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ABHA PROPERTY PROJECT LIMITED Vs. STATE
|
January 10, 2005 |
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ABHILASHAA SECURITIES PVT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
June 20, 2005 |
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ADVANCE HOVERCRAFTS AND COMPOSITES INDIA LTD Vs. ADJUDICATING AND ENQUIRY OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
|
May 25, 2005 |
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AJAY SATIA PROMOTER OF SATIA PAPER MILLS LTD THE TARGET COMPANY AND PACS Vs. SEBI
|
June 27, 2005 |
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ALFAVISION OVERSEAS INDIA LIMITED Vs. STATE
|
January 12, 2005 |
|
ASHOK C. SHAH Vs. SECURITIES & EXCHANGE BOARD OF
|
October 27, 2005 |
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ATUL KANODIA AND CO Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
May 11, 2005 |
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B B SINGAL Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
January 27, 2005 |
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BHORUKA FINANCIAL SERVICES LIMITED Vs. STATE
|
June 29, 2005 |
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BHORUKA FINANCIAL SERVICES LIMITED Vs. STATE
|
August 19, 2005 |
|
BHORUKA FINANCIAL SERVICES LIMITED BFSL Vs. STATE
|
August 24, 2005 |
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BIHAR CAUSTIC AND CHEMICALS LTD THROUGH RIGHTS ISSUE BY HINDALCO INDUSTRIES LTD AND PILANI INVESTMENT AND INDUSTRIES CORPORATION LTD Vs. STATE
|
February 18, 2005 |
|
BIPIN R VORA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
April 11, 2005 |
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BISHWANATH MURLIDHAR JHUNJHUNWALA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
May 25, 2005 |
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BRAHASPATI FINANCIER LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
November 16, 2005 |
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C L JAIWANTH Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
March 15, 2005 |
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CHANDRAVADAN J DALAL AND DEEPAK C DALAL Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
June 15, 2005 |
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CHOLAMANDALAM SECURITIES LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
September 27, 2005 |
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CHOWGULE AND CO LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
February 23, 2005 |
|
CONSORTEX KARL DOELITZSCH INDIA LTD FORMERLY ANDHRA PRADESH POWER TOOLS LTD Vs. STATE
|
September 29, 2005 |
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CORE HEALTHCARE LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
December 14, 2005 |
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COROMANDEL CEMENTS LIMITED Vs. STATE
|
September 23, 2005 |
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COVERAGE AND CONSULTANTS LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
October 19, 2005 |
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CYDAL INVESTMENTS PVT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
June 1, 2005 |
|
DEEPAK FERTLISERS AND PETROCHEMICALS CORPORATION LTD Vs. STATE
|
April 4, 2005 |
|
DEVAKI HOSPITAL LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
April 29, 2005 |
|
DHAVAL SHAH Vs. ADJUDICATING AND ENQUIRY OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
|
September 8, 2005 |
|
