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AKBAR ALI @ MD SENTU, S/O WAHAB ALI Vs. STATE OF SIKKIM
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November 15, 2016 |
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BAL BAHADUR CHETTRI Vs. STATE OF SIKKIM
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September 27, 2016 |
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BISHAL LAMGADEY Vs. STATE OF SIKKIM
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April 1, 2016 |
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BISHAL TAMANG Vs. THE STATE OF SIKKIM
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August 10, 2016 |
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BRANCH MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY LTD ; GENERAL MANAGER Vs. PEMA NAMGYAL BHUTIA; WANGCHUK DOMA BHUTIA; SONAM PEDEN BHUTIA; DIKI DOMA BHUTIA
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May 19, 2016 |
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BRANCH MANAGER, NATIONAL INSURANCE CO. LTD Vs. DHAN KUMARI
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August 31, 2016 |
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BRANCH MANAGER, NATIONAL INSURANCE CO. LTD., GANGTOK BRANCH, 31 Vs. MRS. BED MAYA SHARMA, AGED 44 YEARS, W/O LATE DHANPATI SHARMA
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November 19, 2016 |
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BUDHA SINGH TAMANG Vs. STATE OF SIKKIM
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April 19, 2016 |
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CHUDEN TAMANG Vs. STATE OF SIKKIM
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June 3, 2016 |
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CHURAMANI Vs. STATE OF SIKKIM
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October 7, 2016 |
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DEEPAK DARJEE Vs. THE STATE OF SIKKIM
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July 18, 2016 |
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GENERAL MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY LTD; BRANCH MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY LTD AND ANOTHER Vs. DICHEN BHUTIA W/O LATE KARMA THINLAY BHUTIA; MASTER KARMA LODAL BHUTIA S/O LATE KARMA THINLAY BHUTIA; MASTER KARMA SONAM GYATSO BHUTIA S/O LATE KARMA THINLAY BHUTIA
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April 20, 2016 |
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GOPAL PRADHAN, S/O LATE LALL BAHADUR PRADHAN Vs. STATE OF SIKKIM
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August 22, 2016 |
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HARBHAJDAS AGARWAL Vs. UNION OF INDIA & ANR; CHIEF ENGINEER PROJECT SWASTIK
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August 18, 2016 |
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JACOB RAI (KHALING) Vs. STATE OF SIKKIM
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October 7, 2016 |
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KAIL LIMITED, PREVIOUSLY KNOWN AS KITCHEN APPLIANCES INDIA LTD., REGISTERED OFFICE C Vs. MR. JAMEL AKHTAR, S/O ABDUL AZIZ, PROPRIETOR OF M/S. NEW ALPHA ELECTRONICS, CENTRAL BANK BUILDING, GROUND FLOOR, GYALSHING, WEST SIKKIM, RESIDENT OF HOUSE NO.59, VILLAGE AND STREET GYALSHING, P.S. GYALSHING, DISTRICT WEST SIKKIM
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November 8, 2016 |
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KASHIKANT JHA Vs. STATE OF SIKKIM
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June 20, 2016 |
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KUMAR GHIMIREY, S/O NIM DAS GHIMIREY Vs. STATE OF SIKKIM
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September 20, 2016 |
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LALITA SUBBA Vs. ASHOK SUBBA
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August 1, 2016 |
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M/S SIKKIM STATE CO-OPERATIVE BANK LTD. Vs. SHRI MADAN LALL SHARMA
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July 15, 2016 |
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M/S. HIMALAYA DISTILLERIES Vs. COMMANDANT, MORIGOAN
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October 7, 2016 |
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MALA RAI, W/O BAL KRISHNA DHAMALA Vs. BAL KRISHNA DHAMALA, S/O DADHIRAM DHAMALA
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September 22, 2016 |
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MALAYALA MANORAMA AND OTHERS Vs. FUTURE GAMING AND HOTEL SERVICES PVT LTD
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August 23, 2016 |
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MALVIKA FOUNDATION Vs. HUMAN RESOURCE DEVELOPMENT DEPARTMENT
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November 2, 2016 |
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MANBIR KAMI @ BISHWAKARMA Vs. STATE OF SIKKIM
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September 14, 2016 |
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MANOJ SUBBA AND OTHERS Vs. STATE OF SIKKIM
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September 21, 2016 |
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MILAN RAI Vs. STATE OF SIKKIM
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June 23, 2016 |
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MINGUR DORJEE TAMANG, AGED ABOUT 29 YEARS, S/O SHRI PRATAP SINGH TAMANG, R/O 6TH MILE, BELOW ENTEL MOTORS, P.O. & P.S. RANIPOOL, EAST SIKKIM Vs. STATE OF SIKKIM
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October 25, 2016 |
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MR. ANGU LEPCHA Vs. THE DIRECTOR GENERAL, SASHASTRA SEEMA BAL
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June 29, 2016 |
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MR. GOPAL PRADHAN Vs. STATE OF SIKKIM
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June 27, 2016 |
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MR. PHIGU TSHERING BHUTIA Vs. THE STATE OF SIKKIM
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July 30, 2016 |
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NAIMA KHATUN Vs. THE STATE OF SIKKIM AND ORS.
