A.R.DAHIYA AND ASSOCIATES Vs. SECURITIES & EXCHANGE BOARD OF
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April 19, 2006 |
A.S. SHRI RAM Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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September 13, 2006 |
AGRO CHEM PUNJAB LIMITED Vs. SECURITIES & EXCHANGE BOARD OF
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June 23, 2006 |
ALAKNANDA CAPITAL SERVICES LTD. Vs. SECURITIES & EXCHANGE
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March 24, 2006 |
ALLIANCE FINSTOCK LTD. Vs. SECURITIES & EXCHANGE
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AMAM LTD. Vs. SECURITIES & EXCHANGE BOARD OF INDIA
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June 30, 2006 |
AMIT SAHITA FINANCE PVT. LTD. Vs. SECURITIES &
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May 4, 2006 |
ASHMITA DOSHI NEE ASHMITA R. SHAH Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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September 7, 2006 |
ASIAN BROKING PVT. LTD. Vs. SECURITIES & EXCHANGE
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May 4, 2006 |
BANSAL SHAREVEST SERVICES LTD. Vs. SECURITIES & EXCHANGE
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April 7, 2006 |
BHARATI THAKKAR INDIA SECURITIES PVT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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February 21, 2006 |
BHORUKA FINANCIAL SERVICES LTD. Vs. SECURITIES & EXCHANGE
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May 10, 2006 |
BIPIN R VORA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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February 13, 2006 |
BONANZA BIOTECH LTD. Vs. SECURITIES AND EXCHANGEBOARD OF INDIA
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August 23, 2006 |
CHINTA MANI PANDEY Vs. SECURITIES & EXCHANGE BOARD OF INDIA
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June 12, 2006 |
CITICORP BROKERAGE I LTD Vs. STATE
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January 31, 2006 |
CONSORTIUM SECURITIES PVT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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February 16, 2006 |
CORE EMBALLAGE LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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September 8, 2006 |
DEVICHAND HANSRAJ OSWAL Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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February 8, 2006 |
ENKAY TEXTFOOD INDUSTRIES LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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January 23, 2006 |
GAMMON INDIA LIMITED Vs. STATE
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December 21, 2006 |
GOLDEN GLADE PLANTATIONS P LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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January 19, 2006 |
HARDY OIL PVT. LTD. Vs. SECURITIES & EXCHANGE BOARD OF INDIA
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March 8, 2006 |
HASMUKHRAI B BALDEV Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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February 23, 2006 |
ION EXCHANGE ENVIRO FARMS LTD. Vs. SECURITIES & EXCHANGE
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May 5, 2006 |
JAY SHAH Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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March 16, 2006 |
JAYASWAL NECO LIMITED Vs. STATE
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February 7, 2006 |
JERMYN CAPITAL LLC Vs. SECURITIES & EXCHANGE BOARD OF INDIA
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September 6, 2006 |
JIMMY JAL GAZDAR Vs. SECURITIES & EXCHANGE BOARD OF INDIA
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June 12, 2006 |
KALPATARU AGRO INDIA LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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January 23, 2006 |
KASAT SECURITIES PRIVATE LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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June 20, 2006 |
KOSHA INVESTMENTS LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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December 18, 2006 |
LALIT DUA AND HIS ASSOCIATES ENTITIES Vs. STATE
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March 21, 2006 |
M.J. PATEL SHARES & STOCK BROKERS LTD. Vs. SECURITIES &
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July 17, 2006 |
M/S. AL-FALAH INVESTMENTS LTD. Vs. SECURITIES & EXCHANGE
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September 8, 2006 |
M/S. CLASSIC CREDIT LTD. Vs. SECURITIES & EXCHANGE BOARD OF
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November 8, 2006 |
