| Case Title | Date |
|---|---|
| HEMRAJ JHAJHARIA Vs. RAJASTHAN HOUSING BOARD | March 27, 2012 |
| JAISHREE INDUSTRIES Vs. NATIONAL INSURANCE CO LTD. | August 27, 2012 |
| RAJASTHAN HOUSING BOARD Vs. NISHANT AGARWAL | March 2, 2012 |
| SUPERINTENDENT OF POST OFFICES Vs. GEETA SHARMA | June 4, 2012 |
| TATA AIG LIFE INSURANCE COMPANY LIMITED Vs. SITA DEVI | March 26, 2012 |
| UNITED INDIA INSURANCE COMPANY LIMITED Vs. PRADEEP KUMAR | March 27, 2012 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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