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AKTAR ALAM Vs. STATE OF SIKKIM
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August 18, 2014 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SANU RAI
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May 23, 2014 |
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BAL BAHADUR TAMANG Vs. STATE OF SIKKIM
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May 1, 2014 |
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BHAWANI SHANKAR DAHAL Vs. GANGA MAYA DAHAL
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May 9, 2014 |
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BIKRAM PRADHAN Vs. STATE OF SIKKIM
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July 16, 2014 |
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BINOD PRADHAN Vs. STATE OF SIKKIM
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March 24, 2014 |
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BRANCH MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE CO.LTD. Vs. SHITAL TAMANG
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February 20, 2014 |
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BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. RITA RAI
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May 7, 2014 |
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BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. RINA SUBBA
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January 30, 2014 |
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BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. KRISHNA BAHADUR CHETTRI
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June 5, 2014 |
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BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. MADANSHA SHERPA AND ORS.
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March 3, 2014 |
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BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LTD. Vs. BIR MAN RAI
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March 7, 2014 |
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BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. BIRESH GIRI
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September 15, 2014 |
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BUDHIS RAI Vs. STATE OF SIKKIM
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December 9, 2014 |
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CHANDER PAL Vs. SONAM TOPGAY BHUTIA
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November 25, 2014 |
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CHEWANG PINTSO BHUTIA Vs. STATE OF SIKKIM
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June 5, 2014 |
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CHUNGTHANG HYDRO POWER PRIVATE LIMITED Vs. HIGH POWERED COMMITTEE FOR HYDRO ELECTRIC PROJECTS
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September 17, 2014 |
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DENZONG ALBREW PRIVATE LIMITED Vs. UNION OF INDIA
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September 18, 2014 |
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DREAMBOX MARKETING (A) PVT. LTD. Vs. HIMALAYAN DISTILLERIES LTD.
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April 28, 2014 |
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ENVISION PRIVATE LIMITED Vs. UNION OF INDIA
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September 18, 2014 |
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EVEREST INDUSTRIES PRIVATE LIMITED Vs. UNION OF INDIA
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September 18, 2014 |
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GAMING INDIA DISTRIBUTOR LIMITED Vs. THE STATE OF SIKKIM
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September 24, 2014 |
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HOTILAL PRASAD Vs. SAKUNTALA SHARMA
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December 10, 2014 |
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KARMA THINLAY LAMA Vs. THE STATE OF SIKKIM
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December 12, 2014 |
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LALL BAHADUR RAI Vs. THE STATE OF SIKKIM
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September 25, 2014 |
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LAXMI PRASAD TEWARI Vs. STATE OF SIKKIM
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August 11, 2014 |
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LAXUMAN PRASAD Vs. JAGDISH PRASAD
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November 24, 2014 |
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LOK BAHADUR LAMICHANEY Vs. THE STATE OF SIKKIM
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September 30, 2014 |
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M. AMRATHA KUMAR Vs. STATE OF SIKKIM
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April 21, 2014 |
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MAHENDRA PRADHAN Vs. HANUMAN PRASAD AGARWAL
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July 17, 2014 |
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MAN BAHADUR DARJEE Vs. MANOJ GUPTA
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March 13, 2014 |
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MAN KUMARI SHARMA Vs. STATE OF SIKKIM
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May 8, 2014 |
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MANI KUMAR GURUNG Vs. STATE OF SIKKIM
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July 22, 2014 |
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MANMEET SINGH KHAMBAY Vs. STATE OF SIKKIM AND ANOTHER
