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ABHIPRA CAPITAL LTD. Vs. SECURITIES AND EXCHANGE BOARD OF
|
February 7, 2008 |
|
ACTIVE FINSTOCK P LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
January 7, 2008 |
|
ADANI PROPERTIES PVT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
April 24, 2008 |
|
ANIL RAI Vs. ADJUDICATING OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
|
August 6, 2008 |
|
APOORVA SECURITIES PRIVATE LIMITED MEMBER UTTAR PRADESH STOCK EXCHANGE ASSOCIATION LIMITED AND SUB BROKER AFFILIATED TO UPSE SECURITIES LIMITED Vs. STATE
|
November 7, 2008 |
|
ARUN KUMAR Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
October 13, 2008 |
|
ASHISH STOCK BROKING LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
October 29, 2008 |
|
ASHISH STOCK BROKING PRIVATE LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
October 31, 2008 |
|
ASHOK K CHAUDHARY Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
November 5, 2008 |
|
ATIN DAS SUB BROKER Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
November 4, 2008 |
|
ATLANTA AND ITS PROMOTERS Vs. SECURITY EXCHANGE BOARD OF INDIA
|
September 17, 2008 |
|
B M GANDHI SECURITIES PVT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
February 5, 2008 |
|
BELLARY STEELS AND ALLOYS LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA AND KARNATAKA STATE FINANCIAL CORPORATION
|
November 18, 2008 |
|
BHARAT KUMAR BABULAL JAIN AND PRAKASH KUMAR VACHRAJ JAIN; IN RE: MAZDA FABRICS AND PROCESSORS LTD Vs. STATE
|
February 5, 2008 |
|
BLUE BLENDS FINANCE LIMITED, Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
May 1, 2008 |
|
BLUE CHIP TEX INDUSTRIES LTD Vs. BOMBAY STOCK EXCHANGE LTD AND SECURITIES AND EXCHANGE BOARD OF INDIA
|
March 25, 2008 |
|
BONANZA BIOTECH LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
June 16, 2008 |
|
CHANDRESH NAROTTAM MEHTA Vs. V.K. CHOPRA, WHOLETIME MEMBER,
|
December 17, 2008 |
|
CHIRAG PUJARA Vs. WHOLE TIME MEMBER SECURITIES AND EXCHANGE BOARD OF INDIA
|
June 12, 2008 |
|
COMPUACTION SECURITIES PVT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
September 11, 2008 |
|
COVERAGE AND CONSULTANTS LTD ; IN RE: TOP MEDIA ENTERTAINMENT LTD Vs. STATE
|
February 20, 2008 |
|
CSL SECURITIES (P.) LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
March 17, 2008 |
|
CYBERSPACE LTD Vs. STATE
|
March 3, 2008 |
|
D G GOENKA EQUITIES PVT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA AND THE STOCK EXCHANGE
|
February 27, 2008 |
|
D LINK INDIA LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
July 14, 2008 |
|
D S PENDSE Vs. STATE
|
January 11, 2008 |
|
DANHEM HOLDINGS & INVESTMENTS PVT. LTD. Vs. SECURITIES AND
|
August 4, 2008 |
|
DEEPAK KUMAR SHANTILAL JAIN IN THE INITIAL PUBLIC OFFERING OF INFRASTRUCTURE DEVELOPMENT FINANCE COMPANY LIMITED Vs. STATE
|
December 31, 2008 |
|
DESIGN AUTO SYSTEMS LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
July 30, 2008 |
|
DHAVAL A MEHTA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
October 31, 2008 |
|
DHAVAL JHAVERI Vs. STATE
|
March 3, 2008 |
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DILIP S PENDSE Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
September 25, 2008 |
|
DILIP S PENDSE Vs. ADJUDICATION OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
|
September 9, 2008 |
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DILIP S PENDSE Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
November 20, 2008 |
|
DLF LIMITED Vs. STATE
|
September 5, 2008 |
|
