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A SHANMUGAM Vs. XVI METROPOLITAN MAGISTRATE
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June 2, 1998 |
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A.P. PAPER MILLS LIMITED Vs. STATE OF ANDHRA PRADESH
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May 13, 1998 |
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APEX MOTORS Vs. STATE OF ANDHRA PRADESH
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February 27, 1998 |
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BALAJI AUDIO AND VIDEO CO. (P) LTD. Vs. STATE OF ANDHRA PRADESH
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January 29, 1998 |
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BHARATI AGENCIES Vs. STATE OF ANDHRA PRADESH
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February 24, 1998 |
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BHATTER AND CO Vs. INSPECTOR OF COMMERCIAL TAXES BUREAU OF INVESTIGATION
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August 5, 1998 |
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BHATTERS BHATTER AND COMPANY Vs. I C T /BUREAU OF INVESTIGATION
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July 15, 1998 |
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BHOJANAPALLI NAGESWARA RAO Vs. STATE OF ANDHRA PRADESH
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January 31, 1998 |
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BIJAY KUMAR BHATTER Vs. CERTIFICATE OFFICER
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November 19, 1998 |
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BISWA BIKASH SENGUPTA Vs. COMMERCIAL TAX OFFICER SALT LAKE CHARGE
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April 22, 1998 |
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BOMBAY DYEING AND MANUFACTURING COMPANY LIMITED Vs. STATE OF ANDHRA PRADESH
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October 30, 1998 |
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CENTURY TRADING COMPANY Vs. STATE OF ANDHRA PRADESH
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February 24, 1998 |
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CHITTOOR DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LIMITED Vs. STATE OF ANDHRA PRADESH
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November 26, 1998 |
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CHOWDARY TRADING CO. Vs. STATE OF ANDHRA PRADESH
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January 16, 1998 |
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CIRCAR PAPER MILLS LIMITED Vs. STATE OF ANDHRA PRADESH
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April 27, 1998 |
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CITADEL FINE PHARMACEUTICALS Vs. STATE OF TAMIL NADU
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November 27, 1998 |
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COLFEX LABORATORIES (I) LIMITED Vs. STATE OF ANDHRA PRADESH
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March 20, 1998 |
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COMMERCIAL TAXES OFFICER ANTI EVASION Vs. GOODWILL PAINT INDUSTRIES
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December 3, 1998 |
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CREATIVE LTD Vs. COMMERCIAL TAX OFFICER
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November 19, 1998 |
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DAWN ENGINEERING Vs. STATE OF TAMIL NADU
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December 15, 1998 |
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DOGRA COLOUR INDUSTRIES Vs. STATE OF ANDHRA PRADESH
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February 20, 1998 |
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E.S.P.I. INDUSTRIES AND CHEMICALS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
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January 8, 1998 |
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FOTO FAST DASS MINI COLOUR LAB PRASAD COLOUR LAB Vs. STATE OF ANDHRA PRADESH
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June 8, 1998 |
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GAS AUTHORITY OF INDIA LIMITED Vs. STATE OF ANDHRA PRADESH
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May 15, 1998 |
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GOLD STAR ENGINEERING ENTERPRISES Vs. STATE OF ANDHRA PRADESH
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February 13, 1998 |
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GOPALAKRISHNA TRADING COMPANY Vs. STATE OF ANDHRA PRADESH
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May 4, 1998 |
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HEALTH GUARD LABORATORIES Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES SPECIAL CELL
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November 5, 1998 |
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HIMANI LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES CORPORATE DIVISION
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September 2, 1998 |
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HINDUSTAN CABLES LIMITED Vs. STATE OF ANDHRA PRADESH
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September 2, 1998 |
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HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. STATE OF ANDHRA PRADESH
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November 16, 1998 |
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HYDERABAD GALVANISING & FABRICATIONS Vs. STATE OF ANDHRA PRADESH
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May 12, 1998 |
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INDIAN CHAIN PRIVATE LTD Vs. COMMERCIAL TAX OFFICER
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November 5, 1998 |
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INDIAN HUME PIPE CO LTD Vs. STATE OF RAJASTHAN
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August 27, 1998 |
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KAMADHENU PAPER AGENCIES Vs. STATE OF ANDHRA PRADESH
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January 21, 1998 |
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KANTI BROTHERS Vs. STATE OF ANDHRA PRADESH
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February 26, 1998 |
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KHAKHU SONS Vs. STATE OF ANDHRA PRADESH
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February 10, 1998 |
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KIRLOSKAR PNEUMATIC CO. LIMITED Vs. STATE OF ANDHRA PRADESH
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February 24, 1998 |
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LAKME LEVER LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES
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February 12, 1998 |
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LAKSHMINARASIMHA GROUNDNUT TRADERS Vs. STATE OF ANDHRA PRADESH
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January 6, 1998 |
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LAXMI KHANDASARI SUGAR MILLS Vs. STATE OF ANDHRA PRADESH
|
March 4, 1998 |
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LILLOOAH STEEL AND WIRE CO LTD Vs. WEST BENGAL COMMERCIAL TAXES APPELLATE AND REVISIONAL BOARD
|
January 21, 1998 |
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LONDON STORES Vs. COMMERCIAL TAX OFFICER
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June 19, 1998 |
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MANI MOHAN SAHA Vs. COMMERCIAL TAX OFFICER MALDA CHARGE
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August 5, 1998 |
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MANORAMA INC. Vs. STATE OF ANDHRA PRADESH
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January 8, 1998 |
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MARVEL BUILDING PRODUCTS, HYDERABAD B.R. TIMBER PANNELS Vs. STATE OF ANDHRA PRADESH
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February 19, 1998 |
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MAS TRADING CO. AND INVESTMENT PVT. LIMITED Vs. STATE OF ANDHRA PRADESH
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January 22, 1998 |
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MOHAN BREWERIES AND DISTILLERIES LTD Vs. COMMERCIAL TAX OFFICER
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August 5, 1998 |
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N.C.L. INDUSTRIES LIMITED Vs. STATE OF ANDHRA PRADESH
|
May 1, 1998 |
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NATIONAL LITHO PRINTERS Vs. STATE OF ANDHRA PRADESH
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June 8, 1998 |
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NISSAN FERRO CAST LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES SPECIAL CELL
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June 25, 1998 |
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P. DAS AND COMPANY Vs. STATE OF ANDHRA PRADESH
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April 22, 1998 |
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PADMA COCONUT COMPANY Vs. STATE OF ANDHRA PRADESH
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May 6, 1998 |
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PANDURANGA TRADERS Vs. STATE OF ANDHRA PRADESH
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February 6, 1998 |
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PANNALAL MAHABIR PRASAD Vs. I C T CHICHIRA CHECK POST
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May 15, 1998 |
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POLISETTY SOMASUNDARAM LIMITED Vs. STATE OF ANDHRA PRADESH
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January 31, 1998 |
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PRAGA TOOLS LIMITED Vs. STATE OF ANDHRA PRADESH
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May 14, 1998 |
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PRAKASH ENGINEERING WORKS Vs. STATE OF ANDHRA PRADESH
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March 2, 1998 |
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PREMIER ENGINEERING ENTERPRISES Vs. STATE OF ANDHRA PRADESH
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January 16, 1998 |
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PRIME IMPEX LTD Vs. COMMERCIAL TAX OFFICER PARK STREET CHARGE
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March 25, 1998 |
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RAIPUR ALLOYS AND STEELS LIMITED Vs. STATE OF ANDHRA PRADESH
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January 31, 1998 |
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RAZIA TRADERS Vs. STATE OF ANDHRA PRADESH
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January 8, 1998 |
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REPUTED PLASTIC COLOURS LIMITED Vs. STATE OF ANDHRA PRADESH
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April 20, 1998 |
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ROOFERS NUTRO PHARMA (PVT.) LTD. Vs. STATE OF ANDHRA PRADESH
|
November 12, 1998 |
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SAAYEE HIGHLEVEL INDUSTRIES Vs. STATE OF ANDHRA PRADESH
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February 18, 1998 |
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SANGEETA ANCHALIA Vs. COMMERCIAL TAX OFFICER
|
September 7, 1998 |
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SHA GANESHMAL BABULAL Vs. STATE OF ANDHRA PRADESH
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October 7, 1998 |
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SHA GANESHMAL BABULAL Vs. STATE OF ANDHRA PRADESH
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May 20, 1998 |
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SRI BALAJI ENTERPRISES Vs. STATE OF ANDHRA PRADESH
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January 16, 1998 |
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SRI DEVI AGENCIES Vs. STATE OF ANDHRA PRADESH
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May 18, 1998 |
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SRI LAXMI VENKATARAMANA TRADING CO. Vs. STATE OF ANDHRA PRADESH
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May 4, 1998 |
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SRI VARE AGENCIES Vs. DEPUTY COMMERCIAL TAX OFFICER
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December 23, 1998 |
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SRI VIJAYA DURGA MINI MODERN RICE MILL Vs. STATE OF ANDHRA PRADESH
|
May 20, 1998 |
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SRINIVASA TRADERS Vs. STATE OF ANDHRA PRADESH
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December 3, 1998 |
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SRINIVASA TRADING COMPANY Vs. STATE OF ANDHRA PRADESH
|
November 25, 1998 |
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SRINIVASA TRADING COMPANY Vs. STATE OF ANDHRA PRADESH
|
May 12, 1998 |
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STATE BANK OF INDIA OVERSEAS BRANCH Vs. C T O
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February 11, 1998 |
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STATE OF TAMIL NADU Vs. J J BROTHERS
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August 5, 1998 |
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STEEL AUTHORITY OF INDIA Vs. STATE OF TAMIL NADU
|
September 23, 1998 |
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SUDHA INDUSTRIES Vs. STATE OF ANDHRA PRADESH
|
April 24, 1998 |
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SUDHAS LAB Vs. STATE OF ANDHRA PRADESH
|
January 31, 1998 |
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SYSTEMIC MINERALS PVT. LTD. Vs. STATE OF ANDHRA PRADESH
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April 24, 1998 |
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TWIN CITIES RE-ROLLING MILLS (PVT.) LIMITED Vs. STATE OF ANDHRA PRADESH
|
April 1, 1998 |
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USHA BRECO LTD. Vs. STATE OF ANDHRA PRADESH
|
February 26, 1998 |
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V C RAMALINGAM AND SON Vs. STATE OF TAMIL NADU
|
May 6, 1998 |
|
V.K. ENTERPRISES Vs. STATE OF ANDHRA PRADESH
|
February 10, 1998 |
|
VARALAKSHMI JAGGERY MERCHANTS Vs. STATE OF ANDHRA PRADESH
|
April 24, 1998 |
|
VIZOVOLIE CHAKASANG Vs. STATE OF ANDHRA PRADESH
|
December 14, 1998 |
LOGIN