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July 25, 2014 |
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MASTER BISWAS BASNET Vs. STATE OF SIKKIM
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August 19, 2014 |
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MEENA RAWAT Vs. SHIV KUMAR PRADHAN
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July 30, 2014 |
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MILAN KUMAR DIYALI Vs. STATE OF SIKKIM
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August 25, 2014 |
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MOUNT DISTILLERIES LIMITED Vs. UNION OF INDIA
|
September 18, 2014 |
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MOUTUSHI DATTA Vs. SURPRATIM DATTA
|
September 23, 2014 |
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NAR BAHADUR KHARKA Vs. STATE OF SIKKIM
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September 29, 2014 |
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NARAD PARIYAR Vs. STATE OF SIKKIM
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August 27, 2014 |
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NORBU TSHERING BHUTIA Vs. CALCUTTA HARDWARE STORES
|
October 13, 2014 |
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ORIENTAL INDUSTRIES LIMITED Vs. UNION OF INDIA
|
September 18, 2014 |
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PANKAJ THAKUR Vs. STATE OF SIKKIM
|
November 18, 2014 |
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PASSANG LEPCHA Vs. SANEY TSHERING LEPCHA
|
February 28, 2014 |
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PASSANG LEPCHA Vs. STATE OF SIKKIM
|
April 17, 2014 |
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PASSANG TAMANG Vs. STATE OF SIKKIM
|
October 31, 2014 |
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PAVE INFRASTRUCTURE PVT. LTD. Vs. UNION OF INDIA
|
June 9, 2014 |
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PHUCHUNG TSHERING BHUTIA Vs. STATE OF SIKKIM
|
May 19, 2014 |
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PIYUSH TEWARI Vs. CHIEF SECRETARY
|
June 25, 2014 |
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PRABHAT KIRAN RAI Vs. STATE OF SIKKIM
|
September 17, 2014 |
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PRASAD P Vs. UNION OF INDIA; BORDER ROADS DEVELOPMENT BOARD; DEPARTMENT OF PERSONNEL AND TRAINING,; DIRECTOR GENERAL; COMMANDER; OFFICER COMMANDING; KRIPAL SINGH; BIJU R ; VARGHESE NL; RAMESH SINGH
|
December 3, 2014 |
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PUBLIC AND PANCHAYATS OF NORTH SIKKIM Vs. CHIEF ENGINEER, PROJECT SWASTIK
|
July 30, 2014 |
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PUBLIC AND PIPON Vs. UNION OF INDIA
|
February 18, 2014 |
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RAM BAHADUR DAS Vs. STATE OF SIKKIM THROUGH THE ADDITIONAL PUBLIC PROSECUTOR
|
April 3, 2014 |
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RAMA SHANKAR GUPTA Vs. THE STATE BANK OF INDIA
|
November 24, 2014 |
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SANGAY BHUTIA Vs. BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD
|
August 19, 2014 |
|
SIKKIM MANIPAL UNIVERSITY Vs. STATE OF SIKKIM
|
November 18, 2014 |
|
SIKKIM SOCIAL EMPOWERMENT ASSOCIATION Vs. ANJAN UPADHYAYA
|
March 27, 2014 |
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SILLI MAN SUBBA Vs. MAN BAHADUR SUBBA
|
November 24, 2014 |
|
SON TSHERING LEPCHA Vs. SANEY TSHERING LEPCHA
|
December 12, 2014 |
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SOURAV KAFLEY Vs. SIKKIM PUBLIC SERVICE COMMISSION
|
July 23, 2014 |
|
STATE OF SIKKIM Vs. SHILASH BISWAKARMA
|
June 25, 2014 |
|
STATE OF SIKKIM Vs. TEMPA LENDUP LACHENPA
|
July 28, 2014 |
|
STATE OF SIKKIM Vs. SEM SODEUN WANGDI
|
February 27, 2014 |
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STATE OF SIKKIM Vs. AITA HANG SUBBA
|
July 2, 2014 |
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STATE OF SIKKIM Vs. DIVYA BISWAKARMA
|
June 25, 2014 |
|
STATE OF SIKKIM Vs. MOHAN KUMAR MUKHIA (SUNAR) @ PHUCHAY,
|
June 25, 2014 |
|
SUBHASH KUMAR PRADHAN Vs. SHANTI DEVI
|
September 11, 2014 |
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SUNIL KUMAR MARWAHA Vs. STATE OF SIKKIM
|
May 22, 2014 |
|
SUSANTA KUMAR SAHOO @ BULLU SAHOO Vs. STATE OF SIKKIM
|
May 23, 2014 |
|
T. ONGYAL BHUTIA Vs. PHUMPI BHUTIA
|
September 10, 2014 |
|
TASHI DAWA Vs. CHET KUMAR PRADHAN @ PREETAM PRADHAN
|
March 14, 2014 |
|
TASHI DE LEK GAMING SOLUTIONS PVT. LIMITED Vs. UNION OF INDIA
|
July 15, 2014 |
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TEESTA RANGIT PRIVATE LIMITED Vs. DIRECTOR OF SIKKIM STATE LOTTERIES
|
August 29, 2014 |
|
TEESTA RANGIT PRIVATE LIMITED Vs. UNION OF INDIA
|
September 18, 2014 |
|
TENCHUNG LACHUNGPA Vs. CHIEF SECRETARY
|
September 24, 2014 |
|
THE BRANCH MANAGER Vs. RATNA BAHADUR CHETTRI
|
October 17, 2014 |
|
THE BRANCH MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SMT. RITA THAPA (MANAGER), SHRI MAHESH THAPA AND SHRI DINESH THAPA (MANAGER)
|
May 1, 2014 |
|
TIKA MAYA CHETTRI @ JAYA SUMBRUI Vs. STATE OF SIKKIM
|
March 13, 2014 |
|
TSETEN TASHI BHUTIA Vs. STATE BANK OF SIKKIM
|
August 26, 2014 |
|
TULA RAM CHETTRI Vs. KUL BAHADUR CHETTRI
|
August 11, 2014 |
|
U. NARAYAN SHARMA Vs. THE STATE OF SIKKIM
|
October 9, 2014 |
|
VEENA DEVI SHARMA Vs. STATE OF SIKKIM
|
August 19, 2014 |
|
VINAY RAI Vs. STATE OF SIKKIM
|
May 15, 2014 |
|
VINAY RAI Vs. STATE OF SIKKIM
|
October 15, 2014 |
|
YUKSOM ENGINEERING WORKS PRIVATE LIMITED Vs. UNION OF INDIA
|
September 18, 2014 |
|
ZEEGEE LACHENPA Vs. STATE OF SIKKIM
|
May 9, 2014 |
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