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ANNA TRANSPORT CORPORATION LIMITED Vs. STATE OF TAMIL NADU
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April 3, 2000 |
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BALAJI FOOD PRODUCTS Vs. DEPUTY COMMERCIAL TAX OFFICER
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July 6, 2000 |
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BHAI JASPAL SINGH Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES BARASAT CHARGE
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January 19, 2000 |
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CHANDI CHARAN LAYEK Vs. C T O DURGAPORE CHARGE
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September 12, 2000 |
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COIMBATORE DISTRICT CO OPERATIVE MILK PRODUCERS UNION LTD Vs. DEPUTY COMMISSIONER CT
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March 15, 2000 |
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DEPUTY COMMISSIONER C T CHENNAI NORTH DIVISION Vs. SUPERTEX INDUSTRIAL CORPORATION
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July 7, 2000 |
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DEPUTY COMMISSIONER C T ENFORCEMENT Vs. KUMAR TRADERS
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September 29, 2000 |
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DEPUTY COMMISSIONER CT MADRAS NORTH DIVISION Vs. DIE CASTERS AND INJECTION MOULDERS
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August 1, 2000 |
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DEPUTY COMMISSIONER CT MADURI DIVISION Vs. TMT INDRA RANI
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June 23, 2000 |
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DOLPHIN ROOFING TILES COOPERATIVE SOCIETY LTD. Vs. STATE OF ANDHRA PRADESH
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January 21, 2000 |
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DUTTA AUTOMOBILES Vs. DEPUTY COMMISSIONER COMMERCIAL TAXES
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June 21, 2000 |
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E I D PARRY INDIA LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
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January 24, 2000 |
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G SIVANESAN AND BROTHERS Vs. JOINT COMMISSIONER CT SMR III
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January 4, 2000 |
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GIRI AND COMPANY Vs. COMMERCIAL TAX OFFICER
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July 18, 2000 |
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H B L LIMITED Vs. A C C T CENTRAL SECTION
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August 3, 2000 |
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HINDUSTAN COPPER LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES CORPORATE DIVISION
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September 12, 2000 |
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HINDUSTAN ZINC LIMITED Vs. STATE OF ANDHRA PRADESH
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March 10, 2000 |
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HOTEL RANJITH Vs. COMMERCIAL TAX OFFICER
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August 25, 2000 |
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HYDERABAD POLLUTION CONTROLS LIMITED Vs. STATE OF ANDHRA PRADESH
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November 24, 2000 |
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J K INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES CORPORATE DIVISION
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September 7, 2000 |
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JOTHI MACHINE WORKS P LTD Vs. DEPUTY COMMERCIAL TAX OFFICER
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January 12, 2000 |
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KHALID BUTT Vs. COMMERCIAL TAX OFFICER AND ORS.
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February 25, 2000 |
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KRISHNA KUMAR Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
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January 19, 2000 |
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L G BALAKRISHNAN BROTHERS LTD Vs. STATE OF TAMIL NADU
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June 6, 2000 |
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LAKSHMI SARASWATHI MATCH WORKS Vs. DEPUTY COMMERCIAL TAX OFFICER
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January 7, 2000 |
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M R DAIRY PRODUCTS PVT LTD Vs. S S GAIN C T O CENTRAL SECTION
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May 10, 2000 |
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MADURAI DISTRICT CO OPERATIVE SPINNING MILLS LTD Vs. JOINT COMMISSIONER REVISION PETITION OF COMMERCIAL TAXES SMR
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April 3, 2000 |
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METAL SCRAP TRADE CORPORATION LIMITED Vs. DEPUTY COMMISSIONER CT
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July 18, 2000 |
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MINAR MASTS Vs. STATE OF ANDHRA PRADESH
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August 28, 2000 |
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MOHAN BROTHERS PVT LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES SOUTH DIVISION
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February 17, 2000 |
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MOORCO INDIA LTD Vs. STATE OF TAMIL NADU
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June 7, 2000 |
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N KAMALASENAN Vs. DEPUTY COMMERCIAL TAX OFFICER ROVING SQUAD II ENFORCEMENT CENTRAL
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July 28, 2000 |
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NATIONAL METAL ALLOY INDUSTRIES Vs. COMMERCIAL TAX OFFICER SHYAMBAZAR CHARGE
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August 11, 2000 |
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NATIONAL TEXTILE CORPORATION TAMIL NADU AND PONDICHERRY LIMITED Vs. ASSISTANT COMMISSIONER CT
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July 28, 2000 |
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P. MARIMUTHU Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES
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June 13, 2000 |
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PACIFIC HEALTH CARE PVT LTD Vs. STATE OF WEST BENGAL
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May 12, 2000 |
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RAMAKRISHNA LUNCH HOME Vs. COMMERCIAL TAX OFFICER
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July 25, 2000 |
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RAMALINGA MILLS LTD Vs. SECRETARY TO GOVERNMENT COMML TAXES AND RELIGIOUS ENDOWMENTS DEPARTMENT
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July 11, 2000 |
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RIKHI INDUSTRIES Vs. STATE OF ANDHRA PRADESH
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May 10, 2000 |
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SRI NAVAYUGA WINES Vs. STATE OF ANDHRA PRADESH
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July 5, 2000 |
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SRI RAM REFRIGERATION INDUSTRIES LTD. Vs. STATE OF ANDHRA PRADESH
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October 28, 2000 |
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SRINIVAS LEATHER PRIVATE LIMITED Vs. STATE OF TAMIL NADU
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March 28, 2000 |
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SRINIVASA FINE ARTS LTD Vs. COMMERCIAL TAX OFFICER I
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March 24, 2000 |
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SRINIVASA RICE MILL Vs. STATE OF ANDHRA PRADESH
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July 20, 2000 |
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STATE OF TAMIL NADU Vs. KRISHNA TRADERS
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June 14, 2000 |
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TAPAN KUMAR SETT Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
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June 14, 2000 |
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TECCON SERVICES P LTD Vs. STATE OF TAMIL NADU
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March 10, 2000 |
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TIME TRANSWAYS PVT. LTD. AND ANR. Vs. COMMERCIAL TAX OFFICER, CENTRAL SECTION AND ORS.
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April 26, 2000 |
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TRIVENI ALLOYS LIMITED Vs. APPELLATE ASSISTANT COMMISSIONER CT
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May 16, 2000 |
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TUBE INVESTMENTS OF INDIA LTD Vs. DEPUTY COMMERCIAL TAX OFFICER GROUP III ENFORCEMENT
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March 22, 2000 |
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VIKRAM FORGING AND ALLIED INDUSTRIES LIMITED Vs. COMMERCIAL TAX OFFICER AND ORS.
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September 28, 2000 |
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WEST COAST PAPER MILLS LTD Vs. STATE OF TAMIL NADU
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February 16, 2000 |