DIGITAL STOCKS AND ITS PROPRIETOR SHRI DHEERAJ KUMAR MADAAN; GANPATI FINSEC PVT LTD AND ITS DIRECTORS SHRI DEVENDER MITTAL SMT RITU MITTAL AND DR K C MITTAL Vs. STATE
|
October 5, 2005 |
|
DIWAKAR GANDHI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
November 16, 2005 |
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DSQ SECURITIES LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
December 8, 2005 |
|
EASTERN SILK INDUSTRIES LTD Vs. ADJUDICATING OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
|
May 4, 2005 |
|
G L SULTANIA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
December 8, 2005 |
|
GCCL INFRASTRUCTURE AND PROJECTS LTD Vs. STATE
|
December 21, 2005 |
|
GOLD STAR FINVEST PVT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
August 29, 2005 |
|
GOLDEN GLADE PLANTATIONS P LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
March 24, 2005 |
|
GURU TEAK INVESTMENT MYSORE PRIVATE LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
June 28, 2005 |
|
GURU TEAK INVESTMENTS MYSORE PVT LTD Vs. STATE
|
February 18, 2005 |
|
HARDY OIL AND GAS PLC Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
August 17, 2005 |
|
HAVEMORE FINANCIAL SERVICES I LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
May 3, 2005 |
|
HCL TECHNOLOGIES LIMITED Vs. STATE
|
January 19, 2005 |
|
HIMANSHU AJMERA GIRISH S. MEHTA Vs. SECURITIES & EXCHANGE
|
June 27, 2005 |
|
HIRANANDANI STEELS AND TUBES PVT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
December 12, 2005 |
|
HITACHI HOME AND LIFE SOLUTIONS INC AND HITACHI INDIA PVT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
July 6, 2005 |
|
HORIZON BATTERY TECHNOLOGIES LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
November 29, 2005 |
|
IFSL LTD FORMARLY INTERLINK FINANCIAL SERVICE LTD Vs. STATE
|
September 28, 2005 |
|
IND TRA DECO LTD Vs. STATE
|
October 5, 2005 |
|
INDIA EMERGING COMPANIES INVESTMENT LTD Vs. STATE
|
December 22, 2005 |
|
INDIAN FINANCE GUARANTY LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
November 2, 2005 |
|
INDSEC SECURITIES & FINANCE LTD. Vs. SECURITIES & EXCHANGE
|
June 22, 2005 |
|
INDSEC SECURITIES AND FINANCE LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
January 12, 2005 |
|
ITI LIMITED BY THE UNION OF INDIA UOI Vs. STATE
|
March 23, 2005 |
|
JAYANT AGRO ORGANICS LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
February 11, 2005 |
|
JENSON AND NICHOLSON INDIA LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
April 29, 2005 |
|
JITENDRA J SHAH Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
April 26, 2005 |
|
JM FINANCIAL ASSET MANAGEMENT PVT LTD FORMERLY KNOWN AS JM CAPITAL MANAGEMENT PVT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
May 11, 2005 |
|
JUGALKISHORE BARASIA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA AND THE STOCK EXCHANGE
|
August 23, 2005 |
|
K M VENKATESWARAN Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
December 8, 2005 |
|
K SEETHARAM Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
July 7, 2005 |
|
KARUNA CABLES LTD Vs. STATE
|
November 29, 2005 |
|
KARVY CONSULTANTS LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
June 13, 2005 |
|
KAYNET CAPITAL LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
January 20, 2005 |
|
KONKAN TYRES LTD Vs. STATE
|
September 29, 2005 |
|
KOSHA INVESTMENTS LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
August 8, 2005 |
|
KSL AND INDUSTRIES LTD Vs. CHAIRMAN SECURITIES AND EXCHANGE BOARD OF INDIA
|
January 13, 2005 |
|
LATIN MANHARLAL SECURITIES LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
July 22, 2005 |
|
