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A. MOULIK Vs. DOMA T
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October 24, 2019 |
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AASIM TAHAMI Vs. STATE OF SIKKIM
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September 17, 2019 |
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ABHYUDAYA HOUSING AND CONSTRUCTION PVT. LTD. Vs. BORDER ROADS ORGANISATION
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March 7, 2019 |
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AJAY PAL MANGAL AND CO. Vs. DIRECTOR GENERAL, BORDER ROADS ORGANISATION
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February 1, 2019 |
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ALPESH NARENDRA SHAH Vs. MANOJ AGARWAL
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August 6, 2019 |
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ANISH SHARMA Vs. STATE OF SIKKIM
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July 16, 2019 |
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ANKIT SARDA Vs. SUBASH AGARWAL
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July 4, 2019 |
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ANKIT SARDA PETITIONER Vs. NUKUL BANSAL
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June 13, 2019 |
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ASHIM STANISLAUS RAI Vs. STATE OF SIKKIM
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May 10, 2019 |
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ASHISH ASAWA SON OF SHIV NARAYAN ASAWA Vs. KALYANI SARDA D/O YOGENDRA SARDA
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April 2, 2019 |
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ASHOK KUMAR PARIYAR Vs. STATE OF SIKKIM
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August 20, 2019 |
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BALCHAND UDAIRAM, JIWAN AGARWAL Vs. NARESH SUBBA, S/O A P SUBBA
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March 27, 2019 |
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BANDANA SARDA Vs. STATE OF SIKKIM
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September 5, 2019 |
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BHAGIRATH DHANGAL Vs. STATE OF SIKKIM
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December 9, 2019 |
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BINOD PRADHAN Vs. STATE OF SIKKIM
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December 20, 2019 |
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BINOD SANYASI Vs. STATE OF SIKKIM
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July 30, 2019 |
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BIRAJ ADHIKARI Vs. STATE OF SIKKIM
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December 3, 2019 |
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BISHNU PRASAD BHAGAT, SON OF LATE RAM AWTAR BHAGAT Vs. PRAKASH BASNETT, SON OF LATE GANGA BAHADUR BASNETT
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June 15, 2019 |
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BLUEFERN VENTURES (P) LTD. Vs. UNION OF INDIA
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November 27, 2019 |
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BORDER ROADS ORGANIZATION (BRO) Vs. ABHYUDAYA HOUSING AND CONSRUCTION PVT. LTD.
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November 11, 2019 |
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BRANCH MANAGER, Vs. RADHA PRADHAN
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September 30, 2019 |
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BRANCH MANAGER, NATIONAL INSURANCE CO LTD Vs. DIL KUMARI SUBBA
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June 10, 2019 |
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BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. MASTER SANG DORJEE TAMANG
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December 17, 2019 |
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BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. ARUNA DHAKAL, WIFE OF LATE THAKUR PRASAD DHAKAL
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March 16, 2019 |
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BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. SUK DHOJ BASNETT AND OTHERS
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April 26, 2019 |
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BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. TIKA DEVI LIMBOO
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July 22, 2019 |
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BRANCH MANAGER, RELIANCE GENERAL INSURANCE CO LTD Vs. JARUN MAYA RAI AND OTHERS
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May 8, 2019 |
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BRANCH MANAGER, RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. SA-NGOR CHOTSHOG CENTRE
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April 10, 2019 |
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BRANCH MANAGER, SHRIRAM GENERAL INSURANCE CO LTD Vs. KAVITA RAI
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April 26, 2019 |
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BRANCH MANAGER, SHRIRAM GENERAL INSURANCE CO LTD Vs. KRISHNA KUMARI LIMBOO
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April 26, 2019 |
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BRANCH MANAGER, THE NEW INDIA ASSURANCE COMPANY LIMITED, DARJEELING BRANCH, WEST BENGAL Vs. TSHERING DOMA TAMANG
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November 12, 2019 |
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CHANDRAWATI DEVI Vs. SHARDA GUPTA
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November 13, 2019 |
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CHINGTOP BHUTIA, S/O SONAM NEDUP BHUTIA Vs. RAN BAHADUR CHETTRI, S/O LATE TIKA RAM CHETTRI
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May 10, 2019 |
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DAL BAHADUR DARJEE Vs. STATE OF SIKKIM
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August 23, 2019 |
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DANS ENERGY PVT. LTD. Vs. STATE OF SIKKIM
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May 21, 2019 |
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DEEPAK KUMAR RAI Vs. NAINA KALA SHARMA
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July 17, 2019 |
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DEEPAK RAI Vs. STATE OF SIKKIM.
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August 3, 2019 |
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DEEPAN DARJEE Vs. STATE OF SIKKIM
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August 31, 2019 |
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DEEPEN PRADHAN Vs. STATE OF SIKKIM
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November 30, 2019 |
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DINESH BAITHA Vs. STATE OF SIKKIM
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October 25, 2019 |
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DINKU KHATI Vs. KAMAL KUMARI SUBBA
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November 30, 2019 |
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DIRECTORATE OF ENFORCEMENT (PMLA) Vs. EASTERN INSTITUTE FOR INTEGRATED LEARNING
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September 14, 2019 |
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ENFORCEMENT DIRECTORATE Vs. GOVERNMENT OF INDIA
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July 1, 2019 |
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FURDEN TSHERING BHUTIA Vs. PAYZEE BHUTIA (SHERPA)
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May 7, 2019 |
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GANGA MAYA GURUNG Vs. STATE OF SIKKIM
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July 20, 2019 |
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GARJA BIR RAI Vs. STATE OF SIKKIM
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May 29, 2019 |
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GOLDEN TOBACCO LIMITED Vs. SIKKIM TOBACCO LIMITED
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April 23, 2019 |
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GURU SINGH SABHA, REPRESENTED BY ITS SECRETARY SARDAR DALBINDER SINGH Vs. STATE OF SIKKIM
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September 12, 2019 |
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HANTEY GYATSO KAZI Vs. STATE OF SIKKIM
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November 8, 2019 |
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I.K. GUJRAL PUNJAB TECHNICAL UNIVERSITY Vs. SIKKIM STUDENTS WELFARE ASSOCIATION OF CHANDIGARH
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November 22, 2019 |
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IN RE: 300 YAKS STARVE TO DEATH IN NORTH SIKKIM Vs. STATE OF SIKKIM
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November 26, 2019 |
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ISHWAR CHANDRA SHARMA Vs. REGIONAL MANAGER (STATE BANK OF INDIA)
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September 2, 2019 |
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JABBER BARDEWA Vs. STATE OF SIKKIM
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August 31, 2019 |
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JANGPU SHERPA @ JAMPU SHERPA Vs. PHURBA LHAMU SHERPA
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April 16, 2019 |
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JOYBELLS SCHOOL AUTHORITY Vs. TSEWANG GYATSO KALEON
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August 31, 2019 |
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KARMA LODAY BHUTIA Vs. BIR BAHADUR RAI
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September 30, 2019 |
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KARMAPA CHARITABLE TRUST Vs. STATE OF SIKKIM
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June 4, 2019 |
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KHARGA BAHADUR PRADHAN Vs. STATE OF SIKKIM
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December 6, 2019 |
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KIRAN KARKI @ CHETTRI UNCLE Vs. STATE OF SIKKIM
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December 17, 2019 |
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KISHORE DUNGMALI Vs. SHIVA KUMAR RAI
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September 4, 2019 |
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KRIPA INDANE AND OTHERS Vs. CHIEF SECRETARY, GOVERNMENT OF SIKKIM AND OTHERS
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April 15, 2019 |
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KRISHNA BAHADUR CHETTRI, S/O LATE NAR BAHADUR CHETTRI Vs. STATE OF SIKKIM
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April 1, 2019 |
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KRISHNA LALL TIMSINA Vs. KANU PRIYA RAI
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December 2, 2019 |
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KRISHNA PRADHAN S/O MANI KUMAR PRADHAN Vs. STATE OF SIKKIM
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May 27, 2019 |
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KUMAR RAI Vs. STATE OF SIKKIM
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July 12, 2019 |
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LAKHI RAM TAKBI Vs. STATE OF SIKKIM
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March 28, 2019 |
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LAKPA DORJEE TAMANG S/O RAJ KUMAR TAMANG Vs. STATE OF SIKKIM
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February 21, 2019 |
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LALIT CHETTRI Vs. STATE OF SIKKIM
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September 24, 2019 |
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LOK PRASAD LIMBOO @ LOKAY Vs. STATE OF SIKKIM
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December 9, 2019 |
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MAHINDRA SHANKER Vs. STATE OF SIKKIM
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November 8, 2019 |
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MAKRAJ LIMBOO Vs. STATE OF SIKKIM
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December 14, 2019 |
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MALAYALA MANORAMA, REPRESENTED BY ITS CHIEF EDITOR, SHRI MAMMEN MATHEW Vs. FUTURE GAMING AND HOTEL SERVICES PRIVATE LIMITED
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August 7, 2019 |
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MAN MAYA LIMBOO D/O LATE DHAN BDR LIMBOO Vs. STATE OF SIKKIM,
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May 3, 2019 |
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MANAGER Vs. KAKALI SARKAR GUHA
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October 4, 2019 |
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MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. KAKALI SARKAR GUHA
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October 23, 2019 |
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MAYA DEVI DARJEE, W/O LATE PIRTHI RAM SEWA Vs. EXECUTIVE ENGINEER, CENTRAL WATER COMMISSION
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July 12, 2019 |
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MEENA JHA Vs. STATE BANK OF INDIA
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November 6, 2019 |
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MENUKA DEVI BHATTARAI Vs. STATE OF SIKKIM
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December 14, 2019 |
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MILLU DANDA PANI Vs. LAXMI CHAKRABORTY
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August 7, 2019 |
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MINGYUR DORJEE BHUTIA Vs. CHIEF ENGINEER, N.H.P.C. LTD.
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May 11, 2019 |
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MOHAMED YUSUFUDDIN AHMED Vs. RUTH KARTHAK LEPCHANI
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December 7, 2019 |
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MOHAN RAI Vs. STATE OF SIKKIM
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July 16, 2019 |
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MONITORING IMPLEMENTATION OF PRAYERS IN MANISH KUMAR Vs. UNION OF INDIA
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September 10, 2019 |
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MOUNT DISTILLERIES LTD. Vs. UNITED SPIRITS LTD.
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November 22, 2019 |
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MUNICIPAL COMMISSIONER, GANGTOK MUNICIPAL CORPORATION Vs. PABITRA SINGH KAMI, WIFE OF LATE H K BISWAKARMA
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July 1, 2019 |
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NAR BAHADUR SUBBA Vs. DHAN BAHADUR RAI
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April 8, 2019 |
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NARESH SUBBA Vs. ONG TSHERING BHUTIA
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May 27, 2019 |
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NARESH SUBBA Vs. BALCHAND UDAIRAM
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May 27, 2019 |
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NASIRUDDIN ANSARI Vs. STATE OF SIKKIM
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December 4, 2019 |
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NIMA TAMANG Vs. STATE OF SIKKIM
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September 16, 2019 |
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ONG TSHERING BHUTIA Vs. NARESH SUBBA
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November 30, 2019 |
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ONG TSHERING BHUTIA, S/O LATE INCHUNG TOK Vs. NARESH SUBBA, S/O A P SUBBA
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March 27, 2019 |
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P. K. XXXX Vs. STATE OF SIKKIM
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November 26, 2019 |
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PADAM KUMAR CHETTRI Vs. STATE OF SIKKIM
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September 11, 2019 |
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PALDEN SHERPA Vs. STATE OF SIKKIM
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September 24, 2019 |
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PASSANG DORJEE TAMANG Vs. STATE OF SIKKIM
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July 4, 2019 |
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PEMA SHERPA Vs. STATE OF SIKKIM
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October 23, 2019 |
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PHONOGRAPHIC PERFORMANCE LTD. Vs. TARA PALACE HOTEL
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November 28, 2019 |
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PINTSO TASHI BHUTIA, S/O KACHING BHUTIA Vs. STATE OF SIKKIM
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April 15, 2019 |
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PRAKASH CHAND PRADHAN Vs. UNION OF INDIA
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August 29, 2019 |
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PRATAP SINGH TAMANG Vs. STATE LEGISLATIVE ASSEMBLY SECRETARIAT
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December 9, 2019 |
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PREETI SHARMA Vs. SIKKIM UNIVERSITY
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November 27, 2019 |
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PREM RAI ALIAS SAMBHU RAI S/O KEWAL RAI Vs. STATE OF SIKKIM
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June 7, 2019 |
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RAJ KUMAR DARJEE ALIAS VODAFONE Vs. STATE OF SIKKIM
