| Case Title | Date |
|---|---|
| OIL AND NATURAL GAS COMMISSION, K.G. PROJECT Vs. THE STATE OF ANDHRA PRADESH | June 23, 1992 |
| SHANMUGA INDUSTRIES Vs. THE STATE OF ANDHRA PRADESH | February 6, 1992 |
| TOKYO BAJAJ COLOUR LAB. Vs. STATE OF A.P. | August 19, 1992 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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