A R DAHIYA AND ASSOCIATES Vs. STATE
|
August 1, 2003 |
ACQUISITION OF SHARES/ VOTING RIGHTS/CONTROL OF RAJATH FINANCE LIMITED Vs. STATE
|
April 30, 2003 |
AMZEL AUTOMOTIVE LIMITED Vs. STATE
|
May 30, 2003 |
ANOOP JAIN AND CO Vs. CHAIRMAN SECURITIES AND EXCHANGE BOARD OF INDIA
|
September 19, 2003 |
BALKRISHNA C PARSANA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
September 11, 2003 |
BANGALORE STOCK EXCHANGE LTD Vs. STATE
|
August 27, 2003 |
BIG STAR FILMS LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA AND SRG INFOTEC INDIA LIMITED
|
July 25, 2003 |
CLARIANT INTERNATIONAL LTD AND EBITO CHEMIEBETEILIGUNGEN AG Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
February 21, 2003 |
CRAVETEX LIMITED Vs. STATE
|
September 9, 2003 |
D A GADGIL Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
October 30, 2003 |
DALMIA SECURITIES P LTD Vs. G S REDDY DY GENERAL MANAGER SECURITIES & EXCHANGE BOARD OF INDIA AND NATIONAL SECURITIES DEPOSITORY LIMITED
|
January 29, 2003 |
DALMIA SECURITIES P LTD Vs. G S REDDY DEPUTY GENERAL MANAGER SEBI
|
January 1, 2003 |
DOOGAR AND ASSOCIATES LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
September 30, 2003 |
ENBEE PLANTATIONS LIMITED Vs. STATE
|
May 29, 2003 |
ENPEE ENTERPISES PVT LTD MEMBER BSE Vs. STATE
|
July 24, 2003 |
FAR EAST INVESTMENTS LTD AND EUROPEAN INVESTMENTS LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA AND ANANTA BARUA ADJUDICATING OFFICER
|
March 13, 2003 |
FORTUNA AGRO PLANTATIONS IMITED Vs. STATE
|
August 28, 2003 |
FORTUNE EQUITY BROKERS I LTD MEMBER NSE Vs. STATE
|
July 24, 2003 |
GALAV FINANCE AND INVESTMENTS PVT LTD ; IN RE: NATURAL EXPO AGRO INDUSTRIES LIMITED Vs. STATE
|
September 5, 2003 |
GOLD MULTIFAB LIMITED Vs. CHAIRMAN SECURITIES AND EXCHANGE BOARD OF INDIA
|
September 19, 2003 |
GOLDEN GLADE PLANTATIONS PVT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
October 13, 2003 |
GRASIM INDUSTRIES LTD AND Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
February 17, 2003 |
GREAVES MORGANITE CRUCIBLES LIMITED Vs. STATE
|
December 18, 2003 |
HAKEEM AUTO LIMITED Vs. STATE
|
November 6, 2003 |
HARIJAY INDUSTRIES LTD Vs. ADJUDICATING & ENQUIRY OFFICER SECURITIES & EXCHANGE BOARD OF INDIA
|
July 11, 2003 |
HARINARAYAN G BAJAJ AND RAHUL H BAJAJ Vs. STATE
|
June 25, 2003 |
HIGHWAY USERS CENTRES I LTD Vs. STATE
|
April 24, 2003 |
HINDUSTAN ZINC LTD BY STERLITE OPPORTUNITIES AND VENTURES LTD Vs. STATE
|
June 12, 2003 |
HUGHES SOFTWARE SYSTEMS LIMITED Vs. STATE
|
September 12, 2003 |
IN RE : ALFAVISION OVERSEAS INDIA LIMITED Vs. STATE
|
October 21, 2003 |
IN RE : BODH GAYA CERAMICS LIMITED AND ITS DIRECTORS Vs. STATE
|
September 25, 2003 |
IN RE : CILSON ORGANICS LIMITED AND ITS DIRECTORS Vs. STATE
|
September 25, 2003 |
IN RE : PARASRAMPURIA PLANTATIONS LTD Vs. STATE
|
October 8, 2003 |
IN RE : TAIB BANK E C Vs. STATE
|
September 20, 2003 |
IN RE : TUSCON EXPORTS LIMITED AND ITS DIRECTORS Vs. STATE
|
September 25, 2003 |
IN RE : ZED INVESTMENT LIMITED Vs. STATE
|
October 9, 2003 |
INDIA CEMENTS INVESTMENT SERVICES LTD AND CHONA FINANCIAL SERVICES P LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
January 31, 2003 |
JDP SHARES & FINANCE PVT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA AND SHRI ANANTA BARUA ADJUDUCATING OFFICER
|
July 1, 2003 |
KINGLET FINLEASE & SECURITIES LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
January 1, 2003 |
KINGLET FINLEASE & SECURITIES LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
January 29, 2003 |
KISHORE RAJARAM CHHABRIA Vs. CHAIRMAN SECURITIES EXCHANGE BOARD OF INDIA
|
August 1, 2003 |
KSL AND INDUSTRIES LTD Vs. CHAIRMAN THE SECURITIES AND EXCHANGE BOARD OF INDIA AND GOPAL KHADARIA
|
September 30, 2003 |
LIFE CARE INDIA LTD Vs. STATE
|
September 12, 2003 |
LUXOTTICA GROUP SPA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
August 29, 2003 |
M A SUMATHI Vs. SECURITIES & EXCHANGE BOARD OF INDIA
|
February 10, 2003 |
M P MEHROTRA AND SOMESH MEHROTRA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
March 28, 2003 |
MAC INFOTECH LIMITED Vs. STATE
|
June 12, 2003 |
MADHUKAR SHETH Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
September 18, 2003 |
MANU FINLEASE LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
October 27, 2003 |
MANYOG INVESTMENTS PVT LIMITED; IN RE: NATURAL EXPO AGRO INDUSTRIES LIMITED Vs. STATE
|
September 5, 2003 |
MEGA STOCKS LIMITED Vs. SECURITIES EXCHANGE BOARD OF INDIA
|
April 10, 2003 |
MITHANI INVESTMENT THROUGH ITS PROPRIETOR MILAN J MITHANI Vs. SECURITIES & EXCHANGE BOARD OF INDIA
|
April 22, 2003 |
MIVIDHA INVESTMENTS LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
September 9, 2003 |
N KHEMANI & CO Vs. SECURITIES AND EXCHANGE BOARD OF INDIA AND SHRI G N BAJPAI CHAIRMAN SECURITIES AND EXCHANGE BOARD OF INDIA
|
June 1, 2003 |
NEPC INDIA LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
March 31, 2003 |
NEW AGE FINSEC P LIMITED Vs. STATE
|
September 2, 2003 |
NHN CORPORATION LTD FORMERLY KNOWN AS ATCO HEALTHCARE LTD Vs. STATE
|
September 4, 2003 |
NIRMAL BANG SECURITIES PVT LTD Vs. CHAIRMAN SECURITIES AND EXCHANGE BOARD OF INDIA
|
October 31, 2003 |
NRB BEARINGS INDIA LIMITED; IN RE: SNL BEARINGS LTD Vs. STATE
|
May 29, 2003 |
P C SURANA Vs. POONAM A BAMBA ADJUDICATING OFFICER
|
May 14, 2003 |
PARASRAMPURIA PLANTATIONS LTD Vs. STATE
|
December 29, 2003 |
PEARL ORGANICS LTD Vs. state
|
July 2, 2003 |
POLO HOTELS LTD BY A R DAHIYA & ASSOCIATES Vs. STATE
|
August 1, 2003 |
PRAKASH K SHAH SHARES & SECURITIES PVT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
April 30, 2003 |
PROPOSED ACQUISITION OF SHARES OF DELCO REMY ELECTRICALS INDIA LIMITED Vs. STATE
|
April 30, 2003 |
RADAR SECURITIES LTD Vs. SECURITIES EXCHANGE BOARD OF INDIA
|
May 30, 2003 |
RAJ INVESTMENTS; IN RE: NATURAL EXPO AGRO INDUSTRIES LIMITED Vs. STATE
|
September 5, 2003 |
RAKESH AGRAWAL Vs. SECURITIES EXCHANGE BOARD OF INDIA
|
November 3, 2003 |
RAKESH AGRAWAL Vs. SECURITIES EXCHANGE BOARD OF INDIA
|
November 1, 2003 |
RUKMANI METALS AND GASEOUS LTD Vs. CHAIRMAN SECURITIES AND EXCHANGE BOARD OF INDIA
|
August 29, 2003 |
SAATAL KATTHA AND CHEMICALS LIMITED Vs. STATE
|
November 6, 2003 |
SATCO SECURITIES FINANCIAL SERVICES LTD Vs. CHAIRMAN SECURITIES EXCHANGE BOARD OF INDIA
|
April 10, 2003 |
SATYADEVA PRAKASH SINHA Vs. SECURITIES & EXCHANGE BOARD OF INDIA
|
April 30, 2003 |
SATYADEVA PRAKASH SINHA Vs. SECURITIES & EXCHANGE BOARD OF INDIA
|
April 1, 2003 |
SAVE EARTH PLANTATIONS LTD Vs. STATE
|
November 7, 2003 |
SAVE EARTH PLANTATIONS LTD Vs. STATE
|
July 8, 2003 |
SEBI Vs. N KHEMANI
|
January 21, 2003 |
SEBI Vs. MAHINDRA HOLDINGS & FINANCE LIMITED
|
February 28, 2003 |
SEBI Vs. ING BANK N V
|
February 28, 2003 |
SEBI Vs. PUNJAB NATIONAL BANK SHAHIBAUG BRANCH
|
September 10, 2003 |
SEBI Vs. RAMNIVAS CHIRIMAR
|
September 10, 2003 |
SEBI Vs. S B STOCK WORKS PVT LTD
|
September 10, 2003 |
SEBI Vs. S K GOENKA AND CO
|
September 10, 2003 |
SEBI Vs. ADINATH EXIM RESOURCES LTD
|
February 12, 2003 |
SEBI Vs. KIRANBHAI D SHETH
|
February 19, 2003 |
SEBI Vs. SANJAY KHEMANI
|
January 21, 2003 |
SEBI Vs. KALPTARU AGRO INDIA LTD
|
February 10, 2003 |
SEBI Vs. INDER MANOHAR FINANCIERS LTD
|
September 12, 2003 |
SEBI Vs. SHAREDEAL FINANCIAL CONSULTANTS PVT LTD
|
September 12, 2003 |
SEBI Vs. EL DORADO GUARANTEE LTD
|
September 12, 2003 |
SEBI Vs. CRB BROKING LTD
|
September 12, 2003 |
SEBI Vs. VAISHALI STOCK AND SHARES LTD
|
September 12, 2003 |
SEBI Vs. PRAMAN CAPITAL MARKET SERVICES LTD
|
September 12, 2003 |
SEBI Vs. GFC SECURITIES AND FINANCE LTD
|
September 12, 2003 |
SEBI Vs. R M MEYAPPAN
|
September 10, 2003 |
SEBI Vs. HARVEST DEAL SECURITIES LTD
|
July 14, 2003 |
SEBI Vs. FIRST CUSTODIAN FUND INDIA LTD
|
July 14, 2003 |
SEBI Vs. SHRIKANT G MANTRI
|
July 14, 2003 |
SEBI Vs. S SATNALIWALA AND CO
|
September 10, 2003 |
SEBI Vs. SATYENDRA N GANDHI
|
August 12, 2003 |
SEBI Vs. SAMIR C ARORA
|
August 9, 2003 |
SEBI Vs. BANSAL SHAREVEST SERVICES LTD AND ASSOCIATED ENTITIES
|
July 23, 2003 |
SEBI Vs. VIJAY KUMAR PATNI
|
September 19, 2003 |
SEBI Vs. SAMIR C ARORA
|
September 24, 2003 |
SEBI Vs. EL DORADO GUARANTEE LTD
|
September 26, 2003 |
SEBI Vs. INDRAPRASTHA HOLDINGS LTD
|
September 26, 2003 |
SEBI Vs. VALAMPURI AND CO
|
September 26, 2003 |
SEBI Vs. KAMAL SECURITIES PVT LTD
|
September 26, 2003 |
SEBI Vs. JALPRADEEP SECURITIES LTD
|
September 26, 2003 |
SEBI Vs. LIONNAIRE HOLDINGS AND INVESTMENTS PVT LTD
|
September 26, 2003 |
SEBI Vs. NAM SECURITES LTD
|
October 30, 2003 |
SEBI Vs. KIRAN PARASRAMPURIA
|
September 26, 2003 |
SEBI Vs. DILIP S PENDSE
|
December 22, 2003 |
SEBI Vs. SANJAY GARG AND MRS SAPNA GARG
|
October 21, 2003 |
SEBI Vs. FIRST NATIONAL SECURITIES INDIA LTD
|
September 26, 2003 |
SEBI Vs. DOOGAR AND ASSOCIATE SECURITIES LTD
|
October 10, 2003 |
SEBI Vs. ALPINE INDUSTRIES LIMITED
|
October 10, 2003 |
SEBI Vs. VKB CAPITAL SERVICES LTD
|
December 17, 2003 |
SEBI Vs. LIFE CARE INDIA LTD
|
May 29, 2003 |
SEBI Vs. KAMAL OVERSEAS LTD
|
April 10, 2003 |
SEBI Vs. ACE GLASS CONTAINERS LTD
|
January 28, 2003 |
SEBI Vs. SHIVAJI ESTATE LIVESTOCK AND FARMS PVT LTD
|
January 6, 2003 |
SEBI Vs. TOUCHWOOD AGROTECH P LTD
|
January 6, 2003 |
SEBI Vs. GREEN EARTH FARMS AND ESTATE PRIVATE LIMITED
|
January 6, 2003 |
SEBI Vs. SAINT GOBAIN GLASS INDIA LTD
|
January 11, 2003 |
SEBI Vs. PRABODH ARTHA SANCHAY PVT LTD
|
May 13, 2003 |
SEBI Vs. MERCHANT BANKER IMPERIAL CORPORATE FINANCE & SERVICES PVT LTD
|
April 10, 2003 |
SEBI Vs. NEWAGE
|
December 17, 2003 |
SEBI Vs. CENTURY CONSULTANTS LTD
|
September 12, 2003 |
SEBI Vs. KEYNOTE CORPORATE SERVICES LTD AND MAHA CHEMICALS LTD
|
September 26, 2003 |
SEBI Vs. AAKASH STOCKS AND SHARES PVT LTD
|
September 26, 2003 |
SEBI Vs. WELDEAL SHARES PVT LTD
|
December 12, 2003 |
SEBI Vs. AKP SECURITIES PVT LTD
|
September 26, 2003 |
SEBI Vs. SUNIL KUMAR
|
December 15, 2003 |
SEBI Vs. SANJEEV PHUMBHRA
|
December 15, 2003 |
SEBI Vs. SUNIL KUMAR KAYAN
|
December 9, 2003 |
SEBI Vs. SANJAY BANSAL
|
December 9, 2003 |
SEBI Vs. KETAN V PAREKH
|
December 12, 2003 |
SEBI Vs. HSBC SECURITIES AND CAPITAL MARKET INDIA PVT LTD
|
December 9, 2003 |
SEBI Vs. KAMAL OVERSEAS LTD KOL
|
March 10, 2003 |
SEBI Vs. SPRINGFIELD SECURITIES LTD
|
March 13, 2003 |
SEBI Vs. GOLDEN TREES PLANTATION LTD
|
March 14, 2003 |
SEBI Vs. RELIANCE CAPITAL LIMITED
|
March 28, 2003 |
SEBI Vs. ONDEL NALCO INDIA LIMITED
|
April 9, 2003 |
SEBI Vs. SUNIL KUMAR
|
December 17, 2003 |
SEBI Vs. S P RAKHECHA AND CO
|
December 17, 2003 |
SEBI Vs. SHREEKANT PHUMBHRA AND CO
|
December 17, 2003 |
SEBI Vs. DINESH KUMAR MODI AND CO
|
December 17, 2003 |
SEBI Vs. D AGARWAL AND CO
|
December 17, 2003 |
SEBI Vs. RENU PODDAR
|
December 15, 2003 |
SEBI Vs. TATA SONS LIMITED
|
February 28, 2003 |
SEBI Vs. IND SWIFT LTD
|
March 28, 2003 |
SEBI Vs. MANDU INDUSTRIES LTD
|
March 10, 2003 |
SEBI Vs. DINESH DALMIA AND DSQ BIOTECH LTD
|
April 10, 2003 |
SEBI Vs. JYOTI RESINS & ADHESIVES LTD
|
April 10, 2003 |
SEBI Vs. MATHRAN SECURITIES LIMITED MEMBER CALCUTTA STOCK EXCHANGE
|
May 29, 2003 |
SEBI Vs. HOME TRADE LIMITED FORMERLY EURO ASIAN SECURITIES LIMITED
|
April 4, 2003 |
SEBI Vs. RAJESH MEGHANI MEMBER NATIONAL STOCK EXCHANGE
|
July 29, 2003 |
SEBI Vs. SHARAD BHANDARI
|
October 29, 2003 |
SEBI Vs. VATSA CORPORATION LTD MERCHANT BANKER IN PUBLIC ISSUE OF HITEK INDUSTRIES BIHAR LTD
|
August 12, 2003 |
SEBI Vs. MUNIR GAZI GAZI SECURITIES LTD AND GAZI ASSOCIATES
|
July 16, 2003 |
SEBI Vs. DSQ BIOTECH LTD EARLIER KNOWN AS USHTA TE BIOTECH INDUSTRIES LTD
|
February 27, 2003 |
SEBI Vs. EONOUR SOFTWARE LTD
|
February 10, 2003 |
SEBI Vs. VRUSHTI FINANCIAL SERVICES PVT LTD AND ITS DIRECTORS
|
July 10, 2003 |
SEBI Vs. CHAMUNDESWARI ENTERPRISES LIMITED
|
February 27, 2003 |
SEBI Vs. SANJAY CHAKROBORTY FOR DEALING IN SHARES OF HITEK INDUSTRIES BIHAR LTD
|
May 30, 2003 |
SEBI Vs. HITEK INDUSTRIES BIHAR LTD
|
May 30, 2003 |
SEBI Vs. FAROOKH PAVRI
|
July 2, 2003 |
SEBI Vs. VINAYAK INVESTMENTS
|
July 16, 2003 |
SEBI Vs. SAMIR ZAVERI
|
July 16, 2003 |
SEBI Vs. RAMESH SHAH
|
July 16, 2003 |
SEBI Vs. EMPIRE GROUP
|
July 2, 2003 |
SEBI Vs. ANIK SHIP BREAKING INDUSTRIES LIMITED
|
June 25, 2003 |
SEBI Vs. RAJ INVESTMENTS AND ITS PARTNERS
|
July 10, 2003 |
SEBI Vs. HEMENDRA V SHAH
|
July 16, 2003 |
SEBI Vs. ANIL G BHANDARI
|
October 29, 2003 |
SEBI Vs. RAVINDRA KHAJANCHI
|
October 29, 2003 |
SEBI Vs. SHEFALI KHAJANCHI
|
October 29, 2003 |
SEBI Vs. SUNIL KUMAR KAYAN AND SANJAY BANSAL
|
August 20, 2003 |
SEBI Vs. DILIP K BHANDARI
|
October 29, 2003 |
SEBI Vs. VIJAY VYAS
|
October 29, 2003 |
SEBI Vs. DIRECTORS OF ERSTWHILE MEMBER NSE SHAILBHADRA SECURITIES LTD
|
August 25, 2003 |
SEBI Vs. VIVENASRI FINANCIAL SERVICES LTD
|
August 25, 2003 |
SEBI Vs. NEWFIN FINANCIAL SERVICES PVT LTD
|
August 25, 2003 |
SEBI Vs. HARSH PRANAV SECURITIES PVT LTD
|
August 25, 2003 |
SEBI Vs. INTEC SHARE AND STOCK BROKERS LIMITED
|
August 25, 2003 |
SEBI Vs. ENIGMA FINANCIAL SERVICES PVT LTD
|
September 26, 2003 |
SEBI Vs. MANOJ J DOSHI
|
October 21, 2003 |
SEBI Vs. DOOGAR AND ASSOCIATES LTD
|
October 17, 2003 |
SEBI Vs. BHUBANESHWAR STOCK EXCHANGE MEMBERS WELFARE TRUST
|
January 3, 2003 |
SEBI Vs. M K SECURITIES LTD
|
January 16, 2003 |
SEBI Vs. KADRI MILLS CBE LTD
|
January 18, 2003 |
SEBI Vs. RAJESH EXPORTS LTD
|
January 27, 2003 |
SEBI Vs. PRAKASH CHAND BAID MEMBER OF CALCUTTA STOCK EXCHANGE
|
July 29, 2003 |
SEBI Vs. RAJESH EXPORTS LTD
|
January 21, 2003 |
SEBI Vs. VIJAY KUMAR PATNI MEMBER CALCUTTA STOCK EXCHANGE
|
August 12, 2003 |
SEBI Vs. KRISHNA KUMAR DAGA MEMBER CALCUTTA STOCK EXCHANGE
|
August 12, 2003 |
SEBI Vs. SKC SHARE AND STOCK BROKING SERVICES PVT LTD MEMBER CALCUTTA STOCK EXCHANGE
|
August 13, 2003 |
SEBI Vs. GAUTAM BAJORIA MEMBER CALCUTTA STOCK EXCHANGE
|
August 13, 2003 |
SEBI Vs. SHIVAM STOCK BROKING PRIVATE LIMITED MEMBER CALCUTTA STOCK EXCHANGE
|
August 13, 2003 |
SEBI Vs. ANAND RATHI SECURITIES PVT LTD
|
August 14, 2003 |
SEBI Vs. SHRIYAM BROKING INTERMEDIARY LTD
|
November 5, 2003 |
SEBI Vs. R AND D CONSULTANTS LTD
|
October 31, 2003 |
SEBI Vs. MOHAN MALPANI
|
November 5, 2003 |
SHAREDEAL FINANCIAL CONSULTANTS PVT LTD Vs. CHAIRMAN SECURITIES AND EXCHANGE BOARD OF INDIA
|
May 23, 2003 |
SHRIRAM MUTUAL FUND Vs. CHAIRMAN SEBI AND ADJUDICATING AND ENQUIRY OFFICER SEBI
|
August 21, 2003 |
SIKA INTERPLANT SYSTEMS LIMITED Vs. STATE
|
June 6, 2003 |
SMS HOLDINGS PVT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
October 27, 2003 |
SUBHKAM SECURITIES PVT LTD Vs. CHAIRMAN SECURITIES & EXCHANGE BOARD OF INDIA
|
April 22, 2003 |
SUMAN MOTELS LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
January 13, 2003 |
SUNDARAM FINANCE LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
January 1, 2003 |
SUNDARAM FINANCE LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
January 29, 2003 |
SUNIL KUMAR KAYAN AND SANJAY BANSAL Vs. STATE
|
August 20, 2003 |
SURINDER SECURITIES PVT LTD A MEMBER OF UPSE Vs. STATE
|
May 13, 2003 |
SWEDISH MATCH AB AND SWEDISH MATCH SINGAPORE PVT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
February 18, 2003 |
TATA FINANCE LTD Vs. STATE
|
October 10, 2003 |
TULSI D BHAYANA Vs. STATE
|
September 8, 2003 |
UNITED BREWERIES HOLDINGS LIMITED Vs. CHAIRMAN SECURITIES AND EXCHANGE BOARD OF INDIA
|
September 1, 2003 |
V M C SOFTWARE LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
January 1, 2003 |
VALLABH STEELS LTD Vs. STATE
|
June 9, 2003 |
VIJAY MALLYA Vs. CHAIRMAN SECURITIES EXCHANGE BOARD OF INDIA AND SECURITIES EXCHANGE BOARD OF INDIA
|
August 1, 2003 |
VMC SOFTWARE LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
January 29, 2003 |
VRUSHTI FINANCIAL SERVICES PVT LIMITED; IN RE: NATURAL EXPO AGRO INDUSTRIES LIMITED Vs. STATE
|
September 5, 2003 |
ZEE TELEFILMS LTD Vs. ADJUDICATING & ENQUIRY OFFICER SECURITIES & EXCHANGE BOARD OF INDIA
|
January 29, 2003 |
ZEE TELEFILMS LTD Vs. ADJUDICATING & ENQUIRY OFFICER SEBI
|
January 1, 2003 |