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ANDHRA CEMENT COMPANY LTD. Vs. STATE OF ANDHRA PRADESH
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October 9, 2001 |
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ANDHRA STEEL CORPORATION LIMITED Vs. STATE OF ANDHRA PRADESH
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July 30, 2001 |
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CLASSIC AND COMPANY Vs. DEPUTY COMMERCIAL TAX OFFICER
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July 23, 2001 |
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DHANALAKSHMI PAPER AND BOARD MILLS Vs. DEPUTY COMMERCIAL TAX OFFICER
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April 24, 2001 |
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ELGI EQUIPMENTS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
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August 20, 2001 |
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HAJIMIYAN SAHEB AND COMPANY Vs. STATE OF ANDHRA PRADESH
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November 2, 2001 |
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HINDUSTAN ZINC LIMITED Vs. STATE OF ANDHRA PRADESH
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June 8, 2001 |
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JAFFAR SAW MILL Vs. STATE OF ANDHRA PRADESH
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September 15, 2001 |
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JAYANTH TIMBER TRADERS Vs. STATE OF ANDHRA PRADESH
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June 1, 2001 |
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KAMAL KOTHARI Vs. COMMERCIAL TAX OFFICER CENTRAL SECTION
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February 7, 2001 |
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KIRLOSKAR BROS LTD. Vs. STATE OF ANDHRA PRADESH
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June 30, 2001 |
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LAKSHMINARAYANA ENTERPRISES Vs. STATE OF ANDHRA PRADESH
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December 28, 2001 |
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M M T C LIMITED Vs. PRESIDENT OF THE WEST BENGAL COMMERCIAL TAXES APPELLATE AND REVISIONAL BOARD
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April 20, 2001 |
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MAHAVIR ENTERPRISES (INDIA) LTD. Vs. STATE OF ANDHRA PRADESH
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July 30, 2001 |
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NETU METAL INDUSTRIES Vs. STATE OF ANDHRA PRADESH
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February 26, 2001 |
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ORIGINAL PRINTING PRESS Vs. SECRETARY COMMERCIAL TAXES DEPARTMENT
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April 24, 2001 |
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PREMIER MILLS LTD Vs. STATE OF TAMIL NADU
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January 25, 2001 |
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PREMIER OFFSET PRINTERS AND Vs. STATE OF TAMIL NADU
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July 25, 2001 |
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PROMPT PACKING PVT. LTD. Vs. STATE OF ANDHRA PRADESH
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March 28, 2001 |
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RAGHAVENDRA ROLLING MILLS Vs. STATE OF ANDHRA PRADESH
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August 27, 2001 |
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RAJ BROTHERS Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES
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February 1, 2001 |
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RAM OXYGEN P LTD Vs. JOINT COMMISSIONER CT
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February 5, 2001 |
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RAMESH KR JADAV Vs. COMMERCIAL TAX OFFICER
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May 18, 2001 |
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RASHTRIYA CHEMICALS AND FERTILISERS LIMITED Vs. COMMERCIAL TAX OFFICER
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February 8, 2001 |
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SALT SALES CORPORATION Vs. DEPUTY COMMERCIAL TAX OFFICER ADDITIONAL
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January 25, 2001 |
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SEVEN HILLS CONSTRUCTIONS Vs. STATE OF ANDHRA PRADESH
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June 30, 2001 |
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SHIVALINGAM BEEDI WORKS Vs. STATE OF ANDHRA PRADESH
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June 30, 2001 |
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SREE AKILANDESWARI MILLS P LTD Vs. COMMERCIAL TAX OFFICER
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February 1, 2001 |
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SRI VINAYAGA PULVERISING MILLS Vs. COMMERCIAL TAX OFFICER
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January 4, 2001 |
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STATE OF TAMIL NADU Vs. R K HERBALS PVT LTD
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January 3, 2001 |
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STATE TRADING CORPORATION OF INDIA LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES CORPORATE DIVISION
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February 16, 2001 |
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TOP RUBBER INDUSTRIES Vs. SECRETARY TO GOVERNMENT CT AND RE DEPARTMENT
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February 28, 2001 |
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VIKAS INDUSTRIES Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
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April 23, 2001 |
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YEGNAIAH Vs. STATE OF ANDHRA PRADESH
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September 14, 2001 |
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