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ANAND RATHI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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November 29, 2001 |
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ARYA HOLDING LTD Vs. P SRI SAI RAM ADJUDICATING OFFICER
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May 4, 2001 |
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ASK ME INFO HUBS LTD Vs. STOCK EXCHANGE
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August 24, 2001 |
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B P AMOCO PLC AND CASTROL LIMITED Vs. SECURITIES EXCHANGE BOARD OF INDIA
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April 27, 2001 |
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B P PLC FORMERLY B P AMOCO Vs. SECURITIES EXCHANGE BOARD OF INDIA
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September 5, 2001 |
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B P PLC FORMERLY B P AMOCO FOSECO PLC Vs. SECURITIES EXCHANGE BOARD OF INDIA
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September 7, 2001 |
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BPL LTD Vs. SECURITIES EXCHANGE BOARD OF INDIA
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May 21, 2001 |
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CABOT INTERNATIONAL CAPITAL CORPORATION Vs. ADJUDICATING OFFICER AND SECURITIES EXCHANGE BOARD OF INDIA
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January 1, 2001 |
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CANBANK INVESTMENT MANAGEMENT SERVICES LTD Vs. P SRI SAI RAM
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March 30, 2001 |
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CH KIRON MARGADARSI FINANCIERS Vs. ADJUDICATING OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
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August 28, 2001 |
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DOOGAR ASSOCIATES LTD Vs. SECURITIES EXCHANGE BOARD OF INDIA
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May 25, 2001 |
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EATON CORPORATION Vs. CHAIRMAN SECURITIES AND EXCHANGE BOARD OF INDIA
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July 18, 2001 |
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EIDER E COMMERCE LTD Vs. SECURITIES EXCHANGE BOARD OF INDIA
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January 1, 2001 |
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G SAGARMAL BIHANI Vs. BOMBAY STOCK EXCHANGE AND SECURITIES AND EXCHANGE BOARD OF INDIA
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March 21, 2001 |
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GOLDELINE FINANCIAL SERVICES LTD Vs. HYDERABAD STOCK EXCHANGE
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February 7, 2001 |
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J M FINANCIAL INVESTMENT CONSULTANCY SERVICES LTD Vs. ANANTA BARUA ADJUDICATING OFFICER SECURITIES EXCHANGE BOARD OF INDIA
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March 1, 2001 |
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JAYRAJ S SHETH Vs. SECURITIES EXCHANGE BOARD OF INDIA
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April 30, 2001 |
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KWALITY ICE CREAMS INDIA LTD Vs. SECURITIES EXCHANGE BOARD OF INDIA TEMPLETON ASSET MANAGEMENT INDIA PVT LTD ALLIANCE CAPITAL ASSET MANAGEMENT INDIA PVT LTD AND PRUDENTIAL ICICI ASSET MANAGEMENT LTD
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February 1, 2001 |
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MODI SPG WVG MILLS CO LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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September 20, 2001 |
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MODI SPINNING WEAVING MILLS COMPANY LTD Vs. SECURITIES AND
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November 9, 2001 |
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MODIPON LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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July 31, 2001 |
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NAAGRAJ GANESHMAL JAIN Vs. P SRI SAI RAM
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August 17, 2001 |
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PCS INDUSTRIES LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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October 5, 2001 |
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PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPN LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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May 8, 2001 |
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R K AGARWAL Vs. SECURITIES EXCHANGE BOARD OF INDIA
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April 30, 2001 |
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RADHESHYAM CHIRANJILAL GOENKA Vs. ADJUDICATING OFFICER SECURITIES EXCHANGE BOARD OF INDIA AND SECURITIES EXCHANGE BOARD OF INDIA
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April 18, 2001 |
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RAVI PRAKASH KHEMKA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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September 12, 2001 |
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RHODIA S A Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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November 7, 2001 |
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RODHIA S A Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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August 17, 2001 |
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S K D C CONSULTANTS LIMITED Vs. P SRI SAI RAM ADJUDICATING OFFICER AND SECURITIES EXCHANGE BOARD OF INDIA
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February 1, 2001 |
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SAMRAT HOLDINGS LIMITED Vs. SECURITIES EXCHANGE BOARD OF INDIA SHRI D R MEBTA CHAIRMAN SEBI AND SHRI P SRI SAI RAM ADJUDICATING OFFICER SEBI
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January 1, 2001 |
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SANMAN CONSULTANTS Vs. SECURITIES EXCHANGE BOARD OF INDIA
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January 31, 2001 |
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SHANKAR SHARMA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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September 19, 2001 |
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SHIN HO PETROCHEMICAL CO LTD Vs. SECURITIES EXCHANGE BOARD OF INDIA
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March 1, 2001 |
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SHRIRAM ASSET MANAGEMENT CO LTD INVESTMENT MANAGERS OF SHRIRAM MUTUAL FUND Vs. SECURITIES EXCHANGE BOARD OF INDIA
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February 1, 2001 |
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STERLITE INDUSTRIES INDIA LTD Vs. SECURITIES EXCHANGE BOARD OF INDIA
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May 23, 2001 |
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STERLITE INDUSTRIES INDIA LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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October 22, 2001 |
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SURYA AGROILS LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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March 21, 2001 |
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TACTFULL INVESTMENT LTD Vs. SECURITIES EXCHANGE BOARD OF INDIA
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April 30, 2001 |
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TRIUMPH INTERNATIONAL FINANCE INDIA LTD Vs. CHAIRMAN SECURITIES AND EXCHANGE BOARD OF INDIA
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August 24, 2001 |
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UJALA FINSTOCK P LTD Vs. SECURITIES EXCHANGE BOARD OF INDIA
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May 25, 2001 |
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VENUS GREENERIES LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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November 28, 2001 |
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YOGI SUNGWON INDIA LTD Vs. SECURITIES EXCHANGE BOARD OF INDIA
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May 4, 2001 |