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March 21, 2016 |
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NAR BAHADUR SUBBA Vs. STATE OF SIKKIM
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October 7, 2016 |
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NARESH KUMAR AGARWAL Vs. STATE OF SIKKIM
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April 7, 2016 |
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NITI RAJ SUBBA Vs. STATE OF SIKKIM
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April 29, 2016 |
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PRADEEP GOLYAN S/O LATE OM PRAKASH GOLYAN Vs. DURGA PRASAD MUKHIA
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November 18, 2016 |
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RABIN PRADHAN Vs. STATE OF SIKKIM
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July 6, 2016 |
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RAKESH GURUNG @ CHANDAN @ PRAKASH Vs. STATE OF SIKKIM
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May 18, 2016 |
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RAM KUMAR BASNETT Vs. STATE OF SIKKIM
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August 17, 2016 |
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RAMESHWAR MANDIR COMMITTEE Vs. SHRI KRISHNA BAHADUR CHETTRI
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July 12, 2016 |
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RINZING CHEWANG KAZI Vs. THE STATE OF SIKKIM AND ORS.
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April 5, 2016 |
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RUP CHANDRA RAI Vs. STATE OF SIKKIM
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May 10, 2016 |
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SAHIL SHAH, S/O LATE SHER ALI SHAH, R/O BHAGAVANTAPUR, P/O SHAHABAD, P/S. Vs. STATE OF SIKKIM, THROUGH THE CHIEF SECRETARY, GOVERNMENT OF SIKKIM
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July 8, 2016 |
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SANDEEP TAMANG Vs. STATE OF SIKKIM
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June 24, 2016 |
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SANGITA AND ORS. Vs. STATE OF SIKKIM
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March 16, 2016 |
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SHRI GANDIP PRASAD Vs. STATE OF SIKKIM
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April 5, 2016 |
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SHRI SUREN KUMAR SUBBA Vs. STATE OF SIKKIM
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May 19, 2016 |
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SHRI VINAY RAI Vs. STATE OF SIKKIM
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August 19, 2016 |
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SHRI ZANGPO SHERPA Vs. THE GOVERNMENT OF SIKKIM
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July 1, 2016 |
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SIKKIM MANIPAL UNIVERSITY (SMU); SIKKIM MANIPAL INSTITUTE OF MEDICAL SCIENCES (SMIMS) Vs. UNION OF INDIA; MEDICAL COUNCIL OF INDIA (MCI); STATE OF SIKKIM
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May 25, 2016 |
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SIKKIM MANIPAL UNIVERSITY AND ORS. Vs. UNION OF INDIA AND ORS.
