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ABHIJIT DASGUPTA Vs. THE STATE OF SIKKIM
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September 8, 2015 |
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ARJUN TAMANG AND OTHERS Vs. STATE OF SIKKIM
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September 14, 2015 |
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ASIAN ENTERPRISE AND ORS. Vs. THE STATE OF SIKKIM AND ORS.
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June 11, 2015 |
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B P GAUTAM Vs. STATE OF SIKKIM
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April 10, 2015 |
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B.K. RAI AND ORS. Vs. STATE OF SIKKIM
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June 9, 2015 |
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BHIM BISWAKARMA Vs. STATE OF SIKKIM
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April 20, 2015 |
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BHUPAL GURUNG AND ORS. Vs. THE STATE OF SIKKIM AND ORS.
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June 22, 2015 |
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BRANCH MANAGER Vs. RAJAT MODAK
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July 3, 2015 |
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BRANCH MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. JANGA BAHADUR CHETTRI AND ORS
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August 12, 2015 |
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CHABI KHARKA Vs. STATE OF SIKKIM
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April 21, 2015 |
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CHEWANG PINTSO BHUTIA AND ORS. Vs. STATE OF SIKKIM AND ORS.
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July 7, 2015 |
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CHEZUM LEPCHA Vs. STATE OF SIKKIM
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October 15, 2015 |
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DEFENCE ESTATE OFFICER Vs. PUBLIC OF LACHEN
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May 30, 2015 |
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DEVENDRA KARKI Vs. STATE OF SIKKIM
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May 13, 2015 |
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DHAN MAYA LEPCHA AND ORS. Vs. THE BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. AND ORS.
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July 30, 2015 |
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DIL KUMARI SUBBA AND ORS. Vs. THE BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD.
|
August 13, 2015 |
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EASTERN INSTITUTE FOR INTEGRATED LEARNING IN MANAGEMENT UNIVERSITY Vs. THE JOINT DIRECTOR, DIRECTORATE OF ENFORCEMENT, GOVERNMENT OF INDIA AND ORS.
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September 17, 2015 |
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EASTERN INSTITUTE FOR INTEGRATED LEARNING IN MANAGEMENT UNIVERSITY Vs. THE JOINT DIRECTOR, DIRECTORATE OF ENFORCEMENT, GOVERNMENT OF INDIA AND ORS.
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September 22, 2015 |
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FUTURE GAMING & HOTEL SERVICES (PVT.) LTD. Vs. UNION OF INDIA
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October 14, 2015 |
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J. GEETHA Vs. THE STATE OF SIKKIM AND ORS.
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June 22, 2015 |
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J.B.CHETTRI Vs. CHIEF SECRETARY, GOVERNMENT OF SIKKIM
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May 26, 2015 |
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JANGA BAHADUR CHETTRI Vs. STATE OF SIKKIM AND ORS.
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March 19, 2015 |
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JIB NATH ACHARYA Vs. STATE OF SIKKIM
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March 12, 2015 |
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KAIL LIMITED, KOLKATA Vs. JAMEL AKHTAR AND ANOTHER
|
August 28, 2015 |
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KAMAL GURUNG Vs. STATE OF SIKKIM
|
June 9, 2015 |
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KAMAL RAI Vs. BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED
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May 27, 2015 |
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KARMA DENKA BHUTIA AND ORS. Vs. LAKPA SHERPA AND ORS.
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October 13, 2015 |
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KHAGENDRA NEOPANEY Vs. STATE OF SIKKIM (CBI)
|
April 15, 2015 |
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KHARGA BAHADUR GURUNG AND ORS. Vs. NIRMAL GURUNG
|
November 26, 2015 |
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KHARGA BAHADUR PRADHAN Vs. STATE OF SIKKIM
|
March 30, 2015 |
|
KRISHNA BAHADUR RAWAT (CHETTRI) Vs. STATE OF SIKKIM
|
March 10, 2015 |
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KUNGA NIMA LEPCHA AND ORS. Vs. STATE OF SIKKIM AND ORS.
|
October 13, 2015 |
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LACHUNGMU LEPCHA AND ORS. Vs. GYATSO LEPCHA AND ORS.
|
August 12, 2015 |
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LAZONG BHUTIA Vs. STATE OF SIKKIM
|
July 14, 2015 |
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LAZZU LEPCHA Vs. STATE OF SIKKIM AND ORS.