MADHU FANTASY LAND PVT LTD Vs. ADJUDICATING AND ENQUIRY OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
|
March 23, 2005 |
|
MAGANBHAI M PATEL Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
May 25, 2005 |
|
MAHAVIR INVESTMENTS Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
May 9, 2005 |
|
MAHESH KUMAR PATEL Vs. ADJUDICATING OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
|
October 21, 2005 |
|
MAJESTIC INDUSTRIES LTD Vs. STATE
|
February 18, 2005 |
|
MANGLA CAPITAL SERVICES PVT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
June 8, 2005 |
|
MANI AND COMPANY Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
April 26, 2005 |
|
MEGA RESOURCES LTD Vs. SECURITIES AND EXCHANGE BOARD INDIA
|
October 21, 2005 |
|
MILAN MAHENDRA SECURITIES PVT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA AND ANANTA BARUA ADJUDICATING OFFICER SEBI
|
April 15, 2005 |
|
MURLI LEKHRAJ Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
December 14, 2005 |
|
NAGESHWAR INVESTMENT LTD Vs. STATE
|
November 30, 2005 |
|
NAM SECURITIES LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
November 18, 2005 |
|
NARESH CHAND Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
December 8, 2005 |
|
NARMADA CHEMATUR PETROCHEMICALS LTD Vs. ADJUDICATING AND ENQUIRY OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
|
July 1, 2005 |
|
NATH SEEDS LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
June 1, 2005 |
|
NATH SEEDS LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
January 12, 2005 |
|
NEOCURE THERAPEUTICS LTD Vs. A SUNIL KUMAR ADJUDICATING OFFICER SEBI AND SECURITIES AND EXCHANGE BOARD OF INDIA
|
May 25, 2005 |
|
NIPAR FINANCIAL SERVICES PVT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
May 25, 2005 |
|
NNV FINANCE LTD Vs. ADJUDICATING AND ENQUIRY OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
|
January 12, 2005 |
|
NOKIA FINANCE INTERNATIONAL FINANCE P LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
September 20, 2005 |
|
ORIGIN AGROSTAR LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
January 24, 2005 |
|
P K CAPITAL SERVICES P LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
November 9, 2005 |
|
PADMINI TECHNOLOGIES Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
June 28, 2005 |
|
PADMINI TECHNOLOGIES LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
January 27, 2005 |
|
PARAMOUNT BIOTECH INDUSTRIES LIMITED Vs. STATE
|
January 28, 2005 |
|
PASUPATI ACRYLON LIMITED Vs. STATE
|
December 30, 2005 |
|
PEARL POLYMERS LTD Vs. state
|
September 2, 2005 |
|
PENTAMEDIA GRAPHICS LTD Vs. STATE
|
October 3, 2005 |
|
PENTAMEDIA GRAPHICS LTD Vs. STATE
|
May 27, 2005 |
|
PIYUSH JHAVERI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
April 26, 2005 |
|
POPULAR STOCK & SHARE SERVICES LTD. Vs. SECURITIES &
|
January 20, 2005 |
|
PORECHA GLOBAL SECURITIES PVT LTD Vs. ADJUDICATING OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
|
April 18, 2005 |
|
PRAMOD JAIN Vs. SECURITIES AND EXCHANGE BOARD OF INDIA AND SHRI NAVNEET MOHAN MITTAL
|
January 28, 2005 |
|
PREBON YAMANE INDIA LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
August 17, 2005 |
|
PRIME CAPITAL MARKET LTD Vs. STATE
|
September 29, 2005 |
|
PRIME PROPERTY DEVELOPMENT CORPORATION LTD Vs. STATE
|
September 29, 2005 |
|
RAJESH N JHAVERI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
February 18, 2005 |
|
RAKESH MEHTA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
March 14, 2005 |
|
RAKESH NAGAR Vs. JAIPUR STOCK EXCHANGE LTD AND SECURITIES AND EXCHANGE BOARD OF INDIA
|
May 25, 2005 |
|
RAMESHCHANDRA MANSUKHANI NRI Vs. ADJUDICATING OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
