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AMOL J SHAH Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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October 31, 2000 |
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B P KANANI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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August 31, 2000 |
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BANK OF BARODA Vs. SECURITIES EXCHANGE BOARD OF INDIA
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July 27, 2000 |
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CHANDRAKANT GANDHI STOCK BROKERS PVT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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March 27, 2000 |
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D A GADGIL Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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August 11, 2000 |
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D A GADGIL Vs. SEBI
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August 11, 2000 |
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HOUSING DEVELOPMENT FINANCE CORPORATION LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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November 10, 2000 |
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HOUSING DEVELOPMENT FINANCE CORPORATION LTD Vs. SECURITIES EXCHANGE BOARD OF INDIA
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November 10, 2000 |
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INTEGRATED AMUSEMENT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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September 1, 2000 |
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INTEGRATED AMUSEMENT LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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September 8, 2000 |
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INTEGRATED AMUSEMENT LTD Vs. SECURITIES EXCHANGE BOARD OF INDIA
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September 1, 2000 |
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MUNJAL INVESTMENTS Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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October 6, 2000 |
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RADHEYSHYAM CHIRANJILAL GOENKA Vs. ADJUDICATING OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
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August 31, 2000 |
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RAJESH GUPTA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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October 6, 2000 |
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SANGEETA J VALIA Vs. ADJUDICATING OFFICER SECURITIES EXCHANGE BOARD OF INDIA
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November 30, 2000 |
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SANGEETA J VALIA Vs. ADJUDICATING OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
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November 30, 2000 |
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STATUS MANAGEMENT SERVICES LTD Vs. SECURITIES EXCHANGE BOARD OF INDIA
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August 2, 2000 |
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SUMAN MOTELS LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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September 8, 2000 |
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SURESH KABRA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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October 6, 2000 |
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TIRUPATI FINLEASE LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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August 18, 2000 |
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VLS FINANCE LTD Vs. P SRI SAI RAM ADJUDICATING OFFICER
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October 31, 2000 |
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