| Case Title | Date |
|---|---|
| GANGA BASNET Vs. STATE OF SIKKIM | September 8, 1988 |
| HARIMAYA TAMANG Vs. STATE OF SIKKIM | April 18, 1988 |
| STATE OF SIKKIM Vs. ROLLAND CHRISTOPHER CHETTRI | March 18, 1988 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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