| Case Title | Date |
|---|---|
| ARINGDAS RAI Vs. BIR BAHADUR RAI | March 16, 1985 |
| DHAN BAHADUR TAMANG Vs. STATE OF SIKKIM | May 30, 1985 |
| DORJEE TSHERING BHUTIA Vs. STATE OF SIKKIM AND OTHERS | September 24, 1985 |
| DULAL CHANDRA KARMAKAR Vs. SIKKIM CO | March 22, 1985 |
| GANGTOK AUTO WORKS PVT LTD Vs. T W TENZING NAMGYAL | May 31, 1985 |
| GEN SECY D C CENTRE RUMTEK MONASTERY Vs. DENZONG CINEMA LTD | May 30, 1985 |
| JAGAR SINGH PRADHAN Vs. STATE OF SIKKIM | June 26, 1985 |
| KUL BAHADUR RAI Vs. DAWA TSHERING LEPCHA | November 21, 1985 |
| LOBZANG BHUTIA Vs. RINCHEN DORJEE | June 22, 1985 |
| MINGMA LEPCHA Vs. STATE OF SIKKIM | June 25, 1985 |
| PEM CHODEN BHUTIANI Vs. RINCHEN DORJEE | November 2, 1985 |
| SARNI GIRI Vs. UNION OF INDIA AND OTHERS | June 28, 1985 |
| SONAM LAMA AND ETC. Vs. STATE OF SIKKHIM AND OTHERS | December 4, 1985 |
| STATE OF SIKKIM Vs. M K O NAIR | August 12, 1985 |
| STATE OF SIKKIM Vs. GYALPO TSHERING | March 30, 1985 |
| URGEN SHERPA Vs. STATE OF SIKKIM | June 29, 1985 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN