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A.P. ELECTRICAL EQUIPMENT CORPORATION LIMITED Vs. STATE OF ANDHRA PRADESH
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December 7, 2002 |
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AI GAYATHRI TRADING COMPANY PVT LTD Vs. CTO
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September 13, 2002 |
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ANASUYA TRADERS Vs. STATE OF ANDHRA PRADESH
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September 12, 2002 |
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ARUNODAYA POLYPRINT Vs. STATE OF ANDHRA PRADESH
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September 9, 2002 |
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BHARAT DYNAMICS LIMITED Vs. STATE OF ANDHRA PRADESH
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August 19, 2002 |
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CH. PARASURAMA REDDY Vs. STATE OF ANDHRA PRADESH
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May 22, 2002 |
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DEEPTI TRADERS Vs. STATE OF ANDHRA PRADESH
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June 19, 2002 |
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ENFIELD INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAX SPECIAL CELL
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October 9, 2002 |
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FERRO ALLOYS CORPORATION LTD. Vs. STATE OF ANDHRA PRADESH
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April 2, 2002 |
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GIN TEXTILES LIMITED Vs. STATE OF ANDHRA PRADESH
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May 31, 2002 |
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HAROON M. ADAM Vs. STATE OF WEST BENGAL AND ORS.
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March 27, 2002 |
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IMPERIAL TUBES PVT LTD Vs. CTO/BUREAU OF INVESTIGATION
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August 9, 2002 |
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INCON ENGINEERS (P.) LTD. Vs. STATE OF ANDHRA PRADESH
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December 30, 2002 |
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JAIRAJ ISPAT LIMITED Vs. STATE OF ANDHRA PRADESH
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June 29, 2002 |
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JINDAL STRIPS LIMITED Vs. STATE OF ANDHRA PRADESH
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October 1, 2002 |
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KALLAM AGRO PRODUCTS AND OILS LTD. Vs. STATE OF ANDHRA PRADESH
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June 3, 2002 |
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KRISHNA KUMAR MANTRI Vs. ACCT POSTA BAZAR CHARGES
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August 28, 2002 |
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MADHU GRANITES Vs. STATE OF ANDHRA PRADESH
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June 17, 2002 |
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MADIREDDY NARASIMHA RAO AND SONS Vs. STATE OF ANDHRA PRADESH
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October 23, 2002 |
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MIRA PODDAR Vs. COMMERCIAL TAX OFFICER
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May 24, 2002 |
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MISHRA DHATU NIGAM LIMITED Vs. STATE OF ANDHRA PRADESH
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December 30, 2002 |
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NEW SIGMA SCIENTIFIC PRODUCTS Vs. STATE OF ANDHRA PRADESH
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December 23, 2002 |
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NOBLE SYNDICATE Vs. C T O
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July 25, 2002 |
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PARK HOTEL PRIVATE LTD. Vs. STATE OF WEST BENGAL AND ORS.
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June 21, 2002 |
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RITHVIK ENTERPRISES Vs. STATE OF ANDHRA PRADESH
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September 9, 2002 |
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S P G RAMASAMY NADAR AND SONS Vs. STATE OF TAMIL NADU
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April 5, 2002 |
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SAM MARCO TEXMAC PRIVATE LIMITED Vs. STATE OF TAMIL NADU AND ANR.
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September 18, 2002 |
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SHIV MARKETING Vs. STATE OF ANDHRA PRADESH
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October 1, 2002 |
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SRI NEMAI SAHA Vs. ACCT SEALDAH CHARGE
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August 23, 2002 |
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SRI RAMA MALLEABLE ENGINEERING WORKS Vs. STATE OF ANDHRA PRADESH
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June 29, 2002 |
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SRI UTTAM KUMAR PAUL Vs. C.C.T. AND ANR.
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November 12, 2002 |
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SUNBEAM INDUSTRIES Vs. CTO/ASSANSOL CHARGE
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September 19, 2002 |
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THE ASSOCIATED CEMENT COS. LIMITED Vs. STATE OF ANDHRA PRADESH
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December 26, 2002 |
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