|
February 7, 2005 |
|
RANJIT MOHAN DHURU Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
January 12, 2005 |
|
RASHMI GEM STOCK AND SHARES P LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
July 22, 2005 |
|
RICHMOND SECURITIES PVT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
August 29, 2005 |
|
S S CORPORATE SECURITIES LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
February 28, 2005 |
|
SAIKALA ASSOCIATES LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
April 21, 2005 |
|
SANGHVI BROTHERS BROKERAGE LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
January 28, 2005 |
|
SANJAY JHALANI AND INFOQUEST SOFTWARE EXPORTS LTD Vs. WHOLE TIME MEMBER SECURITIES AND EXCHANGE BOARD OF INDIA
|
March 18, 2005 |
|
SANJAY KUMAR GUPTA Vs. ADJUDICATING OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
|
February 10, 2005 |
|
SANJIV PRAVINCHANDRA SHAH Vs. ADJUDICATING OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
|
November 29, 2005 |
|
SANTHIMADAM PLANTATIONS AND AGRO PRODUCTS LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
October 25, 2005 |
|
SATISH R SHAH AND SHETAL S SHAH Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
May 3, 2005 |
|
SBI Vs. VIDYUT DEVENDRA KUMAR
|
December 30, 2005 |
|
SCRIP OF KOLAR BIOTECH LTD Vs. STATE
|
February 18, 2005 |
|
SEBI Vs. CFL SECURTIES LTD
|
January 19, 2005 |
|
SEBI Vs. UTTAR PRADESH STOCK EXCHANGE ASSOCIATION LTD
|
February 18, 2005 |
|
SEBI Vs. SHIVAM INVESTMENTS
|
December 30, 2005 |
|
SEBI Vs. CLASSIC CREDIT LIMITED AND PANTHER FINCAP AND MANAGEMENT SERVICES LIMITED
|
January 3, 2005 |
|
SEBI Vs. YASH STOCK BROKERS PVT LTD SUB BROKER TO JGA SHAH SHARE AND STOCK BROKERS PVT LTD
|
December 21, 2005 |
|
SEBI Vs. BHUPENDRA MEGHJI BHEDA
|
December 27, 2005 |
|
SEBI Vs. SHILPA STOCK BROKER PVT LTD
|
December 27, 2005 |
|
SEBI Vs. DINESH KUMAR BUBNA
|
December 28, 2005 |
|
SEBI Vs. H R INVESTMENT LTD
|
December 30, 2005 |
|
SEBI Vs. SHILPA STOCK BROKERS PVT LTD
|
December 30, 2005 |
|
SEBI Vs. PAARK SECURITIES
|
January 27, 2005 |
|
SEBI Vs. J T AMIRTHASINGH AND CO
|
January 27, 2005 |
|
SEBI Vs. BIYANI SECURITIES PVT LTD AND SHRI HARISH BIYANI
|
January 27, 2005 |
|
SEBI Vs. SWADHA SECURITIES LIMITED
|
January 27, 2005 |
|
SEBI Vs. SWADHA SECURITIES PVT LTD
|
December 28, 2005 |
|
SEBI Vs. ASK HOLDINGS PVT LTD
|
September 16, 2005 |
|
SEBI Vs. ARIHANT EXIM SCRIP PVT LTD AND DOE JONES INVESTMENTS AND CONSULTANTS PVT LTD
|
January 19, 2005 |
|
SEBI Vs. DAGLIYA CONSULTANTS PVT LTD
|
September 29, 2005 |
|
SEBI Vs. JAY SHAH
|
October 24, 2005 |
|
SEBI Vs. CHIRAG INVESTMENT PROPRIETOR: SHRI DHIRENDRA LILADHAR RAJA
|
October 24, 2005 |
|
SEBI Vs. VISHAL J SHAH AND CO
|
October 14, 2005 |
|
SEBI Vs. AMIN MULANI
|
October 24, 2005 |
|
SEBI Vs. LOHIA SECURITIES LIMITED
|
December 30, 2005 |
|
SEBI Vs. TWENTY FIRST CENTURY SHARES AND SECURITIES LIMITED
|
December 30, 2005 |
|
SEBI Vs. B K KHULLAR AND CO
|
December 29, 2005 |
|
SEBI Vs. KUSHAL SECURITIES PRIVATE LIMITED
|
December 29, 2005 |
|
SEBI Vs. NSM SECURITIES PRIVATE LIMITED
|
December 29, 2005 |
|
SEBI Vs. TERRYGOLD INDIA LTD
|
January 27, 2005 |
|
SEBI Vs. BIPIN RATILAL VORA
|
December 30, 2005 |
|
SEBI Vs. CONTINENTAL CONSTRUCTION LTD
|
January 27, 2005 |
|
SEBI Vs. CHANDRAVADAN J DALAL
|
December 22, 2005 |
|
SEBI Vs. PARAMJEET AND CO
|
December 29, 2005 |
|
SEBI Vs. A A DOSHI SHARE AND STOCK BROKERS LIMITED
|
December 28, 2005 |
|
SEBI Vs. ATUL MANHARLAL CHOKSHI
|
December 28, 2005 |
|
SEBI Vs. RAJ OVERSEAS AND FINANCE PVT LTD
|
December 28, 2005 |
|
SEBI Vs. MUKESH P DOSHI
