Case Title | Date |
---|---|
MACOTAX CONSULTANT PVT LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES | April 19, 1995 |
RASHIK LAL KESHAB LAL PATEL Vs. ENTRY TAX OFFICER HOSSENABAD CHECK POST | February 28, 1995 |
VST DISTRIBUTION STORAGE AND LEASING CO LTD Vs. STATE OF WEST BENGAL | November 30, 1995 |