| Case Title | Date |
|---|---|
| DAMBER BAHADUR CHETTRI Vs. STATE OF SIKKIM | June 29, 2002 |
| DHAN BAHADUR GURUNG Vs. PAHALMAN GURUNG | July 26, 2002 |
| DIL BAHADUR TAMANG Vs. STATE OF SIKKIM | July 5, 2002 |
| GOMPU LEPCHA Vs. STATE OF SIKKIM | June 10, 2002 |
| GOSHIR GYALTSAB RINPOCHE Vs. KARMAPA CHARITABLE TRUST | November 18, 2002 |
| MAN BAHADUR GURUNG Vs. STATE OF SIKKIM | August 21, 2002 |
| MANGAL SINGH SUBBA Vs. STATE OF SIKKIM | August 29, 2002 |
| PREM KUMAR RAI Vs. STATE OF SIKKIM | June 4, 2002 |
| PURAN TIRWA Vs. STATE OF SIKKIM | May 28, 2002 |
| SANTOSH BARDEWA Vs. STATE OF SIKKIM | July 12, 2002 |
| SONAM SHERPA Vs. STATE OF SIKKIM | June 25, 2002 |
| SURESH PRASAD Vs. RAMASIS PRASAD | August 23, 2002 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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