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ALLIANCE CAPITAL MUTUAL FUND Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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November 15, 2007 |
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November 1, 2007 |
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October 19, 2007 |
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August 28, 2007 |
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October 17, 2007 |
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October 15, 2007 |
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November 19, 2007 |
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CHANDRAKANT AMRATLAL PAREKH Vs. ADJUDICATING OFFICER
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October 23, 2007 |
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September 3, 2007 |
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January 9, 2007 |
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September 17, 2007 |
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DATABASE FINANCE LTD. Vs. STOCK EXCHANGE, MUMBAI
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February 27, 2007 |
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March 13, 2007 |
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December 24, 2007 |
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February 23, 2007 |
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August 23, 2007 |
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October 18, 2007 |
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October 30, 2007 |
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November 12, 2007 |
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August 29, 2007 |
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August 13, 2007 |
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July 24, 2007 |
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MOH LTD Vs. STATE
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June 20, 2007 |
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November 1, 2007 |
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PENTAMEDIA GRAPHICS LTD. Vs. BOMBAY STOCK EXCHANGE LTD.
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August 10, 2007 |
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November 15, 2007 |
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October 23, 2007 |
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PRAVIN PUNIT AGARWAL - HUF Vs. ADJUDICATING OFFICER, SECURITIES AND EXCHANGE BOARD OF INDIA
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October 9, 2007 |
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PRAVIN V. SHAH STOCK BROKING (P.) LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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August 22, 2007 |
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RAMABEN SAMANI FINANCE (P.) LTD. Vs. ADJUDICATING OFFICER, SECURITIES AND EXCHANGE BOARD OF INDIA
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October 22, 2007 |
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December 7, 2007 |
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RANSI SOFTWARE INDIA LTD SHRI V SRINIVAS SHRI MAHENDRA A SHAH SHRI KUNARAM CHAUDHARY AND SHRI KISHORE THAKKAR Vs. STATE
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November 2, 2007 |
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RITEDEAL TRADING CO. (P.) LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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October 26, 2007 |
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October 5, 2007 |
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SAFAL INVESTMENTS LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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August 6, 2007 |
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July 13, 2007 |
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SEBI Vs. KARVY STOCK BROKING LTD
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June 22, 2007 |
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SEBI Vs. WOODSTOCK SECURITIES PVT LTD
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June 6, 2007 |
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SEBI Vs. PAWANKUMAR PARMESHWARLAL
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June 27, 2007 |
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SEBI Vs. DALMIA SECURITIES P LTD
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January 11, 2007 |
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SEBI Vs. SHYAM SUNDAR DALMIA
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January 19, 2007 |
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SEBI Vs. JAYANTILAL KHANDWALA AND SONS PRIVATE LIMITED
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May 23, 2007 |
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SEBI Vs. SANJU KABRA
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May 17, 2007 |
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SEBI Vs. AGROY FINANCE AND INVESTMENT LTD
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May 24, 2007 |
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May 24, 2007 |
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SEBI Vs. ACTIVE FINSTOCK PVT LTD
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May 24, 2007 |
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SEBI Vs. MEDIA INVESTMENTS
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May 30, 2007 |
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SECURITIES AND EXCHANGE BOARD OF INDIA Vs. TIME CAPITAL LTD.
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July 11, 2007 |
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October 16, 2007 |
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August 20, 2007 |
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SHUBAM AND CO. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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February 15, 2007 |
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SMIFS SECURITIES LTD. Vs. SECURITIES & EXCHANGE BOARD OF
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March 7, 2007 |
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TOP TELEMEDIA LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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September 11, 2007 |
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TOP TELEMEDIA LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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February 21, 2007 |
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VATSA CORPORATION LTD. Vs. SECURITIES & EXCHANGE BOARD OF INDIA
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February 27, 2007 |
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October 25, 2007 |
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WORLDLINK FINANCE LTD. Vs. T C NAIR, WHOLE TIME MEMBER
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April 24, 2007 |
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