| Case Title | Date |
|---|---|
| DR. S.N. VERMA Vs. STATE OF SIKKIM AND OTHERS | April 24, 1987 |
| KHARGA BAHADUR GURUNG Vs. INDRAMAYA CHETTRINI AND OTHERS | March 12, 1987 |
| PAHALMAN SUBBA Vs. STATE | June 29, 1987 |
| SAKUNTALA BAI Vs. STATE OF SIKKIM | July 1, 1987 |
| SUK BAHADUR SUBBA Vs. STATE OF SIKKIM | July 7, 1987 |
| TEKCHAND AGARWAL Vs. PREM PARKASH AGARWAL AND ANOTHER | May 11, 1987 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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