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ADOLF PINTO Vs. ADJUDICATION OFFICER SECURITIES AND EXCHANGE
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January 19, 2011 |
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ALKA PANDEY Vs. SECURITIES AND EXCHANGE BOARD OF INDIA SEBI
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November 15, 2011 |
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ASHIKA STOCK BROKING LIMITED Vs. SECURITIES AND EXCHANGE
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September 12, 2011 |
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BOMBAY STOCK EXCHANGE LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA AND ORS.
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August 29, 2011 |
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CHIRAG TANNA Vs. ADJUDICATING OFFICER SECURITIES AND
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June 16, 2011 |
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E-LAND FASHION CHINA HOLDINGS LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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May 24, 2011 |
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E. SUDHIR REDDY Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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December 16, 2011 |
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FALGUNI V. SHAH Vs. SECURITIES AND EXCHANGE BOARD
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January 21, 2011 |
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G.M. BOSU AND CO. PRIVATE LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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February 15, 2011 |
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GUJARAT NRE MINERAL RESOURCES LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA SEBI BHAVAN
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November 18, 2011 |
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INDIA FOCUS CARDINAL FUND Vs. SECURITIES AND EXCHANGE BOARD
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November 21, 2011 |
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INDU NISSAN OXO CHEMICAL COMPANY LTD. Vs. ADJUDICATING
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June 28, 2011 |
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JAIPRAKASH JAIN Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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August 3, 2011 |
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KAJAL SHAH Vs. SECURITIES AND EXCHANGE BOARD OF INDIA SEBI
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October 19, 2011 |
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KNA SECURITIES PVT. LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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March 11, 2011 |
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KRISHNA ENGINEERING WORKS LTD. Vs. SECURITIES AND
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August 2, 2011 |
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LIQUID HOLDINGS PRIVATE LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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March 11, 2011 |
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M. MEENAKSI SUNDRAM @ M.M. SUNDRAM Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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February 7, 2011 |
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M/S KALPENA PLASTIKS LIMITED Vs. BOMBAY STOCK EXCHANGE
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November 9, 2011 |
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M/S. ADITYA BIRLA FINANCE LTD. Vs. SECURITIES AND EXCHANGE
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September 2, 2011 |
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M/S. CAPETOWN MERCANTILE COMPANY (P) LTD. Vs. SECURITIES AND
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July 21, 2011 |
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M/S. MUNOTH CAPITAL MARKET LIMITED Vs. NATIONAL STOCK
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June 29, 2011 |
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M/S. MURLI INDUSTRIES LIMITED Vs. SECURITIES AND
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January 27, 2011 |
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MALIRAM MAKHARIA FINSTOCK PVT. LTD. Vs. SECURITIES AND
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July 7, 2011 |
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MANMOHAN SHETTY Vs. SECURITIES AND EXCHANGE BOARD OF
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May 27, 2011 |
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MANSUKH SECURITIES AND FINANCE LTD. Vs. THE ADJUDICATING OFFICER, SECURITIES AND EXCHANGE BOARD OF INDIA
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July 29, 2011 |
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MEHTA EQUITIES LTD., Vs. ADJUDICATING OFFICER, SECURITIES
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October 13, 2011 |
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MICRO MANAGEMENT LIMITED Vs. WHOLE TIME MEMBER,
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November 14, 2011 |
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MR. NARENDRA GANATRA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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July 29, 2011 |
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NAIMISH K. SHAH Vs. SECURITIES AND EXCHANGE BOARD OF INDIA &
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July 29, 2011 |
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NEELEAMA PORTFOLIO PVT. LTD. Vs. SECURITIES AND EXCHANGE
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June 6, 2011 |
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NORTHERN PROJECTS LIMITED Vs. ADJUDICATING OFFICER
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August 29, 2011 |
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PAN ASIA ADVISORS LIMITED INTERNATIONAL CORPORATE FINANCE Vs. SECURITIES AND EXCHANGE BOARD OF INDIA SEBI BHAWAN
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November 9, 2011 |
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PARSOLI CORPORATION LIMITED Vs. SECURITIES AND
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January 25, 2011 |
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PARSOLI CORPORATION LIMITED, ZAFAR SARESHWALA AND UVES SARESHWALA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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August 12, 2011 |
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PREMCHAND SHAH AND ORS. Vs. THE ADJUDICATING OFFICER, SECURITIES AND EXCHANGE BOARD OF INDIA
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February 21, 2011 |
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PRICE WATERHOUSE A PARTNERSHIP FIRM REGISTERED WITH THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA BEARING REGISTRATION NO. 007568S Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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June 1, 2011 |
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RAGHU HARI DALMIA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA SEBI BHAVAN
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November 21, 2011 |
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RANJANA R KOTHARI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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August 26, 2011 |
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RELIGARE SECURITIES LIMITED Vs. SECURITIES AND EXCHANGE
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June 16, 2011 |
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SECURITIES AND EXCHANGE BOARD OF INDIA Vs. PRICE WATERHOUSE
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September 9, 2011 |
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SHAILESH M. VED Vs. ADJUDICATING OFFICER SECURITIES AND
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July 6, 2011 |
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SHARP INDUSTRIES LIMITED Vs. SECURITIES AND EXCHANGE BOARD
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February 4, 2011 |
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SHRI MAHENDRA PANDEY MAITRI Vs. SECURITIES AND EXCHANGE
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December 22, 2011 |
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SMC GLOBAL SECURITIES LIMITED Vs. ADJUDICATING OFFICER,
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November 25, 2011 |
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SRM ENERGY LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA AND ARIHANT CAPITAL MARKETS LIMITED
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June 6, 2011 |
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SUBRAMANIAN R. VENKAT AND ANURADHA VENKATASUBRAMANIAN Vs. SECURITIES AND EXCHANGE BOARD OF INDIA AND ORS.
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May 3, 2011 |
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SUNIL S. DANGI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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October 14, 2011 |
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V. NATARAJAN Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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June 29, 2011 |
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V.T. SOMASUNDARAM Vs. MADRAS STOCK EXCHANGE LIMITED
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November 4, 2011 |
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VIJAY TEXTILES LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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April 28, 2011 |
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