|
December 28, 2005 |
|
SEBI Vs. KORP SECURITIES LTD
|
December 27, 2005 |
|
SEBI Vs. ATMARAM KEJRIWAL AND CO
|
December 27, 2005 |
|
SEBI Vs. TOWER CAPITAL AND SECURITIES PVT LTD
|
December 30, 2005 |
|
SEBI Vs. NIRPAN SECURITIES PVT LTD
|
December 27, 2005 |
|
SEBI Vs. MEHTA VAKIL AND CO PVT LTD
|
December 30, 2005 |
|
SEBI Vs. S S KANTILAL ISHWARLAL SECURITIES PVT LTD
|
December 27, 2005 |
|
SEBI Vs. MAULIK INVESTMENTS
|
December 27, 2005 |
|
SEBI Vs. N K MALPANI
|
December 27, 2005 |
|
SEBI Vs. SYKES AND RAY EQUITIES I LTD
|
December 27, 2005 |
|
SEBI Vs. PAWAN J CHAUDHARY
|
December 26, 2005 |
|
SEBI Vs. J G A SHAH SHARE BROKERS PRIVATE LIMITED
|
December 23, 2005 |
|
SEBI Vs. KANODIA STOCK BROKING PVT LTD
|
December 27, 2005 |
|
SEBI Vs. SALASAR STOCK BROKING LTD
|
December 30, 2005 |
|
SEBI Vs. PALLAVI URVISH VORA AND SHRI URVISH VORA
|
December 16, 2005 |
|
SEBI Vs. ASHOK M CHOPRA
|
December 20, 2005 |
|
SEBI Vs. S N SUREKHA AND CO
|
December 21, 2005 |
|
SEBI Vs. KUBER FINSTOCK PVT LTD
|
December 16, 2005 |
|
SEBI Vs. NOVEL SECURITIES PVT LTD
|
December 16, 2005 |
|
SEBI Vs. MUKUL BHATTACHARJEE
|
December 23, 2005 |
|
SEBI Vs. NEREYETH SECURITIES PRIVATE LIMITED
|
November 30, 2005 |
|
SEBI Vs. DSQ BIOTECH LTD
|
December 15, 2005 |
|
SEBI Vs. NIRAJ KUMAR BALASARIA PRIVATE LIMITED
|
January 7, 2005 |
|
SEBI Vs. PUNJAB NATIONAL BANK REPRESENTING THE ERSTWHILE PNB CAPITAL SERVICES LIMITED
|
February 18, 2005 |
|
SEBI Vs. JM MORGAN STANLEY PRIVATE LIMITED
|
February 18, 2005 |
|
SEBI Vs. VISHAL ENTERPRISES
|
February 18, 2005 |
|
SEBI Vs. BUSINESS POINT SERVICES
|
February 18, 2005 |
|
SEBI Vs. MONTARI INDUSTRIES LTD
|
January 27, 2005 |
|
SEBI Vs. DINESH KUMAR SIGHANIA IN RESPECT OF ACQUISITION OF SHARES OF BOMBAY DYEING AND MANUFACTURING CO LTD
|
February 18, 2005 |
|
SEBI Vs. CHOLAMANDALAM SECURITIES LTD
|
January 27, 2005 |
|
SEBI Vs. DAEWOO MOTORS INDIA LTD
|
January 27, 2005 |
|
SEBI Vs. INDITALIA REFCON LTD
|
January 27, 2005 |
|
SEBI Vs. MALVIKA STEEL LTD
|
January 27, 2005 |
|
SEBI Vs. MOTOROL ENTERPRISES LTD
|
January 27, 2005 |
|
SEBI Vs. NAVINON LTD
|
January 27, 2005 |
|
SEBI Vs. PRIME PETRO PRODUCTS LTD
|
January 27, 2005 |
|
SEBI Vs. UNIWORTH TEXTILES LTD
|
January 27, 2005 |
|
SEBI Vs. LAN ESEDA INDUSTRIES
|
January 27, 2005 |
|
SEBI Vs. NAGARJUNA DRUGS LTD
|
January 27, 2005 |
|
SEBI Vs. C MACKERTICH LTD
|
January 20, 2005 |
|
SEBI Vs. BARODA RAYON CORPORATION LTD
|
January 27, 2005 |
|
SEBI Vs. TRIDENT STEELS LTD
|
August 8, 2005 |
|
SEBI Vs. INDSEC SECURITIES AND FINANCE LTD
|
May 17, 2005 |
|
SEBI Vs. MCI SECURITIES PVT LTD
|
September 15, 2005 |
|
SEBI Vs. SUNIL KUMAR KAYAN
|
July 12, 2005 |
|
SEBI Vs. RAKESH G MEHTA FORMER DIRECTOR OF RENAISSANCE SECURITIES LTD AND RENAISSANCE SECURITIES LTD
|
October 25, 2005 |
|
SEBI Vs. SYKES AND RAY EQUITIES MUMBAI PVT LTD
|
September 23, 2005 |
|
SEBI Vs. RENAISSANCE SECURITIES PVT LTD
|
August 8, 2005 |
|
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. CONTACT
|
February 9, 2005 |
|
SHREYANS INDUSTRIES LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
May 6, 2005 |
|
SHRICON INDUSTRIES LIMITED Vs. STATE
|
March 21, 2005 |
|
SHRIKANT G MANTRI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
February 23, 2005 |
|
SHRIRAM PISTONS AND RINGS LTD Vs. STATE
|
November 11, 2005 |
|
SMIFS CAPITAL MARKETS LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
January 12, 2005 |
|
SMIFS CAPITAL MARKETS LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
October 19, 2005 |
|
SNOWCEM INDIA LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
August 8, 2005 |
