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AMBICA OIL MILL Vs. STATE OF ANDHRA PRADESH
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December 2, 1997 |
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ASHNA PAHWA Vs. C T O CENTRAL SECTION
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February 28, 1997 |
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ASSESSING AUTHORITY COMMERCIAL TAXES OFFICER Vs. MADANMOHAN NANDMOHAN
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April 17, 1997 |
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ASSISTANT COMMERCIAL TAXES OFFICER Vs. HABIB ENGINEERING WORKS
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October 27, 1997 |
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ASSISTANT COMMERCIAL TAXES OFFICER Vs. VAJARAM
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September 10, 1997 |
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ASSISTANT COMMERCIAL TAXES OFFICER Vs. M R TRADING COMPANY
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March 11, 1997 |
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ASSISTANT COMMISSIONER OF COMMERCIAL TAXES Vs. WEST BENGAL COMMERCIAL TAXES APPELLATE AND REVISIONAL BOARD
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July 16, 1997 |
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ASSOCIATED CEMENT COMPANY LIMITED Vs. STATE OF RAJASTHAN
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April 15, 1997 |
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CALCUTTA WINE ASSOCIATION Vs. COMMISSIONER OF COMMERCIAL TAXES
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July 17, 1997 |
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COLGATE PALMOLIVE (I) LTD. Vs. STATE OF ANDHRA PRADESH
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January 22, 1997 |
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COMMEX CORPORATION Vs. C T O AMRATOLA CHARGE
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February 7, 1997 |
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COVENTRY SPRING AND ENGINEERING COMPANY LTD Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES
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April 17, 1997 |
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CRYSTAL POLYMERS AND ADITIVES LIMITED Vs. STATE OF ANDHRA PRADESH
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December 11, 1997 |
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D K WOOLLEN INDUSTRIES PRIVATE LIMITED Vs. ADDITIONAL COMMISSIONER ANTI EVASION COMMERCIAL TAXES
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December 19, 1997 |
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DEVSHREE CEMENT LTD Vs. STATE OF RAJASTHAN
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August 14, 1997 |
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DRIPLEX WATER ENGINEERING LIMITED Vs. STATE OF ANDHRA PRADESH
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October 27, 1997 |
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ESVEEAR DISTILLERIES Vs. STATE OF ANDHRA PRADESH
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February 21, 1997 |
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FIRST LEASING COMPANY OF INDIA LIMITED Vs. STATE OF ANDHRA PRADESH
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May 19, 1997 |
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G M M C O LTD Vs. COMMERCIAL TAX OFFICER DUBURDIH CHECK POST
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August 29, 1997 |
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GANGA INDUSTRIAL CORPORATION LIMITED Vs. STATE OF ANDHRA PRADESH
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January 24, 1997 |
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GARDEN RESTAURANT Vs. STATE OF ANDHRA PRADESH
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May 16, 1997 |
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HEMANTA KUMAR LAHA Vs. DEPUTY COMMISSIONER COMMERCIAL TAXES CENTRAL SECTION
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May 22, 1997 |
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HINDUSTAN WOOD WORKS Vs. STATE OF ANDHRA PRADESH
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January 6, 1997 |
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HYDERABAD ENGINEERING INDUSTRIES Vs. STATE OF ANDHRA PRADESH
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December 15, 1997 |
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I B P CO LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
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July 2, 1997 |
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JAGADISH CHANDRA DAS Vs. C T O MALDA CHARGE
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July 9, 1997 |
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JAIPUR OIL PRODUCTS PRIVATE LIMITED Vs. COMMERCIAL TAXES OFFICER
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June 10, 1997 |
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KANORIA JUTE AND INDUSTRIES LIMITED Vs. CERTIFICATE OFFICER
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February 25, 1997 |
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KAPTAN GALFAB PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
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December 2, 1997 |
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MAN MOHAN DAS Vs. I C T BAXIRHAT MORE CHECK POST
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May 19, 1997 |
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MC. DOWELL AND COMPANY LIMITED Vs. STATE OF ANDHRA PRADESH
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December 4, 1997 |
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MINAR FANS PVT. LTD. Vs. STATE OF ANDHRA PRADESH
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March 27, 1997 |
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NEO TECHNICO GRAPHIC SALES PVT LTD Vs. I C T CHICHIRA CHECKPOST
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September 12, 1997 |
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NIVA DAS Vs. COMMISSIONER OF COMMERCIAL TAXES
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December 10, 1997 |
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PADMAVATHI VENKATESWARA OIL COMPANY Vs. STATE OF ANDHRA PRADESH
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December 5, 1997 |
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PONNI SUGARS AND CHEMICALS LTD Vs. GOVERNMENT OF TAMIL NADU
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November 26, 1997 |
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PREMIER IRRIGATION EQUIPMENT LIMITED Vs. STATE OF ANDHRA PRADESH
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January 9, 1997 |
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PURAN LAL DRYCLEANERS Vs. ASSISTANT COMMERCIAL TAXES OFFICER FLYING SQUAD
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September 29, 1997 |
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RADHANATH PATRA Vs. STATE OF WEST BENGAL
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November 20, 1997 |
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RAJ SOLVEX LIMITED Vs. ADDITIONAL COMMISSIONER COMMERCIAL TAXES ANTI EVASION
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November 24, 1997 |
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RAM NATH AHUJA Vs. I C T BUREAU OF INVESTIGATION
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April 17, 1997 |
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RAMESH TRADE AND FINANCE CORPORATION Vs. STATE OF ANDHRA PRADESH
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March 25, 1997 |
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RAVI FOOD INDUSTRIES Vs. STATE OF RAJASTHAN
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June 18, 1997 |
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REVATHI CASTINGS Vs. STATE OF ANDHRA PRADESH
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November 14, 1997 |
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SARLA GEMS LTD Vs. C T O
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November 20, 1997 |
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SHAW WALLACE AND COMPANY LIMITED Vs. STATE OF ANDHRA PRADESH
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April 28, 1997 |
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SKYLINE TUBES Vs. STATE OF ANDHRA PRADESH
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January 17, 1997 |
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SOUTHERN STEELS LTD. Vs. STATE OF ANDHRA PRADESH
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March 6, 1997 |
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SRI SEETHAMAHALAKSHMI GN OIL TRADING COMPANY Vs. STATE OF ANDHRA PRADESH
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March 17, 1997 |
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SRI VENKATALAXMI PRASANNA PAR BOILED INDUSTRY Vs. STATE OF ANDHRA PRADESH
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December 10, 1997 |
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SRI VIJAYALAKSHMI TRADING CORPORATION Vs. STATE OF ANDHRA PRADESH
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December 19, 1997 |
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VENKATESWARA TRADERS Vs. STATE OF ANDHRA PRADESH
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April 28, 1997 |
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VIJAYALAKSHMI PADDY RICE AND COMMISSION AGENTS Vs. STATE OF ANDHRA PRADESH
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December 31, 1997 |
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YOGESH KUMAR SHANGHVI Vs. COMMISSIONER OF COMMERCIAL TAXES
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July 24, 1997 |