| Case Title | Date |
|---|---|
| GOPAL CHANDRA KALAY Vs. STATE OF SIKKIM | September 4, 1980 |
| NAURANGLALL AGARWALA Vs. BASANT KUMARI SUD | September 4, 1980 |
| PADAM PRASAD SHARMA Vs. S N T | May 30, 1980 |
| PEMA DUKPA Vs. STATE OF SIKKIM | April 29, 1980 |
| RAM CHANDRA PRASAD Vs. STATE OF SIKKIM | November 20, 1980 |
| S GAJINDER SINGH Vs. UNION OF INDIA | March 17, 1980 |
| STATE OF SIKKIM Vs. PALDEN BHUTIA | May 19, 1980 |
| STATE OF SIKKIM Vs. PEMBA SHERPA | June 23, 1980 |
| TSHERING WONGDI BHUTIA Vs. SONAM PINTSO | May 8, 1980 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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