| Case Title | Date |
|---|---|
| ADVOCATE GENERAL OF SIKKIM Vs. ASHOK KUMAR SUBBA | July 19, 1993 |
| KRISHAN CHANDER GOYAL Vs. BAL KUMAR RASAILY | June 30, 1993 |
| MADAN KUMAR KARKI Vs. STATE OF SIKKIM AND OTHERS | June 25, 1993 |
| MANSAROVER COMMERCIAL PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX ASSESSMENT | July 20, 1993 |
| PEM GURMIC LAMA Vs. DAMBER SINGH SUBBAS AND OTHERS | September 6, 1993 |
| RAM CHANDRA VERMA Vs. JAGAT SINGHI | August 16, 1993 |
| SAFIQ AHMED Vs. AHSAN HALIM | July 21, 1993 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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