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AJMERA ASSOCIATES LTD. Vs. ADJUDICATING OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
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February 12, 2010 |
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ARVIND KUMAR B SHAH Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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November 19, 2010 |
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INDIABULLS SECURITIES LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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October 26, 2010 |
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KRISHNA FILAMENTS LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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March 17, 2010 |
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M/S GRISHMA SECURITIES PVT. LTD. Vs. ADJUDICATING OFFICER,
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August 4, 2010 |
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M/S. DELHI SECURITIES LIMITED Vs. SECURITIES AND
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August 5, 2010 |
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NIRANJAN GIRDHARILAL Vs. SECURITIES AND EXCHANGE BOARD OF
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July 26, 2010 |
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PINNACLE SHARES REGISTRY PVT. LTD. Vs. THE SECURITIES AND EXCHANGE BOARD OF INDIA
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April 30, 2010 |
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PUNRASAR HOLDING PVT. LTD. (FORMERLY PUNRASAR STOCK BROKING PVT. LTD.) Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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May 6, 2010 |
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PYRAMID SAIMIRA THEATRE LTD. Vs. THE SECURITIES AND EXCHANGE BOARD OF INDIA
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April 7, 2010 |
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RAJESH V JANI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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September 8, 2010 |
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SHAGUFTA INVESTMENT PVT. LTD. Vs. ADJUDICATING
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July 27, 2010 |
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SHRAVAN RAO V P Vs. SECURITIES AND EXCHANGE BOARD OF
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December 13, 2010 |
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SIDDHARTH SHRIVASTAVA Vs. SECURITIES AND
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July 14, 2010 |
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SUNIL SHARES AND STOCK PVT. LTD. Vs. SECURITIES AND
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August 5, 2010 |
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