MAGNUM EQUITY SERVICES LTD. Vs. SECURITIES & EXCHANGE
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May 4, 2006 |
MALANPUR STEELS LTD. Vs. ADJUDICATING & ENQUIRY OFFICER &
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August 2, 2006 |
MANGALORE STOCK EXCHANGE Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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October 4, 2006 |
MAYADEVI POLYCOT LTD. Vs. SECURITIES & EXCHANGE
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August 3, 2006 |
MINAL ENGINEERING LTD Vs. STATE
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January 25, 2006 |
MITHANI SECURITIES PVT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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February 23, 2006 |
MR. PANKAJ A. DESAI Vs. SECURITIES & EXCHANGE BOARD
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July 18, 2006 |
MR. VIKAS BENGANI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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May 19, 2006 |
N.S.M. SECURITIES PVT. LTD. Vs. SECURITIES AND EXCHANGE
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March 20, 2006 |
NATIONAL SECURITIES DEPOSITORY LTD. Vs. SECURITIES &
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September 29, 2006 |
NEW ERA ALKALOIDS & EXPORTS LIMITED Vs. BOMBAY STOCK
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March 31, 2006 |
NOIDA TOLL BRIDGE COMPANY LIMITED BY IL AND FS TRANSPORTATION NETWORKS LIMITED Vs. STATE
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March 21, 2006 |
OHM STOCK BROKER PRIVATE LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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February 21, 2006 |
P. NATARAJAN Vs. SECURITIES & EXCHANGE BOARD OF INDIA
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January 23, 2006 |
PAARK SECURITIES Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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February 15, 2006 |
PARAMOUNT BIO-TECH INDUSTRIES LTD. Vs. SECURITIES & EXCHANGE
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February 23, 2006 |
PHIROZE SETHNA PVT LTD Vs. ADJUDICATING OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
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February 6, 2006 |
PRAKASH GAGGAR Vs. SECURITIES & EXCHANGE BOARD OF INDIA
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April 13, 2006 |
PRAVIN JUNEJA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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November 6, 2006 |
PUR OPALE CREATIONS LTD. Vs. SECURITIES & EXCHANGE
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January 5, 2006 |
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April 26, 2006 |
RAM PRASAD SOMANI Vs. SECURITIES & EXCHANGE BOARD OF INDIA &
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April 24, 2006 |
RATNESH CHAND JAIN Vs. SECURITIES & EXCHANGE BOARD
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March 20, 2006 |
RENUKA DATLA Vs. SECURITIES & EXCHANGE BOARD OF
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May 10, 2006 |
RITESH POLYESTERS LTD. Vs. SECURITIES & EXCHANGE
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July 31, 2006 |
ROLEX FINVEST PVT LTD Vs. WHOLE TIME MEMBER SECURITIES AND EXCHANGE BOARD OF INDIA
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February 22, 2006 |
SANJIV PRAVINCHANDRA SHAH Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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January 30, 2006 |
SEBI Vs. KASAT SECURITIES P LTD
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January 25, 2006 |
SEBI Vs. NVS BROKERAGE PRIVATE LIMITED
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January 25, 2006 |
SEBI Vs. JOINDRE CAPITAL SERVICES LTD
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January 25, 2006 |
SEBI Vs. GALAXY BROKING LTD
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January 25, 2006 |
SEBI Vs. PARKLIGHT INVESTMENTS PVT LTD
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January 31, 2006 |
SEBI Vs. MANASHVI SECURITIES LTD
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January 31, 2006 |
SEBI Vs. M P VORA SHARES AND SECURITIES PVT LTD
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January 31, 2006 |
SEBI Vs. KIRTIKUMAR K SHAH NOW V AND U SECURITIES LTD
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January 31, 2006 |
SEBI Vs. BIPIN R VORA
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March 22, 2006 |
SEBI Vs. KAYNET CAPITAL LTD
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January 25, 2006 |
SEBI Vs. V K GUPTA
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February 2, 2006 |
