| Case Title | Date |
|---|---|
| ASHOK TSHERING LAMA Vs. TSHERING WANGDI | March 8, 1982 |
| CHANDRA BAHADUR TAMANG Vs. SUNDERMAYA TAMANG | July 22, 1982 |
| DILMAN RAI Vs. SRINARAYAN SHARMA | April 10, 1982 |
| GANGA PRASAD GURUNG Vs. VIJOY KUMAR AND OTHERS | April 3, 1982 |
| GHIMIRAY BHUTIA Vs. WANGEY LEPCHA | July 7, 1982 |
| MAHESH AGARWAL Vs. JAYSHREE TRADING COMPANY | December 10, 1982 |
| RAM CHANDRA VERMA Vs. MANMAL SINGHI | September 10, 1982 |
| WANG TSHERING TAMANG Vs. STATE OF SIKKIM | December 10, 1982 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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