| Case Title | Date |
|---|---|
| BISHNU PRASAD SHARMA Vs. KHARGA SINGH RAI | May 27, 1983 |
| CHEWANG NAMGAY Vs. LAKO TSHORING | April 14, 1983 |
| GANGADHAR SARDA Vs. UNION OF INDIA | May 12, 1983 |
| GAURIDAS PRADHAN Vs. STATE OF SIKKIM | March 24, 1983 |
| JIWAN RAM Vs. TOBGYAL WANGCHUK | August 29, 1983 |
| LEDA BHUTIA Vs. STATE OF SIKKIM | December 15, 1983 |
| P S NIRASH Vs. MINTOK DOLMA KAZINI | June 15, 1983 |
| PURMA BAHADUR BISTA Vs. SANTA BISTA | October 7, 1983 |
| RAHARMAN RAI Vs. HARKA BAHADUR | April 13, 1983 |
| RAM CHANDRA SHAH Vs. PHUP TSHERING BHUTIA | April 20, 1983 |
| RATNA BAHADUR RAI Vs. BIR BAHADUR RAI | September 9, 1983 |
| TSHERING WANGCHUK BHUTIA Vs. NAKSINGH BHUTIA | June 15, 1983 |
| UNION OF INDIA Vs. ASHOK TSHERING LAMA | May 12, 1983 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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