|
SOUTHERN PETROCHEMICALS INDUSTRIES CORPORATION LTD Vs. STATE
|
March 10, 2005 |
|
SPECIALITY PAPERS LTD Vs. STATE
|
June 15, 2005 |
|
STERLITE INDUSTRIES LIMITED Vs. STATE
|
January 27, 2005 |
|
STERLITE OPPORTUNITIES AND VENTURES LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
February 11, 2005 |
|
SUN F AND C ASSET MANAGEMENT I PVT LTD Vs. STATE
|
August 5, 2005 |
|
SURESH KABRA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
November 22, 2005 |
|
SUSHILABAI RUNGTA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
October 25, 2005 |
|
SWADHA SECURITIES PVT LTD Vs. CHAIRMAN SECURITIES AND EXCHANGE BOARD OF INDIA
|
March 21, 2005 |
|
TATA COFFEE LTD AND TATA TEA LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
December 5, 2005 |
|
THOMAS COOK INDIA LTD Vs. STATE
|
December 19, 2005 |
|
TRANSGENE BIO TECH LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
February 23, 2005 |
|
TULSI D BHAYANA Vs. CHAIRMAN SECURITIES AND EXCHANGE BOARD OF INDIA
|
July 6, 2005 |
|
TULSI D BHAYANA Vs. STATE
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December 6, 2005 |
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TVC SHARES STOCK AND INVESTMENT P LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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December 14, 2005 |
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U S BENGALI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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July 7, 2005 |
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UBS SECURITIES ASIA LTD Vs. STATE
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May 17, 2005 |
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UBS SECURITIES ASIA LTD. Vs. SECURITIES & EXCHANGE BOARD OF
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September 9, 2005 |
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VICTORY PORTFOLIO LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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March 10, 2005 |
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VIJAY REMEDIES LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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February 11, 2005 |
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VINAYCHAND KOTHARI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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September 29, 2005 |
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VINOD C SHAH Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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April 18, 2005 |
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VIRAM INVESTMENT PVT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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February 11, 2005 |
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VISARIA SECURITIES PVT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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July 6, 2005 |
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VITHALDAS G UDESHI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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February 11, 2005 |
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VIVEK NAGPAL Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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June 28, 2005 |
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YES BANK LTD Vs. STATE
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December 15, 2005 |
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