| Case Title | Date |
|---|---|
| OM PRAKASH BAJORIA Vs. PUBLIC PROSECUTOR, GANGTOK AND OTHERS | June 13, 1986 |
| ONGDI SHERPA Vs. STATE OF SIKKIM | June 2, 1986 |
| STATE OF SIKKIM Vs. DEWA TSHERING BHUTIA | July 30, 1986 |
| TARACHARAN PRASAD Vs. BADRINARAYAN AGARWALA | July 30, 1986 |
| URGEN SHERPA Vs. STATE OF SIKKIM | June 29, 1986 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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