EIDER E COMMERCE LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
August 20, 2008 |
|
EIDER INFOTECH LTD Vs. G BABITA RAYADU ADJUDICATING AND ENQUIRY OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
|
February 1, 2008 |
|
ETP CORPORATION LTD Vs. STATE
|
February 25, 2008 |
|
EUREKA STOCK & SHARE BROKING SERVICES LIMITED Vs. BOMBAY
|
November 21, 2008 |
|
GAMMON INDIA LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
June 20, 2008 |
|
GAURAV SHAH Vs. WHOLE TIME MEMBER SECURITIES AND EXCHANGE BOARD OF INDIA
|
December 17, 2008 |
|
GENUS COMMUTRADE LTD Vs. STATE
|
February 19, 2008 |
|
GODAVARI CORPORATION LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
July 31, 2008 |
|
GOLDMAN SACHSINVESTMENTS (MAURITIUS) LIMITED Vs. THE ADJUDICATING OFFICER, SECURITIES AND EXCHANGE BOARD OF INDIA
|
May 15, 2008 |
|
GURU TEAK INVESTMENTS MYSORE P LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
October 21, 2008 |
|
HARIKISHAN HIRALAL Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
November 18, 2008 |
|
HARIKISHAN HIRALAL NOW KNOWN AS SHREEHARI HIRA STOCK BROKING PVT LTD ; IN RE: SMR UNIVERSAL SOFTECH LIMITED Vs. STATE
|
February 5, 2008 |
|
HARISH DEVJI RUPAREL Vs. SECURITIES AND EXCHANGE BOARD OF
|
August 4, 2008 |
|
HARSHAD SHAH Vs. V.K. CHOPRA, WHOLETIME MEMBER, SECURITIES
|
December 17, 2008 |
|
HASMUKH LALBHAI SHARE BROKERS PVT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
February 29, 2008 |
|
HAVMORE FINANCIAL SERVICES (INDIA) LTD. Vs. SECURITIES AND
|
August 4, 2008 |
|
HOLCIM (INDIA) PRIVATE LIMITED Vs. ADJUDICATING OFFICER,
|
May 29, 2008 |
|
HSBC INVESTMENT SECURITIES NETHERLANDS NV Vs. ADJUDICATING OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
|
April 15, 2008 |
|
HSBC SECURITIES AND CAPITAL MARKETS (INDIA) PRIVATE LTD. Vs. THE WHOLE TIME MEMBER, SECURITIES AND EXCHANGE BOARD OF INDIA
|
February 20, 2008 |
|
IPO IRREGULARITIES Vs. STATE
|
December 1, 2008 |
|
IPO IRREGULARITIES DEALINGS BY MS HIMANI N PATEL IN THE INITIAL PUBLIC OFFERING OF SUZLON ENERGY LTD Vs. STATE
|
October 31, 2008 |
|
JAGRUTI SECURITIES LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
October 27, 2008 |
|
JAIVANT E. TALAULICAR Vs. MR. SANTOSH SHUKLA, ADJUDICATING
|
December 15, 2008 |
|
JATIN MANUBHAI SHAH Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
March 7, 2008 |
|
JAYANT N. PAREKH Vs. SECURITIES AND EXCHANGE BOARD
|
September 4, 2008 |
|
JHAVERI SECURITIES PVT. LTD. Vs. SECURITIES AND EXCHANGE
|
December 5, 2008 |
|
K B CAPITAL MARKETS PRIVATE LIMITED PORTFOLIO MANAGER Vs. STATE
|
December 31, 2008 |
|
KALPANA INDUSTRIES LIMITED Vs. BOMBAY STOCK EXCHANGE
|
May 7, 2008 |
|
KALPESH R SHETH Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
March 14, 2008 |
|
KARVY STOCK BROKING LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
June 30, 2008 |
|
KARVY STOCK BROKING LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
May 2, 2008 |
|
KEERTHI INDUSTRIES LTD. Vs. BOMBAY STOCK EXCHANGE LIMITED
|
August 20, 2008 |
|
KISHOR R AJMERA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
February 5, 2008 |
|
KISHORE VITHALBHAI THAKKAR Vs. STATE
|
February 18, 2008 |
|
KRISHNA KUMAR AGARWAL Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
April 11, 2008 |
|
KRISHNA STOCKEQUITY PVT. LTD. Vs. MR. V.K. CHOPRA, WHOLE
|
April 3, 2008 |
|
KUNVARAJI FINSTOCK PRIVATE LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
March 13, 2008 |
|
LIBORD FINANCE LTD Vs. WHOLE TIME MEMBER SECURITIES AND EXCHANGE BOARD OF INDIA
|
March 31, 2008 |
|
