| Case Title | Date |
|---|---|
| MARTIN LOTTERY AGENCIES LTD Vs. UNION OF INDIA | August 13, 2007 |
| MARTIN LOTTERY AGENCIES LTD Vs. UNION OF INDIA | September 18, 2007 |
| RAM KUMAR GOYEL Vs. BHUWAN SINGH PRADHAN | September 26, 2007 |
| SANTOSH KUMAR HIMATSINGKA Vs. SNOWLION AUTOMOBILES LTD | March 26, 2007 |
| UNICORN INDUSTRIES Vs. UNION OF INDIA & ORS | September 24, 2007 |
| UNION OF INDIA Vs. SAGARMULL AGARWAL | September 27, 2007 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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