| Case Title | Date |
|---|---|
| JODHPUR CO-OPERATIVE MARKETING SOCIETY LTD. Vs. UNITED INDIA INSURANCE CO. LTD. | November 15, 2007 |
| LIC Vs. KAMLESH | September 13, 2007 |
| LIFE INSURANCE CORPORATION OF INDIA Vs. RANGRAJ MEHTA | August 2, 2007 |
| NEW INDIA ASSURANCE CO. LTD. Vs. RAMAWATAR SHARMA | November 27, 2007 |
| RIGID GLOBAL (INDIA) Vs. IFFCO TOKIO GENERAL INSURANCE CO. LTD. | August 20, 2007 |
| SHREE SHYAM COLD STORAGE Vs. NATIONAL INSURANCE CO LTD | September 24, 2007 |
| STATE BANK OF BIKANER AND JAIPUR Vs. CANARA BANK | September 25, 2007 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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