| Case Title | Date |
|---|---|
| BISHNU KALA KARKI DHOLI Vs. BISHNU MAYA DARJEENI | March 6, 1978 |
| CHANDRA BAHADUR SUBBA Vs. STATE | March 1, 1978 |
| KALAWATI ADHIKARI Vs. RUPNARAYAN BAHUN | September 5, 1978 |
| KARMADHAN LAMA Vs. STATE OF SIKKIM | September 14, 1978 |
| KINZANG DAHDUL Vs. RANSUL KHARGA | January 11, 1978 |
| MAHABIR PRASAD AGARWALA Vs. PAUL SANGEY | July 25, 1978 |
| O P SINGHI Vs. STATE OF SIKKIM | August 24, 1978 |
| RAJ KUMAR RAI Vs. STATE | September 15, 1978 |
| RINZING CHODA Vs. STATE | January 10, 1978 |
| SONAM TSHERING Vs. STATE OF SIKKIM | October 6, 1978 |
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