|
EAST COAST BREWERIES AND DISTILLERIES LIMITED AND ANR. Vs. COMMISSIONER OF COMMERCIAL TAXES AND ORS.
|
August 5, 2005 |
|
GOBINDA IMPEX PVT LTD Vs. ASTO/DUBURDIH CHECK POST
|
June 10, 2005 |
|
KALA JYOTHI PROCESS LIMITED Vs. THE STATE OF ANDHRA PRADESH
|
March 15, 2005 |
|
LANCO INDUSTRIES LIMITED Vs. STATE OF ANDHRA PRADESH
|
November 17, 2005 |
|
MANISH CHOWDHURY Vs. CTO, KADAMTALA CHARGE AND ORS.
|
February 28, 2005 |
|
RAM SANKAR BANERJEE Vs. CTO/DURGAPUR RANGE
|
February 11, 2005 |
|
REETA SHAH Vs. ACCT, CENTRAL SECTION AND ORS.
|
March 18, 2005 |
|
SABIR AND SONS Vs. CTO/DUBURDIH CHECK POST
|
September 16, 2005 |
|
SPS SPONGE IRON LIMITED Vs. CTO/HOWRAH RANGE
|
February 25, 2005 |
|
SRI SUBIR DAS GUPTA Vs. ACCT/HOWRAH RANGE
|
September 13, 2005 |
|
UMEDHBAI AND CO Vs. C C T
|
March 8, 2005 |
|
UNION OF INDIA Vs. STATE OF WEST BENGAL
|
March 14, 2005 |
|
VISHAL WATER WORLD PVT LTD Vs. COMMISSIONER INCOME TAX
|
August 12, 2005 |