| Case Title | Date |
|---|---|
| ASHOK KUMAR SINGH AND OTHERS Vs. STATE OF SIKKIM AND OTHERS | December 13, 1995 |
| ATHUP LEPCHA Vs. A K YADAV | December 13, 1995 |
| COUNCIL OF EVANGELICAL PRESBYTERTIAN CHURCH, SIKKIM Vs. S.D.M. RAVONGLA, SOUTH SIKKIM AND OTHERS | August 2, 1995 |
| KAMAL KUMAR THEENG AND ETC., Vs. STATE OF SIKKIM AND ANOTHER | September 29, 1995 |
| LT. COL. MAHAVIR SINGH Vs. UNION OF INDIA AND OTHERS | September 29, 1995 |
| NAR BAHADUR BHANDARI Vs. STATE OF SIKKIM | December 13, 1995 |
| NIRU SINGH Vs. STATE OF SIKKIM | November 10, 1995 |
| PRABHAMIT RUCHAL Vs. STATE OF SIKKIM AND OTHERS | June 27, 1995 |
| STATE OF SIKKIM AND ANR. Vs. J.B. KHATTRI | September 5, 1995 |
| TEK NATH SAPKOTA Vs. STATE | August 17, 1995 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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