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ABDOS OIL PVT LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES SPECIAL CELL
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January 29, 1999 |
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ABDUL REHMAN CASTING WORKS Vs. STATE OF ANDHRA PRADESH
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September 29, 1999 |
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AJIT R MEHTA Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES SPECIAL CELL
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November 17, 1999 |
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ALAKAPURI DELUX RESTAURANT Vs. STATE OF ANDHRA PRADESH
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January 4, 1999 |
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ALOK KUMAR GOENKA Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
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August 11, 1999 |
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ANAND AGROS (PVT.) LTD. Vs. STATE OF ANDHRA PRADESH
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June 20, 1999 |
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APPOLLO SALINE PHARMACEUTICALS P LIMITED Vs. STATE OF TAMIL NADU
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September 8, 1999 |
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ARUNA STRAW BOARDS PVT. LIMITED Vs. STATE OF ANDHRA PRADESH
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February 26, 1999 |
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ARUNACHALAM AND COMPANY Vs. STATE OF TAMIL NADU
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March 25, 1999 |
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ASHOK TRACOM PRIVATE LIMITED Vs. COMMISSIONER COMMERCIAL TAXES
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April 29, 1999 |
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AVINASH MEDICALS Vs. STATE OF ANDHRA PRADESH
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June 30, 1999 |
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BADARINADH RICE MILL Vs. STATE OF ANDHRA PRADESH
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July 27, 1999 |
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BHARATH DYNAMICS LIMITED Vs. STATE OF ANDHRA PRADESH
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January 18, 1999 |
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BISWAJIT ROY Vs. COMMERCIAL TAX OFFICER
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February 3, 1999 |
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BLUE DART AVIATION LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES
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April 1, 1999 |
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BOMBAY TYRES INTERNATIONAL LTD Vs. STATE OF TAMIL NADU
|
December 22, 1999 |
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DEPUTY COMMISSIONER OF COMMERCIAL TAXES TIRUCHIRAPALLI DIVISION Vs. KERALA TRANSPORT COMPANY
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November 16, 1999 |
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FLURYS SWISS CONFECTIONERY PVT LTD Vs. STATE OF WEST BENGAL
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March 17, 1999 |
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GAYATRI METAL INDUSTRIES Vs. STATE OF ANDHRA PRADESH
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September 29, 1999 |
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HARADHAN DHARA Vs. C T O ALIPORE CHARGE
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December 8, 1999 |
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HAROON M ADAM Vs. STATE OF WEST BENGAL
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October 8, 1999 |
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HESANADHI JAY INDUSTRIES Vs. COMMERCIAL TAX OFFICER
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March 24, 1999 |
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HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. STATE OF ANDHRA PRADESH
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January 13, 1999 |
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HUGS ADVERTISING INDUSTRIES Vs. COMMERCIAL TAX OFFICER
|
November 22, 1999 |
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INDIAN OXYGEN LTD Vs. STATE OF TAMIL NADU
|
August 20, 1999 |
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ITC LIMITED (ILTD DIVISION) Vs. STATE OF ANDHRA PRADESH
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April 6, 1999 |
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JAMBAI K N M TEXTILES P LIMITED Vs. STATE OF TAMIL NADU
|
November 1, 1999 |
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KANPUR DELHI TRANSPORT (P) LTD. AND ANR. Vs. COMMERCIAL TAX OFFICER AND ORS.
