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BANSAL MECHANICAL WORKS LIMITED Vs. INSPECTOR OF ENTRY TAX BELUR RAILWAY SIDING
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March 27, 1996 |
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BANSAL MECHANICAL WORKS LTD Vs. COMMERCIAL TAX OFFICER ASSESSMENT WING
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May 3, 1996 |
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COMMERCIAL TAXES OFFICER ANTI EVASION I Vs. ELECTRA JAIPUR PRIVATE LTD
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August 9, 1996 |
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DEVAKI RANGANATHAN Vs. STATE OF ANDHRA PRADESH
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September 11, 1996 |
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DHANALAKSHMI TRADERS Vs. COMMERCIAL TAX OFFICER FAC
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March 12, 1996 |
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INDIAN HUME PIPE COMPANY LIMITED Vs. COMMISSIONER COMMERCIAL TAXES DEPARTMENT
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November 27, 1996 |
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INDIAN OXYGEN LIMITED Vs. STATE OF ANDHRA PRADESH
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December 20, 1996 |
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INDUSTRIAL FINANCE CORPORATION OF INDIA PVT. LTD. Vs. STATE OF ANDHRA PRADESH
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June 24, 1996 |
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JHUNJHUNWALLA PLASTIC MOULDERS Vs. I C T /CENTRAL SECTION
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May 3, 1996 |
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JINDAL INDIA LIMITED Vs. DEPUTY COMMISSIONER COMMERCIAL TAXES SPECIAL CELL
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December 20, 1996 |
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PARASH NATH SHAW Vs. COMMERCIAL TAX OFFICER BURTOLLA CHARGE
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September 25, 1996 |
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R N PRODUCTS Vs. ASSISTANT COMMERCIAL TAXES OFFICER
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December 20, 1996 |
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SUBH LAXMI AGENCIES Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES
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March 14, 1996 |
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SUBH LAXMI AGENCIES Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES
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February 27, 1996 |
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