| Case Title | Date |
|---|---|
| CHIEF ENGINEER AND TWO OTHERS Vs. SAGARMULL AGARWAL | June 7, 1994 |
| COUNCIL OF EVANGELICAL PRESBYTERIAN CHURCH, SIKKIM Vs. SUB | October 7, 1994 |
| LAL BAHADUR PRADHAN Vs. KAMALA PRADHAN | September 7, 1994 |
| M. CHANDRAN Vs. T.N.A. BOARD AND ANOTHER | December 20, 1994 |
| MOTILAL LAKHOTIA Vs. MEWANG TOBGYAL WANGCHUK TENZING NAMGYAL | June 30, 1994 |
| PRINCIPAL CHIEF ENGINEER Vs. M.B. CHETTRI | August 23, 1994 |
| SAMBU RAM AND ANOTHER Vs. HARIHAR PRASAD | August 1, 1994 |
| SHYAM SUNDAR RASAILY Vs. MADAN MOHAN RASAILY | March 19, 1994 |
| SIKKIM AYURVEDIC PVT. LTD Vs. PYARI TAMANGNI | June 7, 1994 |
| TSHERING WANGCHUK BHUTIA Vs. MINOR KABIRAJ BHUTIA AND OTHERS | March 19, 1994 |
| UNION OF INDIA Vs. SAGARMULL AGARWAL | June 7, 1994 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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