| Case Title | Date |
|---|---|
| BALCHAND SARDA Vs. STATE OF SIKKIM | September 21, 2006 |
| BIKASH CHHETRI Vs. STATE OF SIKKIM | June 20, 2006 |
| BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. PAVITRA CHETTRI | June 9, 2006 |
| CHANDRA BAHADUR KOTWAL Vs. STATE OF SIKKIM | May 15, 2006 |
| CHEWAG DORJEE LAMA Vs. LEARP DORJEE BHUTIA | June 2, 2006 |
| HAOBIJOM RITA DEVI Vs. SIKKIM MANIPAL UNIVERSITY OF HEALTH, MEDICAL AND TECHNOLOGY SCIENCES | September 14, 2006 |
| KRISHNA PRASAD Vs. SHYAM NARAYAN PRASAD | May 15, 2006 |
| KUL BAHADUR GURUNG Vs. GAJENDRA GURUNG | December 14, 2006 |
| MINA ONGDI LEPCHA Vs. STATE OF SIKKIM | May 12, 2006 |
| PALDEN BHUTIA Vs. JANUKA CHETTRI | November 20, 2006 |
| PEMA TAMANG Vs. STATE OF SIKKIM | May 25, 2006 |
| PEMTOOK LEPCHA Vs. SONAM LEPCHA | December 2, 2006 |
| RITA WANGDI Vs. LODEN TSHERING BHUTIA | May 11, 2006 |
| SURJAY BDR DARJEE Vs. STATE OF SIKKIM | March 30, 2006 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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