|
June 16, 2015 |
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M.K. GULATI AND ORS. Vs. SIKKIM TIME CORPORATION LIMITED AND ORS.
|
July 28, 2015 |
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MADHAV CHETTRI Vs. STATE OF SIKKIM
|
July 21, 2015 |
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MAITA BAHADUR SUBBA Vs. STATE OF SIKKIM AND ORS.
|
June 11, 2015 |
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MANNA DAS BAHUN @ MANORATH UPRETI Vs. STATE OF SIKKIM
|
June 11, 2015 |
|
MANOJ KUMAR GUPTA Vs. STATE OF SIKKIM
|
November 20, 2015 |
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MINGMA SHERPA Vs. PHURBA DOKPA SHERPA AND ORS.
|
October 1, 2015 |
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NARESH AGARWAL; NARESH KUMAR AGARWAL Vs. STATE; STATE OF SIKKIM
|
May 4, 2015 |
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NASIRUDDIN ANSARI Vs. STATE OF SIKKIM AND ORS.
|
March 2, 2015 |
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NATIONAL HYDROELECTRIC POWER CORPN. LTD. Vs. THE STATE OF SIKKIM AND ORS.
|
June 3, 2015 |
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NURUL HAQUE Vs. STATE OF SIKKIM
|
November 16, 2015 |
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PADAM BAHADUR TAMANG AND ORS. Vs. THE SECRETARY, LAND REVENUE AND DISASTER MANAGEMENT DEPARTMENT, GOVERNMENT OF SIKKIM AND ORS.
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September 17, 2015 |
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PANDUMAN RAI Vs. STATE OF SIKKIM AND ORS.
|
February 25, 2015 |
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PRAKASH PRADHAN AND ORS. Vs. THE STATE OF SIKKIM
|
August 20, 2015 |
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PRALHAD DANI CHHETRI AND ORS. Vs. UNION OF INDIA AND ORS.
|
June 29, 2015 |
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PRALHAD DANI CHHETRI AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 28, 2015 |
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PRANIL GUPTA Vs. STATE OF SIKKIM
|
May 19, 2015 |
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PREM KUMAR RAI AND ORS. Vs. THE STATE OF SIKKIM AND ORS.
|
October 16, 2015 |
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RAJENDRA PRASAD Vs. THE SIKKIM UNIVERSITY AND ORS.
|
April 17, 2015 |
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RAMAYAN SINGH MEENA Vs. CENTRAL BUREAU OF INVESTIGATION, SPECIAL CRIME BRANCH
|
April 15, 2015 |
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RENU RAI Vs. BUDDHA KUMAR RAI
|
March 5, 2015 |
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SANJAY TAMANG Vs. STATE OF SIKKIM
|
June 17, 2015 |
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SHEKHAR ROY, SON OF LATE SHYAM ROY Vs. STATE OF SIKKIM
|
April 10, 2015 |
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SHIVA BAHADUR DAHAL Vs. DAMBAR CHETTRI AND ORS.
|
September 18, 2015 |
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SHIVA KUMAR PRADHAN Vs. MEENA RAWAT AND ORS.
|
January 12, 2015 |
|
SHOBHANA SARDA Vs. CHAGANLAL SARDA AND ORS.
|
June 1, 2015 |
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SHRI KARMA HOZER RABTEN Vs. UNION OF INDIA
|
December 8, 2015 |
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SHRI SHIVA KUMAR PRADHAN Vs. SMT. MEENA RAWAT
|
December 1, 2015 |
|
SHUBH ENTERPRISES Vs. THE UNION OF INDIA AND ORS.
|
October 14, 2015 |
|
SIKKIM MANIPAL UNIVERSITY Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
|
June 26, 2015 |
|
SIKKIM-MANIPAL UNIVERSITY (SMU) AND ORS. Vs. UNION OF INDIA AND ORS.
|
October 7, 2015 |
|
SONAM NAMGYAL AND ORS. Vs. STATE OF SIKKIM
|
June 15, 2015 |
|
SONAM TOPGAY BHUTIA Vs. CHANDER PAL AND ORS.
|
May 19, 2015 |
|
STATE (CENTRAL BUREAU OF INVESTIGATION) Vs. SONAM WANGDI
|
April 23, 2015 |
|
STATE OF SIKKIM Vs. BUDDHIMAN SUBBA
|
April 21, 2015 |
|
STATE OF SIKKIM Vs. MANNA DAS BAHUN @ MANORATH UPRETI
|
June 11, 2015 |
|
STATE OF SIKKIM Vs. ANU HANG SUBBA
|
June 3, 2015 |
|
STATE OF SIKKIM Vs. LAKPA TSHERING GENSAPA AND ORS.
|
March 11, 2015 |
|
STATE OF SIKKIM Vs. PEM DORJEE SHERPA
|
March 12, 2015 |
|
STATE OF SIKKIM Vs. AMIT DARJEE (DARNAL)
|
September 25, 2015 |
|
STATE OF SIKKIM Vs. ROSHAN KUMAR CHETTRI
|
June 30, 2015 |
|
SUBASH RAI Vs. STATE OF SIKKIM
|
May 22, 2015 |
|
SUMANTRA GUPTA Vs. STATE OF SIKKIM
|
May 1, 2015 |
|
SUMMIT ONLINE TRADE SOLUTIONS PRIVATE LIMITED AND ORS. Vs. THE STATE OF SIKKIM AND ORS.
|
May 25, 2015 |
|
SUPRATIM DATTA Vs. MOUTUSHI SEN
|
August 27, 2015 |
|
TEJ GURUNG Vs. KAILASH CHETTRI AND ORS.
|
August 5, 2015 |
|
TEN TSHERING LEPCHA Vs. THE STATE OF SIKKIM
|
July 27, 2015 |
|
TENZING WANGDI LEPCHA Vs. THE BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD.
|
August 4, 2015 |
|
THAKUR SINGH CHETTRI AND ORS. Vs. DHARMA SAMSHER BASNETT AND ORS.
|
September 9, 2015 |
|
THE BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. NAVIN CINTURY AND ORS.
|
August 19, 2015 |
|
THE BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. DAWGEY SHERPA AND ORS.
|
June 16, 2015 |
|
THE BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. NAVIN CINTURY AND ORS.
|
June 24, 2015 |
|
THE BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. SUJITA NEWAR AND ORS.
|
April 7, 2015 |
|
THE BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. TSHERING DOMA BHUTIA AND ORS.
|
May 21, 2015 |
|
THE BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. NIMAI CHANDRA PAL AND ORS.
|
May 1, 2015 |
|
THE BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. MON MAYA GURUNG AND ORS.
|
May 6, 2015 |
|
THE BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED AND ORS. Vs. PASSANG RINGZING SHERPA AND ORS.
|
April 30, 2015 |
|
THE BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. SHRI THINLAY CHEWANG LACHENPA AND OTHERS
|
April 21, 2015 |
|
THE BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. RANJITA RAI AND ORS.
|
March 17, 2015 |
|
THE BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LTD. Vs. SUK MAYA SUNAR AND ORS.
|
July 31, 2015 |
|
THE SIKKIM UNIVERSITY AND ORS. Vs. THE SIKKIM STATE HUMAN RIGHTS COMMISSION AND ORS.
|
June 19, 2015 |
|
THE STATE OF SIKKIM Vs. SHANTI KUMAR SHARMA
|
August 13, 2015 |
|
THE STATE OF SIKKIM Vs. PEM DORJEE SHERPA AND ORS.
|
November 10, 2015 |
|
THE STATE OF SIKKIM Vs. BHAKTA BAHADUR GURUNG
|
April 1, 2015 |
|
THE STATE OF SIKKIM AND ORS. Vs. DILLI PRASAD SHARMA
|
March 19, 2015 |
|
TSHERING UDEN BHUTIA Vs. STATE OF SIKKIM
|
May 28, 2015 |
|
TSHWANG NORBU SHERPA AND ORS. Vs. STATE OF SIKKIM
|
March 19, 2015 |
|
UNITED BANK OF INDIA AND ORS. Vs. PRADEEP BASNET AND ORS.
|
August 13, 2015 |
|
V. VIJAYA LAKSHMI Vs. STATE OF SIKKIM
|
March 17, 2015 |
|
VIJAY KUMAR GHAI Vs. ASHWIN OBEROI
|
March 12, 2015 |
|
WANGCHUK TSHERING BHUTIA Vs. STATE OF SIKKIM AND ORS.
|
March 12, 2015 |
|
YOGESH RAI AND ORS. Vs. STATE OF SIKKIM
|
December 2, 2015 |
LOGIN