| Case Title | Date |
|---|---|
| A JAYARAM Vs. GENERAL COURT MARTIAL | July 3, 1996 |
| AJAY KUMAR MITTAL Vs. BABITA MITTAL | October 3, 1996 |
| BHASKARANAND AGARWAL Vs. STATE OF SIKKIM | July 8, 1996 |
| COL ANILTEJ SINGH DHALIWAL Vs. GENERAL COURT MARTIAL | August 9, 1996 |
| COMMISSIONER CUM SECRETARY DEPARTMENT OF ANIMAL HUSBANDRY Vs. K RINZING | June 25, 1996 |
| COMMISSIONER CUM SECRETARY DEPTT OF ANIMAL HUSBANDRY Vs. K RINZING | July 22, 1996 |
| GOPAL SINGH CINTURY Vs. STATE OF SIKKIM | June 18, 1996 |
| KHARGA BAHADUR KHATIWADA Vs. STATE OF SIKKIM AND OTHERS | March 12, 1996 |
| LAKPA SHERPA Vs. TEMPA SHERPA | September 12, 1996 |
| MAHESH AGARWAL Vs. SIDICO | August 3, 1996 |
| NAKU LAMA BHUTIA Vs. STATE OF SIKKIM | June 18, 1996 |
| NARAYAN PRASAD NIROLA Vs. STATE OF SIKKIM | March 12, 1996 |
| PADAMLAL PRADHAN Vs. PADAMLAL PRADHAN | May 8, 1996 |
| STATE OF SIKKIM AND OTHERS Vs. ASHOK KUMAR SINGH, AND OTHERS | May 23, 1996 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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