SEBI Vs. SUSHIL VERMA DIRECTOR FOCUS PORTFOLIO LTD
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January 31, 2006 |
SEBI Vs. LOTUS INVESTMENT AND SECURITIES
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January 24, 2006 |
SEBI Vs. TRUST HOUSE SECURITIES LTD
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January 24, 2006 |
SEBI Vs. CHANDRAKALA MONEY AND CAPITAL MANAGEMENT LTD
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January 24, 2006 |
SEBI Vs. BANGALORE STOCK EXCHANGE FINANCIALS LTD
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January 24, 2006 |
SEBI Vs. MITHANI SECURITIES PVT LTD
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January 25, 2006 |
SEBI Vs. ACTIVE FINSTOCK PRIVATE LIMITED
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January 25, 2006 |
SEBI Vs. BLUE CHIP STOCK BROKING PRIVATE LIMITED
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January 25, 2006 |
SEBI Vs. VIDYUT DEVENDRAKUMAR
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January 31, 2006 |
SEBI Vs. GDH SECURITIES PVT LTD
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January 24, 2006 |
SEBI Vs. NIMESH MANHARLAL SHAH
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January 31, 2006 |
SEBI Vs. ASHISH SURESH SHAH AND
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January 31, 2006 |
SEBI Vs. MANGLA CAPITAL SERVICES PVT LTD
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January 31, 2006 |
SEBI Vs. VYOMIT SHARES STOCK AND INVESTMENTS PRIVATE LIMITED
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January 31, 2006 |
SEBI Vs. HIND COMTEL LTD
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January 31, 2006 |
SEBI Vs. R M SHARES TRADING PVT LTD
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January 5, 2006 |
SEBI Vs. MSE FINANCIAL SERVICES LTD
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January 24, 2006 |
SEBI Vs. AVDHUT SECURITIES LTD
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January 24, 2006 |
SEBI Vs. AKSHAY S DALAL SUB BROKER OF MEHTA VAKIL AND CO P LTD
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January 6, 2006 |
SEBI Vs. HASMUKHRAI BALDEV
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January 10, 2006 |
SEBI Vs. VEEKRANT STOCKS AND FINANCE PRIVATE LIMITED
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January 10, 2006 |
SEBI Vs. IVORY SECURITIES LTD
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January 12, 2006 |
SEBI Vs. DINILS ADHESIVES PVT LTD
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January 12, 2006 |
SEBI Vs. SUBECHA SECURITIES PRIVATE LIMITED
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January 23, 2006 |
SEBI Vs. SUBHKAM SECURITIES PVT LTD
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January 24, 2006 |
SEBI Vs. TCFC SECURITIES LTD FORMERLY KNOWN AS 20TH CENTURY SECURITIES LTD
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January 10, 2006 |
SEBI Vs. KALLAR KAHAR SUB ACCOUNT OF FII CSFB NOW KNOWN AS CREDIT SUISSE FIRST BOSTON MAURITIUS LTD
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January 10, 2006 |
SEBI Vs. PHILODEN AGRO CHEM PVT LTD AND ITS DIRECTOR SHRI DILIP THAKKAR
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January 24, 2006 |
SEBI Vs. URVISH R VORA AND SMT PALLAVI VORA
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January 24, 2006 |
SEBI Vs. VISION ORGANICS LIMITED
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January 24, 2006 |
SURESH GAGGAR Vs. SECURITIES & EXCHANGE BOARD OF INDIA
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April 13, 2006 |
SWADHA SECURITIES PVT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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January 17, 2006 |
TIME CAPITAL LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF
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March 21, 2006 |
UPENDRA C SHAH AND NILAM U SHAH Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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January 17, 2006 |
URVISH R VORA AND MRS PALLAVI U VORA Vs. WHOLE TIME MEMBER SECURITIES AND EXCHANGE BOARD OF INDIA
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February 16, 2006 |
VBC FERRO ALLOYS LIMITED BY BLB LIMITED Vs. STATE
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February 10, 2006 |
VIJAY MALLYA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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March 1, 2006 |
VPT SECURITIES PVT. LTD. Vs. SECURITIES & EXCHANGE
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May 3, 2006 |
ZODIAC. COM SOLUTIONS PVT. LTD. Vs. SECURITIES & EXCHANGE
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August 25, 2006 |