| Case Title | Date |
|---|---|
| ABDUL KARIM Vs. SALES TAX OFFICER | June 29, 1956 |
| ADDY PHARMACY Vs. STATE OF BOMBAY | January 13, 1956 |
| ASSOCIATED CEMENT COMPANIES LTD Vs. STATE OF BOMBAY | April 12, 1956 |
| BABU PASU AND CO Vs. STATE OF BOMBAY | April 9, 1956 |
| BOMBAY CYCLE STORES CO Vs. STATE OF BOMBAY | January 13, 1956 |
| D R SAMBIAH Vs. SALES TAX OFFICER | April 18, 1956 |
| GANGABISHEN MOHANLAL Vs. SALES TAX OFFICER | April 27, 1956 |
| HIRANAND RAMSUKH Vs. SALES TAX OFFICER | April 23, 1956 |
| MAY AND BAKER LTD Vs. STATE OF BOMBAY | April 9, 1956 |
| MOHANLAL BRIJLAL Vs. STATE OF BOMBAY | February 20, 1956 |
| PURSHOTTAMDAS DWARKADAS PATEL Vs. STATE OF BOMBAY | April 16, 1956 |
| ROOPKALA INDUSTRIES Vs. STATE OF BOMBAY | June 25, 1956 |
| SATYANARAYANA OIL TRADING COMPANY Vs. SALES TAX OFFICER | April 28, 1956 |
| SISTAS LIMITED Vs. STATE OF BOMBAY | February 21, 1956 |
| STEELAGE INDUSTRIES LTD Vs. STATE OF BOMBAY | February 21, 1956 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN