| Case Title | Date |
|---|---|
| B B LOHAR Vs. PREM PRAKASH GOYAL | July 26, 1997 |
| BRIJ RAJ OBEROI Vs. STATE OF SIKKIM | March 24, 1997 |
| CHANDRA PRAKASH GURUNG Vs. STATE OF SIKKIM | August 5, 1997 |
| GULSHAN RAI Vs. STATE OF SIKKIM | August 12, 1997 |
| JAGAT BAHADUR KHATRI Vs. STATE OF SIKKIM | April 19, 1997 |
| M.B. PAREEKH Vs. K. M. SARDA | June 27, 1997 |
| MARTIN FORMING Vs. MANAGING DIRECTOR S B S | April 4, 1997 |
| NAR BAHADUR BHANDARI Vs. UNION OF INDIA | March 5, 1997 |
| NUSWAN BURJOR MADAN Vs. BISWANATH DAS | July 22, 1997 |
| PEM EDEN BHUTIA Vs. STATE OF SIKKIM | May 29, 1997 |
| R K SOOD Vs. UNION OF INDIA | April 19, 1997 |
| RAMA SHANKAR PRASAD Vs. STATE | May 29, 1997 |
| STATE OF SIKKIM Vs. DORJEE SHERPA | July 31, 1997 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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