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April 7, 2016 |
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SINGH BIR SUBBA, S/O AITA RAM SUBBA Vs. STATE OF SIKKIM
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September 22, 2016 |
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SMT. KAUSHILYA MINDA (SINCE DECEASED) Vs. RAJESH VERMA, S/O LATE TEK CHAND VERMA
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November 7, 2016 |
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SMT. MALA RAI Vs. SHRI BAL KRISHNA DHAMALA
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June 16, 2016 |
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SMT. SANKARI CHOWDHARY Vs. NATIONAL HYDRO-ELECTRIC POWER CORPORATION
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June 23, 2016 |
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SONAM PINTSO BHUTIA Vs. STATE OF SIKKIM
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July 28, 2016 |
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STATE OF SIKKIM Vs. SHRI DILLI PRASAD SHARMA
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June 8, 2016 |
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STATE OF SIKKIM Vs. SUREN RAI
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June 22, 2016 |
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STATE OF SIKKIM Vs. SHRI PREM SINGH TAMANG S/O KALU SINGH TAMANG, SINGLING BUSTY, P.O. SORENG, WEST SIKKIM
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November 7, 2016 |
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STATE OF SIKKIM Vs. PREM SINGH TAMANG AND OTHERS
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January 7, 2016 |
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SUNIL RAI Vs. STATE OF SIKKIM
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June 14, 2016 |
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SUNIL RAI; SUNIL RAI, SON OF LATE HARI RAI Vs. STATE OF SIKKIM
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September 26, 2016 |
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SURAJ RAI Vs. STATE OF SIKKIM
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April 13, 2016 |
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SURESH CHETTRI Vs. STATE OF SIKKIM
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June 1, 2016 |
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SUSHIL KUMAR SHAH, S/O SH NAGINA KUMAR SHAH; SANJAY SHAH, S/O BUNILALL SHAH; MUNNI DEVI SHAH, W/O SH SANJAY SHAH; APPU SHAH, S/O SH SANJAY SHAH; SHYAMA KUMARI, W/O SUSHIL KUMAR SHAH Vs. STATE OF SIKKIM
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August 24, 2016 |
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TASHI CHOPEL BHUTIA Vs. THE STATE OF SIKKIM
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July 25, 2016 |
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TENZING WANGDI LEPCHA Vs. THE BRANCH MANAGER, UNITED INSURANCE INDIA INSURANCE COMPANY LTD.
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April 28, 2016 |
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THE BRANCH MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. AND ORS. Vs. DICHEN BHUTIA AND ORS.
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April 20, 2016 |
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THE BRANCH MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. AND ORS. Vs. SONAM PALZOR BHUTIA AND ORS.
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April 20, 2016 |
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THE BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. SHOVA LEPCHA AND ORS.
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May 6, 2016 |
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THE BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. KARMA BHUTIA AND ORS.
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March 3, 2016 |
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THE BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. AND ORS. Vs. KHARKA SINGH TAMANG AND ORS.
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May 2, 2016 |
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THE BRANCH MANAGER, RELIANCE GENERAL INSURANCE CO. LTD., HIMALAYA HOUSE Vs. ALI MAYA SHARMA, D/O PARMANANDA SHARMA, SAURENI ASSEM LINGZEY, EAST
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July 18, 2016 |
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THE BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. MOHAN RAO MUDDUKURI AND ORS.
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May 9, 2016 |
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THE BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LTD. Vs. JIT MAN RAI & ANR.
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June 27, 2016 |
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THE BRANCH MANAGER, UNITED INSURANCE CO. LTD., DEORALI BAZAR, N.H. 31A, GANGTOK, EAST SIKKIM Vs. MS. LILY ONGMU LEPCHA, D/O LATE LODEN TSHERING LEPCHA, R/O UPPER BURTUK, P.O. & P.S. GANGTOK, EAST SIKKIM
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October 25, 2016 |
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THE BRANCH MANGER, NATIONAL INSURANCE COMPANY LIMITED GANGTOK BRANCH, NH 31 Vs. MR. OM. PRAKESH CHETTRI, AGED 43 YEARS, S/O INDRA BAHADUR CHETTRI
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November 19, 2016 |
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THE MANAGER, ICICI LOMBARD GENERAL INSURANCE, HAVING ITS BRANCH OFFICE AT 3RD FLOOR, GANESHYAN BUILDING, SEVOKE ROAD, SILIGURI Vs. MEENA TAMANG (CHETTRI)
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September 2, 2016 |
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THENTOOK BHUTIA AND ORS. Vs. TEESTA VALLEY POWER TRANSMISSION LIMITED AND ORS.
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March 26, 2016 |
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TSHERING TAMANG Vs. STATE OF SIKKIM
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June 29, 2016 |
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VIJAY BHUSHAN Vs. STATE OF SIKKIM
|
September 2, 2016 |
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VINEET SINGH, S/O MAHENDER PRATAP SINGH Vs. STATE OF SIKKIM
|
November 2, 2016 |
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WANGCHUK BHUTIA Vs. STATE OF SIKKIM
|
May 12, 2016 |
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