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CALAMA PROCESS PUMPS Vs. THE STATE OF ANDHRA PRADESH
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February 2, 1994 |
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HINDUSTAN CHILLIES TRADING CO. Vs. THE STATE OF ANDHRA PRADESH
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August 5, 1994 |
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HINDUSTAN ZINC LTD. Vs. STATE OF A.P.
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July 5, 1994 |
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KESHORAM & SONS (INDIA) PVT. LTD. Vs. THE STATE OF ANDHRA PRADESH
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February 28, 1994 |
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KONKAN FISHERIES (P) LTD. Vs. STATE OF ANDHRA PRADESH
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March 1, 1994 |
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LAKHANI TRADING CO. Vs. STATE OF A.P.
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January 21, 1994 |
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LAKSHMI KISAN INDUSTRIES Vs. STATE OF A.P.
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July 1, 1994 |
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PALMBEACH HOTEL Vs. STATE OF A.P.
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January 24, 1994 |
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PATTI SRINIVASULU & CO. Vs. THE STATE OF A.P.
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July 18, 1994 |
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QUINN INDIA LIMITED Vs. THE STATE OF ANDHRA PRADESH
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January 5, 1994 |
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REPLICA AGENCIES Vs. STATE OF A.P.
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July 14, 1994 |
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ROADS AND BUILDINGS STAFF CANTEEN Vs. THE STATE OF ANDHRA PRADESH
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January 20, 1994 |
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SANGHVI RAMNIKLAL MANILAL Vs. STATE OF A.P.
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July 5, 1994 |
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SRI SAI FIBRES PVT. LTD. Vs. THE STATE OF A.P.
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August 18, 1994 |
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TAQI HOME INDUSTRIES Vs. STATE OF ANDHRA PRADESH
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January 25, 1994 |
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UTTAM BISCUIT COMPANY (P) LTD. Vs. THE STATE OF ANDHRA PRADESH
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January 24, 1994 |
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WATER SUPPLY SPECIALISTS PVT. LTD. Vs. STATE OF A.P.
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July 25, 1994 |
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