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A. RAVINDER Vs. STATE OF ANDHRA PRADESH
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February 27, 2003 |
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ADAM AND COMPANY Vs. COMMERCIAL TAX OFFICER
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March 7, 2003 |
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ADITYA MUSIC Vs. STATE OF ANDHRA PRADESH
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September 15, 2003 |
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ANIL KUMAR CHOWDHURY Vs. CTO BOWBAZAR CHARGE
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September 24, 2003 |
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ANIL KUMAR MAITRA Vs. C T O 24 PARGANAS
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August 4, 2003 |
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ARUNODOY CARRIERS PVT LTD Vs. C T O
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April 17, 2003 |
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B K ENTERPRISES Vs. CTO/CENTRAL SECTION
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November 14, 2003 |
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BAHUBALI ATTRACTION PVT. LTD. Vs. COMMERCIAL TAX OFFICER, DURGAPUR RANGE AND ORS.
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December 17, 2003 |
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BEHARI GLASSWARE AGENCIES Vs. C T O RADHABAZAR CHARGE
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November 20, 2003 |
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BHARAT HEAVY ELECTRICALS LIMITED Vs. STATE OF ANDHRA PRADESH
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August 13, 2003 |
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CITIZEN UMBRELLA MANUFACTURERS LTD Vs. DY C C T
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November 21, 2003 |
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CRESENT TRADING COMPANY Vs. DEPUTY COMMERCIAL TAX OFFICER
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April 28, 2003 |
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DELTA AQUA FEEDS Vs. STATE OF ANDHRA PRADESH
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November 13, 2003 |
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DEPUTY COMMISSIONER COMMERCIAL TAXES Vs. ALFA MANUFACTURING CO
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May 19, 2003 |
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DOLAT ELECTRIC CORPORATION Vs. COMMERCIAL TAX OFFICER
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August 22, 2003 |
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FERRINGS PHARMACEUTICALS Vs. A C T O
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September 26, 2003 |
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G. BALRAJ Vs. STATE OF ANDHRA PRADESH
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August 20, 2003 |
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GAUTAM GHOSH Vs. DY CCT/DHARMOTALA CIRCLE
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July 18, 2003 |
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GREATER CALCUTTA GAS SUPPLY CORPORATION LTD Vs. CERTIFICATE OFFICER
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January 31, 2003 |
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J D JONES AND CO P LTD Vs. C T O CENTRAL SECTION
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August 8, 2003 |
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J. GOPALAKRISHNA & CO. Vs. STATE OF ANDHRA PRADESH
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April 16, 2003 |
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KIRAN EXPORTS INDIA Vs. CTO
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January 9, 2003 |
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M M NAGALINGAM NADAR COMPANY Vs. COMMERCIAL TAX OFFICER
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December 23, 2003 |
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M P AGARWAL Vs. C C T
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September 26, 2003 |
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M.B. SMELTERS Vs. STATE OF ANDHRA PRADESH
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September 15, 2003 |
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MOLLA MOFIDUL ISLAM Vs. CTO ASANSOL CHARGE
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September 5, 2003 |
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MOVING SPARES INDIA Vs. A C C T
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June 19, 2003 |
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NOKIA INDIA PVT LTD Vs. COMMERCIAL TAX OFFICER
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June 23, 2003 |
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OCL INDIA LIMITED Vs. CTO
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April 8, 2003 |
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PANDIT DWARKA PRASAD SHARMA Vs. C T O ESPLANADE CHARGE
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September 12, 2003 |
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RAM BILASH AGARWAL Vs. C T O DURGAPUR RANGE
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June 13, 2003 |
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RASHTRIYA ISPAT NIGAM LIMITED Vs. STATE OF ANDHRA PRADESH
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November 15, 2003 |
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RUCHI SOYA INDUSTRIES LIMITED Vs. COMMERCIAL TAX OFFICER
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November 10, 2003 |
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S MARTIN Vs. COMMERCIAL TAX OFFICER
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January 29, 2003 |
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SARIAM TEA SEED GARDEN AND ANR. Vs. CTO/SILIGURI CHARGE AND ORS.
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January 16, 2003 |
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SHA ENTERPRISES Vs. STATE OF ANDHRA PRADESH
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May 9, 2003 |
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SHEETAL SHIPPING AND METAL PROCESSORS LIMITED Vs. STATE OF ANDHRA PRADESH
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February 10, 2003 |
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SRI JAI PRAKASH TULSIAN Vs. A C C T BUREAU OF INVESTIGATION
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December 24, 2003 |
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SRI RANA DAKUA Vs. A C C T SPECIAL CELL
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August 29, 2003 |
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SUPREME OIL INDUSTRIES LTD Vs. ACCT /SPECIAL CELL
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July 25, 2003 |
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SYMPHONY RECORDING COMPANY Vs. STATE OF TAMIL NADU
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October 29, 2003 |
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UTTAM CHAND SETHIA Vs. C T O
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August 8, 2003 |
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VEERMANI BISCUITS INDUSTRIES LTD. Vs. STATE OF ANDHRA PRADESH
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June 28, 2003 |
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