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March 24, 1999 |
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KASTURI DEVI JAIN TRUST Vs. COMMERCIAL TAX OFFICER NAREN DUTTA SARANI CHARGE
|
March 24, 1999 |
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LAKSHMI RICE WORKING CO. Vs. STATE OF ANDHRA PRADESH
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September 27, 1999 |
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LAKSHMI TRADERS Vs. STATE OF TAMIL NADU
|
March 4, 1999 |
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LAXMI ENTERPRISES Vs. STATE OF ANDHRA PRADESH
|
July 23, 1999 |
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LAXMI SAW MILL Vs. STATE OF ANDHRA PRADESH
|
September 1, 1999 |
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MACKINTOSH BURN LIMITED Vs. DEPUTY COMMISSIONER COMMERCIAL TAXES
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September 22, 1999 |
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MADRAS CEMENTS LTD Vs. STATE OF TAMIL NADU
|
November 5, 1999 |
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MANJIRA RUBBER INDUSTRIES (P) LIMITED Vs. STATE OF ANDHRA PRADESH
|
June 16, 1999 |
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MERCHANTILE CREDIT CORPORATION LIMITED Vs. STATE OF ANDHRA PRADESH
|
February 12, 1999 |
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MUNSHI BHAI BEEDI WORKS Vs. STATE OF ANDHRA PRADESH
|
August 10, 1999 |
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N SHANMUGASUNDARAM Vs. SALES TAX APPELLATE TRIBUNAL AB
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March 9, 1999 |
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OIL COUNTRY TUBULAR LIMITED Vs. STATE OF ANDHRA PRADESH
|
August 9, 1999 |
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PERTECH COMPUTERS LIMITED Vs. STATE OF ANDHRA PRADESH
|
June 28, 1999 |
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PRAGA TOOLS LIMITED Vs. STATE OF ANDHRA PRADESH
|
February 2, 1999 |
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PRASAD INDUSTRIES Vs. STATE OF ANDHRA PRADESH
|
June 22, 1999 |
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PREMIER AUTO ELECTRIC CO LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
|
April 30, 1999 |
|
R.K. FOAM PRODUCTS Vs. STATE OF ANDHRA PRADESH
|
January 12, 1999 |
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RAASI CEMENT LIMITED Vs. STATE OF ANDHRA PRADESH
|
August 11, 1999 |
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RAJAPALAYAM COTTON PRESSING FACTORY Vs. STATE OF TAMIL NADU
|
August 2, 1999 |
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RAMAKRISHNA ENTERPRISES Vs. STATE OF ANDHRA PRADESH
|
July 23, 1999 |
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RAMAKRISHNA MARBLES Vs. STATE OF ANDHRA PRADESH
|
March 23, 1999 |
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RANI ARTS AND CRAFTS Vs. STATE OF TAMIL NADU
|
November 24, 1999 |
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RASHTRIYA CHEMICALS AND FERTILIZERS LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
April 7, 1999 |
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RUBBERFLEX P LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
June 21, 1999 |
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SAI TRADERS Vs. STATE OF ANDHRA PRADESH
|
September 27, 1999 |
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SHAKTI SUPER GRIPPERS (P.) LIMITED Vs. STATE OF ANDHRA PRADESH
|
January 4, 1999 |
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SHARMA WORKS Vs. STATE OF ANDHRA PRADESH
|
June 22, 1999 |
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SHREE LAKSHMI SREENIVASA DECORTICATING AND OIL MILL Vs. STATE OF ANDHRA PRADESH
|
February 8, 1999 |
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SIVAM TRADING COMPANY Vs. STATE OF TAMIL NADU
|
February 5, 1999 |
|
SOMNATH DEY Vs. C T O
|
February 3, 1999 |
|
SOUTH INDIA CORPORATION P LTD Vs. DEPUTY COMMERCIAL TAX OFFICER
|
February 2, 1999 |
|
SRI JAYAJOTHI AND CO LTD Vs. COMMERCIAL TAX OFFICER
|
March 17, 1999 |
|
SRI VEERANJANEYA TRADERS Vs. STATE OF ANDHRA PRADESH
|
July 27, 1999 |
|
SRI VENKATA PADMAVATI RICE MILL Vs. STATE OF ANDHRA PRADESH
|
December 21, 1999 |
|
STATE OF TAMIL NADU Vs. PREMIER POLYTRONICS LTD
|
March 26, 1999 |
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STATE OF TAMIL NADU Vs. MONTECH HYDRAULICS
|
August 20, 1999 |
|
STATE OF TAMIL NADU Vs. N KRISHNASWAMY NAIDU
|
March 26, 1999 |
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STATE OF TAMIL NADU Vs. POPULAR THREAD FACTORY
|
December 20, 1999 |
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STONE INDIA LIMITED Vs. COMMERCIAL TAX OFFICER CENTRAL SECTION
|
March 17, 1999 |
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SURYA TOOLING & EQUIPMENT PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
|
September 27, 1999 |
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TATA COMMUNICATIONS LIMITED Vs. STATE OF ANDHRA PRADESH
|
April 16, 1999 |
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TEXMACO LIMITED Vs. STATE OF ANDHRA PRADESH
|
June 4, 1999 |
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UNITED DISTRIBUTORS Vs. COMMERCIAL TAX OFFICER SALT LAKE CHARGE
|
August 6, 1999 |
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VEENA ORGANICS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
|
February 19, 1999 |
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VIKRAMA ENGINEERING COMPANY Vs. STATE OF TAMIL NADU
|
July 8, 1999 |
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VINAYAGA SPINNING MILLS Vs. COMMERCIAL TAX OFFICER
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June 15, 1999 |
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WESTERN COMMERCIAL CORPORATION Vs. STATE OF WEST BENGAL
|
February 3, 1999 |
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YEGNAIAH AND SONS Vs. STATE OF ANDHRA PRADESH
|
March 8, 1999 |