX OFFICER SILIGURI CHARGE
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April 13, 2006 |
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SRI GOURI SHANKAR AGARWAL Vs. C T O RAIGUNGE RANGE
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January 18, 2006 |
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SUSHIL KUMAR AGARWAL Vs. ASSISTANT COMMERCIAL TAX OFFICER
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May 4, 2006 |
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TATA INTERNET SERVICES LTD. Vs. STATE OF ANDHRA PRADESH
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March 24, 2006 |
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THE ANDHRA PRADESH PAPER MILLS LTD. Vs. STATE OF ANDHRA PRADESH
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October 30, 2006 |
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THE NATIONAL SCIENTIFIC PRODUCTS Vs. STATE OF ANDHRA PRADESH
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September 25, 2006 |
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VINAY INDUSTRIES Vs. C T O
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June 29, 2006 |
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