| Case Title | Date |
|---|---|
| A K SHAH AND CO Vs. STATE OF BOMBAY | January 29, 1960 |
| ANAND WASTE PAPER MART Vs. STATE OF BOMBAY | February 10, 1960 |
| BOOTS PURE DRUG CO I PRIVATE LTD Vs. STATE OF BOMBAY | April 19, 1960 |
| INDIAN VEGETABLE PRODUCTS LTD Vs. STATE OF BOMBAY | February 9, 1960 |
| JAGMOHANDAS TRIBHUVANDAS KAPADIA Vs. STATE OF BOMBAY | January 25, 1960 |
| MULRAJ RANCHHODDAS Vs. STATE OF BOMBAY | January 13, 1960 |
| PEARL AND CO Vs. STATE OF BOMBAY | March 9, 1960 |
| SHAH MANEKCHAND KUNDANMAL AND CO Vs. STATE OF BOMBAY | April 8, 1960 |
| SHORILAL RADHAKISHAN Vs. STATE OF BOMBAY | February 9, 1960 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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