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AJOY KUMAR MADHGORIA Vs. WEST BENGAL COMMERCIAL TAXES TRIBUNAL
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June 6, 1989 |
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ARUN KUMAR NATHANY Vs. C T O MANICKTALA CHARGE
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December 15, 1989 |
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BINOD KUMAR BOKARIA Vs. COMMERCIAL TAX OFFICER BUREAU OF INVESTIGATION
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December 19, 1989 |
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DAYAL ENTERPRISE Vs. COMMERCIAL TAX OFFICER SHYAMBAZAR CHARGE
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May 31, 1989 |
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GRAND SMITHY WORKS AND FIVE ORS Vs. CERTIFICATE OFFICER
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May 24, 1989 |
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HINDUSTHAN SHEET METAL LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
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November 22, 1989 |
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HOOGHLY EXTRUSIONS Vs. COMMERCIAL TAX OFFICER JORASANKO CHARGE
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June 7, 1989 |
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INDROL LUBRICANTS AND SPECIALITIES LTD Vs. INSPECTOR COMMERCIAL TAXES
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April 24, 1989 |
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INDUS AIRCONDITIONING PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER CHICHIRA CHECK POST
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June 13, 1989 |
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JINDAL INDIA LTD Vs. STATE OF WEST BENGAL
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August 29, 1989 |
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KESHARDEO SANTHALIA Vs. STATE OF WEST BENGAL
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December 22, 1989 |
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KINGSWAY AND CO Vs. COMMERCIAL TAX OFFICER CENTRAL SECTION ASSESSMENT WING
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July 11, 1989 |
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MADANLAL AGENCIES LTD Vs. STATE OF WEST BENGAL
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December 21, 1989 |
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O P LODHA Vs. WEST BENGAL COMMERCIAL TAXES TRIBUNAL
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September 20, 1989 |
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OVERSEAS PACKAGING INDUSTRIES P LTD Vs. WEST BENGAL COMMERCIAL TAXES TRIBUNAL
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September 20, 1989 |
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R K ALUMINIUM PVT LTD Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
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August 8, 1989 |
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SARADA PLYWOOD INDUSTRIES LIMITED Vs. C T O COLOOTOLA CHARGE
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July 17, 1989 |
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SIMA BANERJEE Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
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June 30, 1989 |
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