| Case Title | Date |
|---|---|
| ALSTOM POWER BOILERS LTD Vs. CTO DURGAPUR CHARGE | September 24, 2004 |
| GARG DISTRIBUTORS PVT. LTD. Vs. STATE OF ANDHRA PRADESH | February 11, 2004 |
| JAGADGURU COTTON INDUSTRIES Vs. STATE OF ANDHRA PRADESH | August 4, 2004 |
| KAYSON CONSTRUCTION COMPANY Vs. STATE OF ANDHRA PRADESH | August 3, 2004 |
| KESHAVA TRADERS Vs. STATE OF ANDHRA PRADESH | March 31, 2004 |
| MADDALI VEERAIAH SONS AND CO. Vs. STATE OF ANDHRA PRADESH | March 22, 2004 |
| OM BROTHERS TRADERS Vs. STATE OF ANDHRA PRADESH | March 31, 2004 |
| OM TRADING COMPANY Vs. CTO DUBURDIH CHECK POST | January 29, 2004 |
| PHILLIPS CARBON BLACK LTD. AND ANR. Vs. ACCT/ASSESSMENT WING AND ORS. | March 4, 2004 |
| SOFT FOAM INDUSTRIES (P) LTD. Vs. STATE OF ANDHRA PRADESH | August 4, 2004 |
| SRI VENKATA SATYANARAYANA RICE AND COTTON MILL Vs. STATE OF ANDHRA PRADESH | January 8, 2004 |
| TIME TRANSWAYS PVT LTD Vs. CTO/DUBURDIH CHECK POST | February 27, 2004 |
| VIKAS MAHILA RESIDENTIAL COLLEGE Vs. STATE OF ANDHRA PRADESH | February 27, 2004 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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