| Case Title | Date |
|---|---|
| AYODHYA SINGH AND ANOTHER Vs. KHADI AND VILLAGE INDUSTRIES BOARD AND OTHERS | February 12, 1981 |
| DURGA PRASAD PRADHAN Vs. PALDEN LAMA | June 3, 1981 |
| GARJAMAN GAJMER Vs. STATE OF SIKKIM | April 3, 1981 |
| NIMA TSHERING BHUTIA Vs. STATE OF SIKKIM | May 14, 1981 |
| P C SUKHANI Vs. STATE OF SIKKIM | September 28, 1981 |
| P.S. NIRASH AND OTHERS Vs. MINTOK DOLMA KAZINI ALIAS TSHERING KAZINI | July 31, 1981 |
| PADAM BAHADUR DARJEE Vs. STATE OF SIKKIM | April 29, 1981 |
| PHURBA LEPCHA Vs. MORBU LAGAY KAZI | December 10, 1981 |
| RAM PRASAD MANGER Vs. STATE OF SIKKIM | March 25, 1981 |
| SMT ANG LHAMU Vs. LADENLA | August 18, 1981 |
| SONAM PINTSO Vs. STATE OF SIKKIM | December 16, 1981 |
| SONAM TSERING Vs. KUNZANG SHERAB | August 17, 1981 |
| SUNIL CHANDRA JAIN Vs. JITAN PANWALA | December 10, 1981 |
| UNION OF INDIA Vs. ASHOK TSHERING LAMA | July 7, 1981 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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