LIBORD SECURITIES LTD Vs. STATE
|
February 5, 2008 |
|
LIBORD SECURITIES LTD. Vs. WHOLE TIME MEMBER, SECURITIES AND
|
June 23, 2008 |
|
M S GOPALAKRISHNA Vs. UNION OF INDIA
|
March 10, 2008 |
|
M Z KHAN Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
September 12, 2008 |
|
M/S. MEGA CORPORATION LTD. Vs. SECURITIES AND EXCHANGE BOARD
|
March 4, 2008 |
|
M/S. OPEE STOCK LINK LIMITED Vs. SECURITIES AND
|
July 30, 2008 |
|
M/S. RAMAN RAM NIWAS Vs. ADJUDICATING OFFICER,
|
August 25, 2008 |
|
M/S. SOBHA INVESTMENTS Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
January 3, 2008 |
|
M/S. VIKAS WSP LTD. Vs. BOMBAY STOCK EXCHANGE LIMITED
|
March 7, 2008 |
|
M/S.JHUNJHUNWALA VANASPATI LTD. Vs. BOMBAY STOCK EXCHANGE
|
November 10, 2008 |
|
MAC CHARLES INDIA LTD Vs. BOMBAY STOCK EXCHANGE LTD SECURITIES AND EXCHANGE BOARD OF INDIA
|
March 31, 2008 |
|
MAGADH STOCK EXCHANGE Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
October 27, 2008 |
|
MAGNUM EQUITY SERVICES LTD AND MAGNUM CAPITAL SERVICES Vs. SECURITIES AND EXCHANGE BOARD OF INDIA AND NATIONAL STOCK EXCHANGE OF INDIA LTD
|
January 23, 2008 |
|
MATHEW EASOW Vs. ADJUDICATING OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
|
January 10, 2008 |
|
MAWANA SUGARS LTD. (FORMERLY SIEL LTD.) Vs. BOMBAY STOCK
|
June 6, 2008 |
|
MEGA CORPORATION LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
October 15, 2008 |
|
MILLENNIUM CYBERTECH LTD Vs. STATE
|
January 3, 2008 |
|
MR. RAJKUMAR MASALIA Vs. SECURITIES AND EXCHANGE BOARD OF
|
November 20, 2008 |
|
MR. YATINDRA JIT SINGH Vs. NATIONAL STOCK EXCHANGE OF INDIA
|
January 9, 2008 |
|
N E ELECTRONICS LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
November 11, 2008 |
|
N.E. ELECTRONICS LIMITED Vs. SECURITIES AND EXCHANGE BOARD
|
June 27, 2008 |
|
NILESH POPAT, DIRECTOR Vs. SECURITIES AND EXCHANGE
BOARD OF INDIA
|
January 16, 2008 |
|
NIRMA INDUSTRIES LIMITED AND NIRMA CHEMICAL WORKS LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
June 5, 2008 |
|
NOTED INFOTECH PVT. LTD. Vs. ADJUDICATING AND ENQUIRY
|
November 25, 2008 |
|
NRUPESH C. SHAH Vs. ADJUDICATING OFFICER, SECURITIES AND
|
January 21, 2008 |
|
NUMERO UNO PROJECTS LTD Vs. STATE
|
February 15, 2008 |
|
OPEE STOCK LINK LTD AND MR ASHOK K BAGRECHA IN THE INITIAL PUBLIC OFFERING OF JET AIRWAYS LIMITED Vs. STATE
|
December 31, 2008 |
|
OPEE STOCK LINK LTD. Vs. SECURITIES AND EXCHANGE
|
October 27, 2008 |
|
P.K. TAYAL Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
March 13, 2008 |
|
PADMINI ENGINEERING PRIVATE LIMITED Vs. BOMBAY STOCK EXCHANGE LIMITED AND
|
May 27, 2008 |
|
PADMINI TECHNOLOGIES LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
August 29, 2008 |
|
PALCO METALS LIMITED Vs. AHMEDABAD STOCK EXCHANGE LTD AND SECURITIES AND EXCHANGE BOARD OF INDIA
|
April 16, 2008 |
|
PAVANKUMAR SANWARMAL Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
September 24, 2008 |
|
PRADEEP KUMAR BANSAL Vs. SECURITIES AND EXCHANGE BOARD OF
|
June 9, 2008 |
|
PRAKASH FOTRAN SOFTECH LIMITED Vs. STATE
|
January 11, 2008 |
|
PROPOSED ACQUISITION OF EQUITY SHARES OF KINGS INDIA CHEMICALS CORPORATION LIMITED Vs. STATE
|
September 17, 2008 |
|
PROPOSED ACQUISITION OF EQUITY SHARES OF SHILP GRAVURES LIMITED Vs. STATE
|
September 8, 2008 |
|
PRUDENTIAL SUGAR CORPORATION LIMITED Vs. STOCK EXCHANGE,
|
March 7, 2008 |
|
RAJIV B GANDHI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
May 9, 2008 |
|
RAJKOT SAHER/JILLA GRAHAK SURAKSHA MANDAL, Vs. SECURITIES AND EXCHANGE BOARD OF INDIA AND RELIANCE POWER LTD.
