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AKRITI GLOBAL TRADERS LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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September 30, 2014 |
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AMBAJI PAPERS PVT. LTD. Vs. THE ADJUDICATING OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
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January 15, 2014 |
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ANGEL BROKING PRIVATE LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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October 1, 2014 |
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ARUN GOENKA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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October 14, 2014 |
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ASHLESH GUNVANTBHAI SHAH Vs. SECURITIES & EXCHANGE BOARD OF INDIA
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October 8, 2014 |
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ASHOK JAIN Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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June 9, 2014 |
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BALWINDER SINGH Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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February 11, 2014 |
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BINDAL SYNTHETICS (P.) LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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June 9, 2014 |
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BSE LIMITED AND INDIAN CLEARING CORPORATION LIMITED Vs. KEYNOTE CAPITALS LIMITED
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April 16, 2014 |
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CG-VAK SOFTWARE AND EXPORTS LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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April 23, 2014 |
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COIMBATORE FLAVORS & FRAGRANCES LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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August 11, 2014 |
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COMFORT FINCAP LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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June 25, 2014 |
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DHAVAL JANARDHAN NANAVATI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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February 27, 2014 |
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DINA PARIKH Vs. INTER CONNECTED STOCK EXCHANGE OF INDIA LTD.
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July 18, 2014 |
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DLF LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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December 10, 2014 |
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DOEL SAHA Vs. HARISHCHANDRA GUPTA
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June 13, 2014 |
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EMKAY GLOBAL FINANCIAL SERVICES LIMITED Vs. THE NATIONAL STOCK EXCHANGE OF INDIA LIMITED
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August 26, 2014 |
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ENSEN HOLDINGS LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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June 13, 2014 |
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FINANCIAL TECHNOLOGIES (INDIA) LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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July 9, 2014 |
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FORD BROTHER CAPITAL SERVICE LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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April 23, 2014 |
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G. SURESH Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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April 29, 2014 |
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GAYLORD COMMERCIAL COMPANY LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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April 10, 2014 |
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GHCL LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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July 31, 2014 |
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GOLDEN TOBACCO LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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October 30, 2014 |
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GRISHMA SECURITIES PRIVATE LIMITED AND ORS. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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April 23, 2014 |
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GULAB IMPEX ENTERPRISES LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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November 3, 2014 |
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HEMANT KOTHARI Vs. ADJUDICATING OFFICER
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September 12, 2014 |
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HYBRID FINANCIAL SERVICES LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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June 12, 2014 |
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IN RE.: MARKET MANIPULATION USING GDR ISSUES Vs. STATE
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September 19, 2014 |
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IN RE: DLF LIMITED Vs. STATE
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October 10, 2014 |
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IN RE: JET AIRWAYS (INDIA) LIMITED Vs. STATE
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May 8, 2014 |
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INDIA NIVESH CAPITALS LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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June 17, 2014 |
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INDIRA SECURITIES PVT. LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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June 23, 2014 |
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ISF SECURITIES LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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December 19, 2014 |
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JHP SECURITIES PVT. LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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October 14, 2014 |
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KEYNOTE CAPITALS LTD. THE RUBY Vs. BSE LIMITED PHIROZE JEEJEEBHOY TOWERS AND INDIAN CLEARING CORPORATION LIMITED
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March 25, 2014 |
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KEYNOTE CORPORATE SERVICES LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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February 19, 2014 |
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M/S. OCTANT INDUSTRIES LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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January 15, 2014 |
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MADANCHAND PRASAN CHAND CHORDIA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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June 16, 2014 |
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MR. DUSHYANT N. DALAL, MRS. PULOMA D. DALAL Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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April 29, 2014 |
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MR. GIRIRAJ KISHORE AGARWAL, GOLDEN STEEL INDUSTRIES PVT. LTD. (FORMERLY KNOWN AS SHREEJI HERBAL LTD.) AND HANDFUL INVESTRADE PRIVATE LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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January 15, 2014 |
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MR. PRANAV ANSAL PROPERTIES AND INFRASTRUCTURE LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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January 7, 2014 |
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MR. VINOD BAID Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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February 25, 2014 |
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MRS. KOMAL NAHATA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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January 27, 2014 |
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MS. POOJA MENGHANI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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April 23, 2014 |
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MS. SANGEETA SETHIA AND MR. PRABHAT SETHIA PROMOTER AND MANAGING DIRECTOR FILATEX FASHIONS LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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May 5, 2014 |
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ORACLE FINANCIAL SERVICES SOFTWARE LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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September 23, 2014 |
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OSIANS CONNOISSEURS OF ART PRIVATE LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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June 16, 2014 |
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PAL & PAUL BUILDERS LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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June 9, 2014 |
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PANCARD CLUBS LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA SEBI BHAVAN
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September 17, 2014 |
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POLSANI RAVINDER RAO Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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July 30, 2014 |
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PRAMOD JAIN Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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August 6, 2014 |
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R.M. SHARES TRADING PRIVATE LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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August 7, 2014 |
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RADHEYSHYAM AGARWAL Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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June 30, 2014 |
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RAM KAASHYAP INVESTMENT LIMITED Vs. SECURITIES & EXCHANGE BOARD OF INDIA
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September 30, 2014 |
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RELIANCE INDUSTRIES LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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June 30, 2014 |
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RISHIRAJ AGARWAL Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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September 2, 2014 |
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S.S. FORGINGS & ENGINEERING LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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August 28, 2014 |
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SANJAY JETHILAL SONI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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August 20, 2014 |
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SANJAY KUMAR TAYAL Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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February 11, 2014 |
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SANWARIA AGRO OILS LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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November 19, 2014 |
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SAUMIL BHAVNAGARI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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March 21, 2014 |
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SCOPE VYAPAR PVT. LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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January 31, 2014 |
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SECURITIES AND EXCHANGE BOARD OF INDIA Vs. M/S. TRIVENI MANAGEMENT CONSULTANCY SERVICES LTD.
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March 5, 2014 |
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SECURITIES AND EXCHANGE BOARD OF INDIA Vs. BHANWAR LAL PALIWAL
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June 17, 2014 |
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SICOM LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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October 28, 2014 |
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SMC GLOBAL SECURITIES LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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January 31, 2014 |
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SMT. KRUPA SANJAY SONI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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January 24, 2014 |
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USHA (INDIA) LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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March 19, 2014 |
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VIBHA SHARMA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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July 30, 2014 |
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VIDARBHA INDUSTRIES LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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December 1, 2014 |
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VIJAY JAIN Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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August 13, 2014 |
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VILAS VALUNJI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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September 5, 2014 |
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VIRAT SEVANTILAL SHAH Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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July 15, 2014 |
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VIRENDRAKUMAR JAYANTILAL PATEL Vs. SECURITIES & EXCHANGE BOARD OF INDIA
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October 14, 2014 |
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VYBRA AUTOMET LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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June 20, 2014 |
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ZENITH INFOTECH LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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December 9, 2014 |