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December 17, 2019 |
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RAJEN KUMAR CHETTRI Vs. STATE OF SIKKIM
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December 7, 2019 |
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RAJENDRA PRASAD Vs. SIKKIM UNIVERSITY
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November 2, 2019 |
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RAJENDRA PRASAD MANGLA, SON OF LATE NARSING DAS MANGLA Vs. GOVIND AGARWAL, SON OF LATE CHETRAM AGARWAL
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June 8, 2019 |
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RAJU PRASAD S/O SAMBU RAM Vs. STATE OF SIKKIM
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March 4, 2019 |
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RAM BIJAY SINGH Vs. STATE OF SIKKIM
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September 9, 2019 |
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RAMJILAL TARACHAND Vs. NARESH SUBBA, S/O A P SUBBA
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March 27, 2019 |
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RAVI CHANDRA DHAKAL Vs. STATE OF SIKKIM
|
August 21, 2019 |
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RENU MEENA Vs. STATE OF SIKKIM
|
September 12, 2019 |
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ROSMERTA TECHNOLOGIES LIMITED Vs. STATE OF SIKKIM
|
December 11, 2019 |
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S P SUBBA Vs. SUKHIM YAKTHUNG SAPSOK SONGJUMBHO
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August 7, 2019 |
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SAJAN KUMAR AGARWAL Vs. STATE OF SIKKIM
|
August 26, 2019 |
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SAJID ALAM Vs. STATE OF SIKKIM
|
October 17, 2019 |
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SANGAY BHUTIA Vs. STATE OF SIKKIM
|
August 23, 2019 |
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SANJAY RAI Vs. STATE OF SIKKIM
|
November 15, 2019 |
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SANTA BAHADUR SARKI @ SANTAY Vs. STATE OF SIKKIM
|
November 8, 2019 |
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SENIOR BRANCH MANAGER Vs. MANAGING DIRECTOR
|
July 25, 2019 |
|
SHAMSHER GURUNG Vs. STATE OF SIKKIM
|
July 16, 2019 |
|
SHIJO JOHN JOSEPH Vs. UNION OF INDIA
|
August 6, 2019 |
|
SHIVA KALA SUBBA Vs. STATE OF SIKKIM
|
May 8, 2019 |
|
SHIVA KUMAR NEPAL Vs. SHANKAR ROY
|
July 4, 2019 |
|
SIKKIM MANIPAL UNIVERSITY Vs. UNION OF INDIA
|
August 6, 2019 |
|
SIKKIM ORGANICS Vs. UNION OF INDIA
|
March 4, 2019 |
|
SINGBEL GPU CONSTRUCTION CO-OPERATIVE SOCIETY LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 18, 2019 |
|
SLOMITA RAI Vs. STATE OF SIKKIM
|
March 6, 2019 |
|
SONAM DOMA BHUTIA Vs. CHIEF SECRETARY
|
August 28, 2019 |
|
SONAM PALZOR LACHUNGPA Vs. MAMTA SINGH CINTURY
|
June 4, 2019 |
|
STATE OF SIKKIM Vs. CHILD MASTER A
|
July 9, 2019 |
|
STATE OF SIKKIM Vs. BABUL DAS @ RATUL
|
July 10, 2019 |
|
STATE OF SIKKIM Vs. SASHIDHAR SHARMA
|
September 30, 2019 |
|
STATE OF SIKKIM Vs. DIPEN SUBBA
|
October 18, 2019 |
|
STATE OF SIKKIM Vs. JASBIR SINGH
|
April 6, 2019 |
|
STATE OF SIKKIM Vs. KAMAL SUBBA
|
April 10, 2019 |
|
STATE OF SIKKIM Vs. GIRJAMAN RAI @ KAMI, SON OF DHAN BAHADUR RAI
|
May 9, 2019 |
|
STATE OF SIKKIM Vs. PURAN SUBBA
|
July 9, 2019 |
|
STATE OF SIKKIM Vs. SRAUAN KUMAR CHETTRI
|
July 30, 2019 |
|
SUK BIR CHETTRI Vs. JAMUNA CHETTRI
|
November 8, 2019 |
|
SUMANTRA GUPTA S/O SHAIBAL GUPTA Vs. STATE OF SIKKIM
|
July 6, 2019 |
|
SUN PHARMA LABORATORIES LIMITED Vs. UNION OF INDIA
|
September 17, 2019 |
|
SUN PHARMA LABORATORIES LTD Vs. UNION OF INDIA
|
September 9, 2019 |
|
THINLAY YEZER BHUTIA @ SHIP SANGAY Vs. STATE OF SIKKIM
|
April 15, 2019 |
|
TSHERING TEMPA SHERPA Vs. STATE OF SIKKIM
|
November 12, 2019 |
|
TSHEWANG RINZING DORJEE Vs. UWENDRA THAPA
|
August 28, 2019 |
|
YABESH RAI Vs. STATE OF SIKKIM
|
June 11, 2019 |
|
YOGESH RAI Vs. STATE OF SIKKIM
|
December 14, 2019 |
|
ZIGMEE DORJEE BHUTIA Vs. STATE OF SIKKIM
|
March 18, 2019 |
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