|
July 14, 2008 |
|
RAMNIRANJAN KEDIA TOURISM SERVICES PVT LTD Vs. ADITYA BIRLA NUVO LTD
|
January 17, 2008 |
|
RAMOD KUMAR AGRAWAL HUF Vs. ADJUDICATING OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
|
September 29, 2008 |
|
RITA RAJGOPAL Vs. COCHIN STOCK EXCHANGE LTD
|
January 18, 2008 |
|
ROSHAN ANAND SUJAN Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
October 15, 2008 |
|
SAKSHAM FINANCIAL SERVICES PVT. LTD. Vs. WHOLE TIME MEMBER,
|
October 17, 2008 |
|
SANJAY KUMAR GUPTA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
July 8, 2008 |
|
SANJAY SONI Vs. WHOLE TIME MEMBER SECURITIES AND EXCHANGE BOARD OF INDIA
|
September 4, 2008 |
|
SASKEN COMMUNICATION TECHNOLOGIES LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA AND JM FINANCIAL CONSULTANTS PRIVATE LIMITED
|
September 26, 2008 |
|
SATYANARAYANA AGARWAL Vs. ADJUDICATING OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
|
July 1, 2008 |
|
SEBI Vs. DINESH KUMAR LODHA
|
November 28, 2008 |
|
SEBI Vs. SWAMINATHAN MAHALINGAM
|
November 21, 2008 |
|
SEBI Vs. BABIBEN MAFATLAL BHANSALI
|
December 31, 2008 |
|
SEBI Vs. SKSE SECURITIES LIMITED
|
February 26, 2008 |
|
SEBI Vs. CHARMI INVESTMENTS
|
February 14, 2008 |
|
SEBI Vs. ASHISH KAUSHIKBHAI SHAH IN THE SHARES OF SOMANI CEMENT COMPANY LTD
|
November 24, 2008 |
|
SEBI Vs. PRAMOD KUMAR KOTHARI
|
December 26, 2008 |
|
SEBI Vs. DEBAPRIYA GHOSH
|
December 26, 2008 |
|
SEBI Vs. DHANLAXMI LEASE FINANCE LTD AND ITS DIRECTORS VIZ SHRI RAJENDRA SHARMA
|
March 4, 2008 |
|
SEBI Vs. E STAR INFOTECH LTD
|
February 13, 2008 |
|
SEBI Vs. OASIS MEDIA MATRIX LTD
|
February 14, 2008 |
|
SEBI Vs. PRATIK MAFATLAL SHAH
|
February 15, 2008 |
|
SEBI Vs. GALAXY BROKING LTD
|
January 11, 2008 |
|
SEBI Vs. DEEPAKKUMAR SHANTILAL JAIN AND OPEE STOCK LINK LTD
|
February 8, 2008 |
|
SEBI Vs. CONTINENTAL CONTROLS LTD AND ITS CHAIRMAN AND MANAGING DIRECTOR SHRI NAVIN THAKKAR
|
February 14, 2008 |
|
SEBI Vs. LUNAR HOLDINGS LTD
|
January 23, 2008 |
|
SEBI Vs. APS CAPITAL SERVICES PVT LTD
|
January 16, 2008 |
|
SEBI Vs. MERBANC BSNV SECURITIES LTD
|
January 23, 2008 |
|
SEBI Vs. SURENDER REDDY TALAKANTI
|
January 23, 2008 |
|
SEBI Vs. ARIHANT EQUITY FUND LTD NOW UNIVERSAL MEDIA NETWORK LTD
|
February 5, 2008 |
|
SEBI Vs. J G A SHAH SHARE BROKERS PVT LTD FORMERLY KNOWN AS J GIRDHARLAL AMULAKH SHAH
|
February 26, 2008 |
|
SEBI Vs. KHANDWALA SHAH AND ASSOCIATES
|
February 21, 2008 |
|
SEBI Vs. CHHEDA SHARES AND SECURITIES
|
February 20, 2008 |
|
SEBI Vs. PREMIER SHARES LTD
|
January 17, 2008 |
|
SEBI Vs. JOGLEKAR INVESTMENT PRIVATE LIMITED
|
January 22, 2008 |
|
SEBI Vs. MONARCH PROJECTS AND FINMARKETS LTD AND ITS DIRECTORS VIZ SHRI RAJESHKUMAR V PATEL
|
January 23, 2008 |
|
SEBI Vs. ARJ SHARES AND STOCK BROKERS PVT LTD ERSTWHILE JHUNJHUNWALA STOCK BROKERS PVT LTD
|
January 16, 2008 |
|
SEBI Vs. BLUECHIP CAPITAL MARKET PRIVATE LIMITED
|
January 17, 2008 |
|
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. VIJAY MALLYA
|
October 17, 2008 |
|
SHARAD RATHI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
February 20, 2008 |
|
SHOBHA INVESTMENTS Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
August 20, 2008 |
|
SHREEPATI HOLDINGS & FINANCE PVT. LTD. Vs. SECURITIES AND
|
November 10, 2008 |
|
SHRIYAM BROKING INTERMEDIARY LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA AND CALCUTTA STOCK EXCHANGE LTD
|
February 19, 2008 |
|
SIDDHARTHA AGARWAL Vs. ADJUDICATING OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
|
November 26, 2008 |
|
SIDDHARTHA AGARWAL Vs. ADJUDICATING OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
|
July 8, 2008 |
|
SMC GLOBAL SECURITIES LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
April 28, 2008 |
|
SMR UNIVERSAL SOFTECH LTD Vs. STATE
|
February 25, 2008 |
|
SMT. SUBHA JHINDAL Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
August 28, 2008 |
|
SODHANI SECURITIES LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
January 29, 2008 |
|
SOHEL MALIK Vs. SECURITIES AND EXCHANGE BOARD OF INDIA AND FEDEX SECURITIES LIMITED
|
October 15, 2008 |
|
SUKUMAR CHAND JAIN Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
April 10, 2008 |
|
SUN INFOWAYS LTD Vs. STATE
|
February 7, 2008 |
|
SUN INFOWAYS LTD Vs. STATE
|
February 8, 2008 |
|
SUN INFOWAYS LTD Vs. STATE
|
March 3, 2008 |
|
SUNDERLAL DUGAR Vs. SECURITIES AND EXCHANGE BOARD
|
April 30, 2008 |
|
SUNIL KEDIA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
October 31, 2008 |
|
SURYA INDIA LIMITED Vs. SECURITIES AND EXCHANGE
|
February 22, 2008 |
|
SVPCL LTD. Vs. BOMBAY STOCK EXCHANGE LTD.
|
May 9, 2008 |
|
TEMPTATION FOODS LIMITED Vs. BOMBAY STOCK EXCHANGE LIMITED
|
June 20, 2008 |
|
TOP TELEMEDIA LIMITED AND TOP MEDIA ENTERTAINMENT LIMITED Vs. STATE
|
March 3, 2008 |
|
TRIUMPH INTERNATIONAL FINANCE INDIA LTD. Vs. SECURITIES AND
|
September 4, 2008 |
|
UNIPRODUCTS INDIA LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
August 20, 2008 |
|
UNIWORTH LIMITED Vs. BOMBAY STOCK EXCHANGE LIMITED AND SECURITIES AND EXCHANGE BOARD OF INDIA
|
July 3, 2008 |
|
URVISH RAMESH VORA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
September 17, 2008 |
|
VICTORY TRADING CORPN Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
September 22, 2008 |
|
VIDYUT INVESTMENTS LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
July 29, 2008 |
|
VINAY CAPITAL LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
April 16, 2008 |
|
VINTEL SECURITIES PVT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
July 9, 2008 |
|
VITAL COMMUNICATIONS LTD Vs. STATE
|
February 20, 2008 |
|
VIVEK HARISH RUPAREL Vs. SECURITIES AND EXCHANGE BOARD OF
|
August 4, 2008 |
|
VYAS SECURITIES PVT LTD AND PRADYUMAN JOITARAM VYAS Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
April 3, 2008 |
|
VYOMIT SHARES STOCK AND INVESTMENT PVT LTD AND HARESH KANTILAL DALAL Vs. SECURITIES AND EXCHANGE BOARD OF INDIA AND BOMBAY STOCK EXCHANGE LTD
|
June 6, 2008 |
|
YOGESH BABULAL MEHTA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
September 16, 2008 |
|
ZANDU PHARMACEUTICAL WORKS LIMITED Vs. SECURITIES
|
November 4, 2008 |
|
ZODIAC. COM SOLUTIONS PVT. LTD. Vs. ADJUDICATING AND ENQUIRY
|
November 25, 2008 |